COURT ARCHIVE

Supreme Court Of India judgments, 1972

607 judgments · page 31 of 31

Supreme Court04 Jan 1972Dismissed

Union of India and Others Vs M. Ravi Varma and Others

Supreme Court Of India · AIR 1972 SC 670 : (1972) 1 SCC 379 : (1972) 2 SCR 992

Constitution of India, 1950 — Article 226, 227

Supreme Court04 Jan 1972Allowed

Supreme Court Of India · AIR 1972 SC 732 : (1972) 83 ITR 700 : (1972) 1 SCC 465 : (1972) 2 SCR 980

Income Tax Act, 1922 — Section 10, 9

Supreme Court04 Jan 1972Dismissed

Supreme Court Of India · AIR 1972 SC 1131 : (1972) 1 CTR 1 : (1972) 1 SCC 472 : (1972) 2 SCR 937 : (1972) 29 STC 474

Madras General Sales Tax (Amendment) Act, 1947 — Section 25Punjab General Sales Tax Act, 1948 — Section 21

Supreme Court04 Jan 1972Allowed

Supreme Court Of India · AIR 1972 SC 716 : (1972) CriLJ 511 : (1972) 3 SCC 22 : (1972) SCC(Cri) 258 : (1972) 2 SCR 948 : (1972) 4 UJ 476

Criminal Procedure Code, 1898 (CrPC) — Section 342

Supreme Court04 Jan 1972Dismissed

Supreme Court Of India · AIR 1972 SC 878 : (1972) 42 CompCas 168 : (1972) 83 ITR 685 : (1972) 1 SCC 438 : (1972) 2 SCR 965

Companies Act, 1956 — Section 446(1), 446(2)Income Tax Act, 1961 — Section 148

Supreme Court04 Jan 1972Dismissed

Supreme Court Of India · AIR 1972 SC 814 : (1973) 21 BLJR 851 : (1973) CriLJ 470 : (1972) 1 SCC 486 : (1972) SCC(Cri) 221 : (1972) 2 SCR 1005

Criminal Procedure Code, 1898 (CrPC) — Section 107, 145

Supreme Court03 Jan 1972Dismissed

Supreme Court Of India · AIR 1973 SC 584 : (1972) MPLJ 67 : (1973) 3 SCC 194 : (1972) 4 UJ 548

Representation of the People Act, 1951 — Section 67