Supreme Court06 Oct 1975Dismissed

State of Punjab and Others Vs Balbir Singh and Others

Supreme Court Of India · AIR 1977 SC 629 : (1977) LabIC 281 : (1976) 2 LLJ 4 : (1976) 3 SCC 242 : (1976) 2 SCR 115

Constitution of India, 1950 — Article 311(2), 372Punjab Reorganisation Act, 1966 — Section 2, 3, 4, 6, 81Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — Rule
Supreme Court01 Oct 1975Dismissed

Tameshwar Sahi and Others Vs State of U.P.

Supreme Court Of India · AIR 1976 SC 59 : (1976) CriLJ 6 : (1976) 1 SCC 401 : (1976) SCC(Cri) 19 : (1975) 7 UJ 891

Criminal Procedure Code, 1973 (CrPC) — Section 107, 87, 88Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324