Supreme Court17 Dec 1975Allowed

Municipal Corporation of Delhi Vs Laxmi Narain Tandon Etc.

Supreme Court Of India · AIR 1976 SC 621 : (1976) CriLJ 547 : (1976) 78 PLR 426 : (1976) 1 SCC 546 : (1976) SCC(Cri) 76 : (1976) 2 SCR 1050

Prevention of Food Adulteration Act, 1954 — Section 10, 16, 16(1), 2, 2(1)Punjab General Sales Tax Act, 1948 — Section 2
Supreme Court10 Dec 1975Dismissed

Koksingh Vs Smt. Deokabai

Supreme Court Of India · AIR 1976 SC 634 : (1976) 1 SCC 383 : (1976) 2 SCR 963 : (1976) 8 UJ 149

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33