Supreme Court01 Nov 1972Allowed
Dipak Bose alias Naripada Vs State of West Bengal
Supreme Court Of India · AIR 1972 SC 2686 : (1973) 4 SCC 43 : (1973) SCC(Cri) 684
Constitution of India, 1950 — Article 32
COURT ARCHIVE
Supreme Court Of India judgments, 1972
607 judgments · page 5 of 31
Supreme Court01 Nov 1972Allowed
Hind Tobacco and Cigarette Co. Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1973 SC 751 : (1973) 2 SCC 360
Constitution of India, 1950 — Article 133(1)
Supreme Court31 Oct 1972Allowed
Manu Bhusan Roy Prodhan Vs State of West Bengal and Others
Supreme Court Of India · AIR 1973 SC 295 : (1974) CriLJ 401 : (1973) 3 SCC 663 : (1973) SCC(Cri) 469 : (1973) 2 SCR 842
Maintenance of Internal Security Act, 1971 — Section 3, 3(2), 9
Supreme Court31 Oct 1972Allowed
Satyabrata Seal alias Dulu Vs State of West Bengal and Others
Supreme Court Of India · AIR 1973 SC 756 : (1973) CriLJ 595 : (1973) 3 SCC 879 : (1973) SCC(Cri) 561
Supreme Court31 Oct 1972dismissed
Raj Narain Pandey and Others Vs Sant Prasad Tewari and Others
Supreme Court Of India · AIR 1973 SC 291 : (1972) RD 420 : (1973) 2 SCC 35 : (1973) 2 SCR 835
Transfer of Property Act, 1882 — Section 44, 91
Supreme Court31 Oct 1972
Debendra Nath Goswami Vs The State of West Bengal
Supreme Court Of India · AIR 1973 SC 757 : (1973) CriLJ 596 : (1973) 3 SCC 901 : (1973) SCC(Cri) 573
Constitution of India, 1950 — Article 22(5), 226, 32
Supreme Court30 Oct 1972Disposed Of
Bennett Coleman and Co. and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1973 SC 106 : (1972) 2 SCC 788 : (1973) 2 SCR 757
Constitution of India, 1950 — Article 13(3), 14, 19, 19(1), 19(2)Imports (Control) Order, 1955 — Section 3, 4
Supreme Court30 Oct 1972Dismissed
State of Mysore and Others Vs Mallick Hashim and Co.
Supreme Court Of India · AIR 1972 SC 1449 : (1974) 3 SCC 251 : (1973) 31 STC 358
Central Sales Tax Act, 1956 — Section 14, 15, 5(4)Mysore Sales Tax Act, 1957 — Section 5(4)
Supreme Court30 Oct 1972Dismissed
Sri Ramayan Harijan Vs State of West Bengal
Supreme Court Of India · AIR 1973 SC 758 : (1988) 2 LLJ 423 : (1973) 3 SCC 315 : (1973) SCC(Cri) 264
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 379, 411, 461
Supreme Court27 Oct 1972dismissed
The Commissioner of Income Tax, Kerala, Ernakulam Vs The Travancore Sugar and Chemicals Ltd.
Supreme Court Of India · AIR 1973 SC 982 : (1973) 88 ITR 1 : (1973) 3 SCC 274 : (1973) 2 SCR 738
Income Tax Act, 1922 — Section 10, 10(1), 10(2), 7
Supreme Court27 Oct 1972Allowed
State of Haryana Vs Raja Ram
Supreme Court Of India · AIR 1973 SC 819 : (1973) CriLJ 651 : (1973) 1 SCC 544 : (1973) SCC(Cri) 428 : (1973) 2 SCR 728
Constitution of India, 1950 — Article 136
Supreme Court27 Oct 1972Dismissed
Union of India (UOI) Vs K.P. Joseph and Others
Supreme Court Of India · AIR 1973 SC 303 : (1973) 1 SCC 194 : (1973) 2 SCR 752 : (1973) 1 SLJ 1
Constitution of India, 1950 — Article 309
Supreme Court27 Oct 1972dismissed
Ramchandra Kesheo Uttarwar and Others Vs Commissioner of Nagpur Division, Nagpur and Others
Supreme Court Of India · AIR 1973 SC 549 : (1973) MhLj 733 : (1973) 18 MPLJ 802 : (1973) 2 SCC 295
Constitution of India, 1950 — Article 227
Supreme Court27 Oct 1972Dismissed
Saktu and Another Vs State of U.P.
Supreme Court Of India · AIR 1973 SC 760 : (1973) 1 SCC 202 : (1973) SCC(Cri) 307
Penal Code, 1860 (IPC) — Section 395, 397, 412
Supreme Court27 Oct 1972dismissed
Shri Shreewant Kumar Choudhary Vs Shri Baidyanath Panjiar
Supreme Court Of India · AIR 1973 SC 717 : (1973) 1 SCC 95
Representation of the People Act, 1950 — Section 30Representation of the People Act, 1951 — Section 116A, 81
Supreme Court27 Oct 1972Allowed
Akshoy Konai Vs State of West Bengal
Supreme Court Of India · AIR 1973 SC 300 : (1974) CriLJ 405 : (1973) 1 SCC 297 : (1973) SCC(Cri) 317
Constitution of India, 1950 — Article 22(4), 32Maintenance of Internal Security Act, 1971 — Section 11(4), 9
Supreme Court26 Oct 1972Dismissed
Union of India (UOI) Vs Ram Mehar and Others
Supreme Court Of India · AIR 1973 SC 305 : (1973) 75 PLR 515 : (1973) 1 SCC 109 : (1973) 2 SCR 720
Land Acquisition (Amendment and Validation) Act, 1967 — Section 3, 4, 4(3)Land Acquisition Act, 1894 — Section 11, 18, 23, 23(1), 23(2)
Supreme Court26 Oct 1972dismissed
Shariful Islam Vs State of U.P.
Supreme Court Of India · AIR 1973 SC 82 : (1973) 4 SCC 74 : (1973) SCC(Cri) 721
Criminal Procedure Code, 1898 (CrPC) — Section 342
Supreme Court26 Oct 1972dismissed
The Governing Body, G.C. College, Silchar, Assam and Another Vs The Gauhati University and Others
Supreme Court Of India · AIR 1973 SC 761 : (1973) 1 SCC 192 : (1973) SCC(Cri) 279
Constitution of India, 1950 — Article 30, 32
Supreme Court25 Oct 1972dismissed
Smt. Bhagwan Kaur Vs Shri Maharaj Krishan Sharma and Others
Supreme Court Of India · AIR 1973 SC 1346 : (1973) CriLJ 1143 : (1973) 4 SCC 46 : (1973) SCC(Cri) 687 : (1973) 2 SCR 702
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302, 34