Supreme Court27 Nov 1975Allowed
The Management of Johnson and Johnson (India) Ltd. Vs Its Workmen
Supreme Court Of India · AIR 1977 SC 2273 : (1977) LabIC 1547 : (1976) 1 SCC 812 : (1976) 8 UJ 73
COURT ARCHIVE
Supreme Court Of India judgments, 1975
534 judgments · page 4 of 27
Supreme Court27 Nov 1975Disposed Of
The Management of The Orissa Transport Co. Ltd. Vs The Workmen and Another The Workmen Represented by The Orissa Motor Transport Employees Union Vs The Management of Orissa Transport Co. Ltd. and Another @RESPON
Supreme Court Of India · AIR 1976 SC 2224 : (1976) LabIC 1628 : (1976) 1 SCC 813 : (1976) 8 UJ 72
Payment of Bonus Act, 1965 — Section 20
Supreme Court27 Nov 1975Allowed
L.D. Jaisinghani Vs Naraindas N. Punjabi
Supreme Court Of India · AIR 1976 SC 373 : (1976) 1 SCC 354 : (1976) 8 UJ 68
Advocates Act, 1961 — Section 36B
Supreme Court27 Nov 1975Dismissed
Bhagat Ram Batra Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1976 SC 2128 : (1976) 2 SCC 416 : (1976) 8 UJ 77
Constitution of India, 1950 — Article 226
Supreme Court26 Nov 1975Allowed
Smt. Sushila Devi Vs Ramanandan Prasad and Others
Supreme Court Of India · AIR 1976 SC 177 : (1976) 9 PLJR 445 : (1976) 1 SCC 361 : (1976) 2 SCR 845
Bihar Tenancy Act, 1885 — Section 66(2), 87Constitution of India, 1950 — Article 133(1)Kosi Area (Restoration of Lands to Riayat) Act, 1951 — Section 13, 15, 16, 2, 3
Supreme Court26 Nov 1975Disposed Of
The Raipur Manufacturing Co. Ltd. Vs Okhabhai Devrajbhai Patni
Supreme Court Of India · AIR 1976 SC 683 : (1976) 32 FLR 65 : (1976) LabIC 486 : (1976) 1 LLJ 215 : (1976) 1 SCC 346 : (1976) 2 SCR 818
Bombay Industrial Relations Act, 1946 — Section 42, 42(4), 78, 78(1), 78(1)(A)Bombay Industrial Relations Rules, 1947 — Rule 53, 53(1), 53(2)Constitution of India, 1950 — Article 226
Supreme Court26 Nov 1975Dismissed
Jagir Singh and Others Vs State of Bihar and Another etc. etc. Goel Roadways and Others Vs The State of Bihar and Others etc. etc.
Supreme Court Of India · AIR 1976 SC 997 : (1976) 2 SCC 942 : (1976) 2 SCR 809
Bihar Public Carrier (Licensing of Collecting, Forwarding and Distributing Agents) Rules, 1971 — Rule 2, 8, 9Bihar Taxation on Passengers and Goods (Carried by Public Service Motor Vehicles) Act, 1961 — Section 10, 10(1), 11, 2, 3
Supreme Court25 Nov 1975dismissed
Zaffar Mohammad alias Z.M. Sarkar Vs The State of West Bengal
Supreme Court Of India · AIR 1976 SC 171 : (1976) CriLJ 190 : (1976) 1 SCC 428 : (1976) SCC(Cri) 46 : (1976) 2 SCR 782 : (1976) 8 UJ 21
Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954 — Section 2, 3, 7
Supreme Court25 Nov 1975Allowed
Lachmi Narain and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1976 SC 714 : (1976) 2 SCC 953 : (1976) 2 SCR 785 : (1976) 37 STC 267
Bengal Finance (Sales Tax) Act, 1941 — Section 6(2)Union Territories (Laws) Act, 1950 — Section 2
Supreme Court25 Nov 1975Dismissed
Haji Sharafat Hussain and Others Vs Badri Bishal Dhandhania
