Supreme Court18 Jan 1972Dismissed

Dharmadeo Rai Vs Ramnagina Rai

Supreme Court Of India · AIR 1972 SC 928 : (1974) 22 BLJR 75 : (1972) CriLJ 632 : (1972) 5 PLJR 502 : (1972) 1 SCC 460 : (1972) SCC(Cri) 216 : (1972) 3 SCR 111 : (1972) 4 UJ 575

Criminal Procedure Code, 1898 (CrPC) — Section 195(1)
Supreme Court13 Jan 1972Dismissed

Nagendra Nath Mondal Vs The State of West Bengal

Supreme Court Of India · AIR 1972 SC 665 : (1972) CriLJ 482 : (1972) 1 SCC 498 : (1972) SCC(Cri) 227 : (1972) 3 SCR 75 : (1972) 4 UJ 553

Constitution of India, 1950 — Article 22(5)West Bengal (Prevention of Violent Activities) Act, 1970 — Section 3(2)
Supreme Court11 Jan 1972Allowed

State of Uttar Pradesh Vs Samman Dass

Supreme Court Of India · AIR 1972 SC 677 : (1972) CriLJ 487 : (1972) 3 SCC 201 : (1972) SCC(Cri) 275 : (1972) 3 SCR 58 : (1972) 4 UJ 526

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302
Supreme Court11 Jan 1972Dismissed

Jagdish Rai Vs State of Bihar

Supreme Court Of India · AIR 1972 SC 804 : (1972) CriLJ 525 : (1972) 3 SCC 264 : (1972) SCC(Cri) 489

Railway Stores (Unlawful Possession) Act, 1955 — Section 3
Supreme Court05 Jan 1972Dismissed

Mohd. Maqbool Damnoo Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1972 SC 963 : (1972) CriLJ 597 : (1972) 1 SCC 536 : (1972) SCC(Cri) 304 : (1972) 2 SCR 1014

Constitution of India, 1950 — Article 21, 22, 32, 35, 367(4)Constitution of Jammu and Kashmir, 1956 — Article 370(1), 103, 147, 158, 26Criminal Procedure Code, 1898 (CrPC) — Section 75(1), 76