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Supreme Court Of India judgments, 1975

534 judgments · page 6 of 27

Supreme Court10 Nov 1975Dismissed

State of Punjab Vs Surjan Singh and Another

Supreme Court Of India · AIR 1976 SC 1130 : (1976) CriLJ 845 : (1976) 1 SCC 588 : (1976) SCC(Cri) 106

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 326, 34
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Supreme Court07 Nov 1975Dismissed

Boya Ganganna and Another Vs The State of Andhra Pradesh

Supreme Court Of India · AIR 1976 SC 1541 : (1976) 2 AnWR 15 : (1976) CriLJ 1158 : (1976) 1 SCC 584 : (1976) SCC(Cri) 102 : (1976) 8 UJ 122

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
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Supreme Court07 Nov 1975Allowed

Raisul Vs State of U.P.

Supreme Court Of India · AIR 1977 SC 1822 : (1977) CriLJ 1555 : (1976) 4 SCC 301 : (1976) SCC(Cri) 613

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302
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Supreme Court06 Nov 1975Allowed

Badri Vs State of Rajasthan

Supreme Court Of India · AIR 1976 SC 560 : (1976) CriLJ 496 : (1976) 1 SCC 442 : (1976) SCC(Cri) 60 : (1976) 2 SCR 339 : (1975) 7 UJ 940 : (1975) WLN 724

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
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Supreme Court06 Nov 1975Allowed

Mangu and Another Vs The State of Rajasthan

Supreme Court Of India · AIR 1976 SC 176 : (1976) CriLJ 195 : (1976) 1 SCC 410 : (1976) SCC(Cri) 28 : (1976) 2 SCR 324 : (1975) 7 UJ 926 : (1975) WLN 729

Penal Code, 1860 (IPC) — Section 147, 149, 325, 452
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Supreme Court31 Oct 1975Allowed

Bhagirath Singh Vs State of Bihar

Supreme Court Of India · AIR 1976 SC 924 : (1976) CriLJ 685 : (1976) 9 PLJR 168 : (1976) 1 SCC 614 : (1976) SCC(Cri) 112

Penal Code, 1860 (IPC) — Section 148, 149, 302
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Supreme Court21 Oct 1975Dismissed

Jagan Nath Vs State

Supreme Court Of India · AIR 1976 SC 1132 : (1976) CriLJ 847 : (1976) 1 SCC 583 : (1976) SCC(Cri) 101 : (1975) 7 UJ 916

Penal Code, 1860 (IPC) — Section 120
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Supreme Court10 Oct 1975Dismissed

Shri Udhav Singh Vs Madhav Rao Scindia

Supreme Court Of India · AIR 1976 SC 744 : (1977) 1 SCC 511 : (1976) 2 SCR 246

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6Representation of the People Act, 1951 — Section 82, 83, 83(1), 86
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Supreme Court10 Oct 1975Dismissed

New India Insurance Co. Ltd. Vs Smt. Shanti Misra, Adult

Supreme Court Of India · (1976) ACJ 128 : AIR 1976 SC 237 : (1977) 47 CompCas 453 : (1975) 2 SCC 840 : (1976) 2 SCR 266

Bengal Tenancy Act, 1885 — Section 184Limitation Act, 1963 — Article 82, 5, 6Motor Vehicles Act, 1939 — Section 110, 110A, 110F
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