Supreme Court24 Jan 1975Allowed
The State of U.P. Vs Raj Narain and Others
Supreme Court Of India · AIR 1975 SC 865 : (1975) 4 SCC 428 : (1975) 3 SCR 333
Evidence Act, 1872 — Section 123, 124, 125, 126, 127
COURT ARCHIVE
Supreme Court Of India judgments, 1975
534 judgments · page 26 of 27
Supreme Court24 Jan 1975Allowed
Mulchandani Electrical and Radio Industries Ltd. Vs The Workmen
Supreme Court Of India · AIR 1975 SC 2125 : (1975) 30 FLR 169 : (1975) LabIC 1508 : (1975) 1 LLJ 391 : (1975) 4 SCC 731 : (1975) 7 UJ 161
Supreme Court24 Jan 1975Disposed Of
The High Court of Punjab and Haryana and Others Vs The State of Haryana and Others
Supreme Court Of India · AIR 1975 SC 613 : (1975) 1 SCC 843 : (1975) 3 SCR 365 : (1975) 1 SLJ 189
Constitution of India, 1950 — Article 233, 235Punjab Superior Judicial Service Rules, 1963 — Rule 10
Supreme Court24 Jan 1975Dismissed
S. Baldev Singh Vs Teja Singh Swatantar (Dead) and Others
Supreme Court Of India · AIR 1975 SC 693 : (1975) 4 SCC 406 : (1975) 3 SCR 381
Conduct of Elections Rules, 1961 — Rule 38, 56, 63, 63(1), 63(2)
Supreme Court22 Jan 1975Allowed
Sadhu Roy Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 919 : (1975) CriLJ 784 : (1975) 1 SCC 660 : (1975) 3 SCR 291
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 162, 169
Supreme Court22 Jan 1975dismissed
Ram Ranjan Chatterjee Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 609 : (1975) CriLJ 588 : (1975) 4 SCC 143 : (1975) 3 SCR 301 : (1975) 7 UJ 398
Maintenance of Internal Security Act, 1971 — Section 3(1)
Supreme Court22 Jan 1975Allowed
Mohd. Shahabuddin and Others Vs Union of India (UOI) and Others C.K. Nagaraja and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 929 : (1975) LabIC 585 : (1975) 4 SCC 203 : (1975) 3 SCR 306
States Reorganisation Act, 1956 — Section 115(5)
Supreme Court21 Jan 1975dismissed
State of Gujarat and Another Vs Patel Chaturbhai Narsibhai and Others
Supreme Court Of India · AIR 1975 SC 629 : (1975) 1 SCC 583 : (1975) 3 SCR 284 : (1975) 7 UJ 156
Land Acquisition (Companies) Rules, 1963 — Rule 4Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
Supreme Court21 Jan 1975dismissed
The Anant Mills Co. Ltd. Vs State of Gujarat and Others
Supreme Court Of India · AIR 1975 SC 1234 : (1975) 16 GLR 418 : (1975) 16 GLR 40 : (1975) 2 SCC 175 : (1975) 3 SCR 220
Constitution of India, 1950 — Article 32
Supreme Court21 Jan 1975Dismissed
John Martin Vs State of West Bengal
Supreme Court Of India · AIR 1975 SC 775 : (1975) CriLJ 637 : (1975) 3 SCC 836 : (1975) 3 SCR 211
Constitution of India, 1950 — Article 19, 22(5)Maintenance of Internal Security Act, 1971 — Section 3, 3(1), 3(4), 8(1)
Supreme Court21 Jan 1975
Vijay Bahadur Singh Vs State of U.P.
Supreme Court Of India · AIR 1975 SC 1512 : (1975) 4 SCC 113 : (1975) 7 UJ 353
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 399, 402
Supreme Court21 Jan 1975Allowed
Md. Sahabuddin Vs The District Magistrate, 24 Parganas and Others
Supreme Court Of India · AIR 1975 SC 1722 : (1975) CriLJ 1499 : (1975) 4 SCC 114
Maintenance of Internal Security Act, 1971 — Section 3
Supreme Court21 Jan 1975Dismissed
Firm Laxmi Dutt Roopchand Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1975 SC 760 : (1975) 77 PLR 647 : (1975) 1 SCC 341 : (1975) 7 UJ 153
Penal Code, 1860 (IPC) — Section 379, 411
Supreme Court21 Jan 1975Dismissed
Har Shankar and Others Vs The Dy. Excise and Taxation Commr. and Others
Supreme Court Of India · AIR 1975 SC 1121 : (1975) 1 SCC 737 : (1975) 3 SCR 254
Bihar and Orissa Excise Act, 1915 — Section 22, 27, 28, 29, 38Constitution of India, 1950 — Article 132(1), 133(1), 14, 19, 19(1)Punjab Excise Act, 1914 — Section 16, 17, 20, 20(1), 20(2)
Supreme Court20 Jan 1975Allowed
Jagan Nath Biswas Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 1516 : (1975) CriLJ 1329 : (1975) 4 SCC 115 : (1975) 7 UJ 430
Supreme Court20 Jan 1975Dismissed
Gopal Bar Vs State of West Bengal
Supreme Court Of India · AIR 1975 SC 751 : (1975) CriLJ 612 : (1975) 3 SCC 557 : (1975) 7 UJ 179
Maintenance of Internal security Act, 1971 — Section 3Penal Code, 1860 (IPC) — Section 147, 307, 336, 379, 461
Supreme Court20 Jan 1975Allowed
Abdul Gaffer Vs State of West Bengal
Supreme Court Of India · AIR 1975 SC 1496 : (1975) CriLJ 1233 : (1975) 4 SCC 59 : (1975) 7 UJ 198
Maintenance of Internal Security Act, 1971 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 307, 337, 379
Supreme Court17 Jan 1975Dismissed
Gopal Bauri Vs The District Magistrate, Burdwan and Others
Supreme Court Of India · AIR 1975 SC 781 : (1975) CriLJ 643 : (1975) 1 SCC 522 : (1975) 3 SCR 197
Constitution of India, 1950 — Article 22(5)Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2)
Supreme Court17 Jan 1975Dismissed
Babulal Das Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 606 : (1975) CriLJ 585 : (1975) 1 SCC 311 : (1975) 3 SCR 193 : (1975) 7 UJ 202
Maintenance of Internal Security Act, 1971 — Section 110, 15, 3(1)
Supreme Court17 Jan 1975Partly Allowed
P.C. Sethi and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 2164 : (1975) LabIC 1590 : (1975) 1 LLJ 520 : (1975) 4 SCC 67 : (1975) 3 SCR 201
Central Secretariat Service Rules, 1962 — Rule 18, 18(1)Constitution of India, 1950 — Article 14, 16