Supreme Court Of India · AIR 1976 SC 2325 : (1976) 2 SCC 783 : (1976) 8 UJ 63
Constitution of India, 1950 — Article 133
Supreme Court25 Nov 1975dismissed
Mohd. Fiazuddin Khan Vs Govt. of India and Others
Supreme Court Of India · AIR 1976 SC 361 : (1976) 2 SCC 139 : (1976) 2 SCR 779 : (1976) 8 UJ 61
Constitution of India, 1950 — Article 31, 31(5)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 12(2), 13
Supreme Court24 Nov 1975
Jaspal Singh and Another Vs State of Haryana
Supreme Court Of India · AIR 1977 SC 1821 : (1976) 4 SCC 303 : (1976) SCC(Cri) 615 : (1977) 9 UJ 62
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 302, 325, 34
Supreme Court24 Nov 1975Dismissed
Arya Vyasa Sabha and Others Vs The Commissioner of Hindu Charitable and Religious Institutions and Endowments, Hyderabad and Others
Supreme Court Of India · AIR 1976 SC 475 : (1976) 1 SCC 292
Constitution of India, 1950 — Article 1, 14, 19(1)(f), 226, 25
Supreme Court24 Nov 1975Dismissed
The Tehsildar, Hinganghat and Another Vs Deorao and Others
Supreme Court Of India · AIR 1976 SC 768 : (1976) 1 SCC 761 : (1976) 8 UJ 59
Bombay Village Panchayats Act, 1958 — Section 10, 10(1), 10(3), 145, 27
Supreme Court24 Nov 1975Allowed
The State of Mysore Vs T. Digambar Rao
Supreme Court Of India · AIR 1976 SC 765 : (1976) 3 SCC 350 : (1976) 8 UJ 53
Andhra State Act, 1953 — Section 66Land Acquisition Act, 1894 — Section 18, 4(1), 6
Supreme Court22 Nov 1975Allowed
LACHMI NARAIN ETC. Vs UNION OF INDIA and Others
Supreme Court Of India · (1976) 5 CTR 1(2)
Constitution of India, 1950 — Article 133Delhi Laws Act, 1912 — Section 7Delhi Laws Act, 1915 — Section 7
Supreme Court21 Nov 1975dismissed
Chidambaram Mulraj and Co. P. Ltd. Vs Commissioner of Income Tax, Bombay City I
Supreme Court Of India · AIR 1976 SC 342 : (1976) 102 ITR 7 : (1976) 1 SCC 341 : (1976) 2 SCR 773 : (1976) 8 UJ 49
Income Tax Act, 1922 — Section 10(5A), 2(11)
Supreme Court20 Nov 1975dismissed
Ous Kutilingal Achudan Nair and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1976 SC 1179 : (1976) 2 AnWR 32 : (1976) LabIC 780 : (1976) 2 SCC 780 : (1976) 2 SCR 769 : (1976) 8 UJ 43
Army Act, 1950 — Section 2(1), 21, 3, 9Army Rules, 1954 — Rule 19(11), 79Constitution of India, 1950 — Article 19(1), 33
Supreme Court20 Nov 1975Disposed Of
The State of Punjab and Others Vs Subhash Trading Company and Others
Supreme Court Of India · AIR 1976 SC 769 : (1976) 1 SCC 278 : (1976) 37 STC 530 : (1976) 8 UJ 39
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11AA, 5(2), 5(3)
Supreme Court20 Nov 1975Dismissed
S.K. Bhate and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1976 SC 363 : (1976) 32 FLR 39 : (1976) LabIC 290 : (1976) 1 SCC 369 : (1976) 2 SCR 758 : (1976) 8 UJ 45
Constitution of India, 1950 — Article 16, 32Ordnance Factories (Recruitment and Conditions of Services of Class III Personnel) Rules, 1956 — Rule 10(1), 10(2), 10(3), 10(4), 8