Supreme Court10 Nov 1972Dismissed
The Swadeshi Cotton Mills Co. Ltd. Vs The Government of U.P. and Others
Supreme Court Of India · (1975) 4 SCC 378 : (1973) 32 STC 627
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Supreme Court Of India judgments, 1972
607 judgments · page 4 of 31
Supreme Court10 Nov 1972Dismissed
Commissioner of Wealth Tax, Madras Vs Spencer and Co. Ltd.
Supreme Court Of India · AIR 1973 SC 2376 : (1973) 88 ITR 429 : (1973) 4 SCC 204
Wealth Tax Act, 1957 — Section 2
Supreme Court10 Nov 1972Allowed
Mangulu Sahu Ramahari Sahu Vs The Sales Tax Officer, Ganjam
Supreme Court Of India · AIR 1974 SC 390 : (1974) 3 CTR 14 : (1972) 4 SCC 423 : (1973) 32 STC 494
Supreme Court10 Nov 1972Disposed Of
The Management of Oriental Mercantile Agency Vs The Presiding Officer and Others
Supreme Court Of India · AIR 1973 SC 1143 : (1973) 26 FLR 14 : (1974) LabIC 261 : (1973) 1 SCC 287 : (1973) 2 SCR 932
Constitution of India, 1950 — Article 226
Supreme Court10 Nov 1972Dismissed
Abdul Ghani Vs State of U.P.
Supreme Court Of India · AIR 1973 SC 264 : (1973) CriLJ 280 : (1973) 4 SCC 17 : (1973) SCC(Cri) 658
Penal Code, 1860 (IPC) — Section 302
Supreme Court10 Nov 1972Dismissed
The Neptune Assurance Co. Ltd., and Others Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1973 SC 602 : (1973) 43 CompCas 469 : (1973) 1 SCC 310 : (1973) 2 SCR 940
Constitution of India, 1950 — Article 14, 19, 31, 31A, 31A(1)(b), 31A(1)(d), 32General Insurance (Emergency Provisions) Ordinance 1971 — Section 4(1), 4(3)Companies Act, 1956 — Section 149(2A), 173, 237, 392, 394, 433, 433(c), 481, 560, 584, 583(4)(a)
Supreme Court10 Nov 1972Dismissed
State of Tamil Nadu Vs Star Tobacco Co.
Supreme Court Of India · AIR 1973 SC 1387 : (1974) 3 SCC 249 : (1973) 31 STC 319
Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 17Tamil Nadu General Sales Tax Act, 1959 — Section 16
Supreme Court10 Nov 1972Allowed
Gopal Dass Sharma Vs The District Magistrate, Jammu and Another
Supreme Court Of India · AIR 1973 SC 213 : (1973) 1 SCC 159 : (1973) 2 SCR 969
Press and Registration of Books Act, 1867 — Section 6, 8
Supreme Court10 Nov 1972Allowed
The Secretary, Government of Madras, Home Department and Another Vs Zenith Lamp and Electrical Ltd.
Supreme Court Of India · AIR 1973 SC 724 : (1974) 1 AnWR 43 : (1973) 1 SCC 162 : (1973) 2 SCR 973
Constitution of India, 1950 — Article 14, 199, 226, 266, 277, 366(28)High Court Fees Rules, 1956 — Rule 1
Supreme Court09 Nov 1972Dismissed
S. Abdul Khader Saheb Vs The Mysore Revenue Appellate Tribunal, Bangalore and Others
Supreme Court Of India · AIR 1973 SC 534 : (1973) 1 SCC 357 : (1973) 2 SCR 925 : (1973) 5 UJ 456
Motor Vehicles Act, 1939 — Section 63, 68
Supreme Court09 Nov 1972Dismissed
Sumitra Devi Vs Shri Sheo Shanker Prasad Yadav and Others
Supreme Court Of India · AIR 1973 SC 215 : (1974) 7 PLJR 543 : (1973) 3 SCC 330 : (1973) 2 SCR 920
Representation of the People Act, 1951 — Section 116A, 83(1), 92
Supreme Court06 Nov 1972Dismissed
Umakant Vishnu Junnarkar Vs Smt. Pramilabai and Another
Supreme Court Of India · AIR 1973 SC 218 : (1973) 1 SCC 152 : (1973) 5 UJ 437
Civil Procedure Code, 1908 (CPC) — Section 96
Supreme Court06 Nov 1972Dismissed
His Holiness Digya Darshan Rajendra Ram Doss Vs Devendra Doss
Supreme Court Of India · AIR 1973 SC 268 : (1973) 1 SCC 14 : (1973) 2 SCR 911
Supreme Court06 Nov 1972Dismissed
Anakapalle Co-op. Agrl. and Industrial Society Ltd., Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1973 SC 734 : (1973) 3 SCC 435 : (1973) 2 SCR 882
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3(3)
Supreme Court06 Nov 1972Disposed Of
Kapurchand Kesrimal Jain Vs The State of Maharashtra
Supreme Court Of India · AIR 1973 SC 243 : (1973) CriLJ 284 : (1973) 3 SCC 299 : (1973) SCC(Cri) 253
Constitution of India, 1950 — Article 136Customs Act, 1962 — Section 135
Supreme Court06 Nov 1972Dismissed
Nanhey Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1973 SC 224 : (1973) CriLJ 273 : (1973) 3 SCC 317 : (1973) SCC(Cri) 266
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302
Supreme Court06 Nov 1972Dismissed
Ashok Kumar Thakur Vs University of Himachal Pradesh and Others
Supreme Court Of India · AIR 1973 SC 221 : (1973) 2 SCC 298
Supreme Court06 Nov 1972Dismissed
The Panipat Co-operative Sugar Mills Vs The Union of India (UOI)
Supreme Court Of India · AIR 1973 SC 537 : (1973) 1 SCC 129 : (1973) 2 SCR 860
Constitution of India, 1950 — Article 19(1), 31
Supreme Court02 Nov 1972Dismissed
Commissioner of Sales Tax, U.P. Vs S.R. Brothers, Kanpur
Supreme Court Of India · AIR 1973 SC 78 : (1973) 3 SCC 496 : (1973) 2 SCR 852 : (1973) 31 STC 302
Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3
Supreme Court01 Nov 1972Dismissed
Ram Krishna Bedu Rane Vs State of Maharashtra
Supreme Court Of India · AIR 1973 SC 246 : (1973) CriLJ 287 : (1973) MhLj 268 : (1973) 1 SCC 366 : (1973) SCC(Cri) 335
Criminal Procedure Code, 1898 (CrPC) — Section 342