COURT ARCHIVE

Supreme Court Of India judgments, 1975

534 judgments · page 7 of 27

Supreme Court10 Oct 1975Dismissed

Chitan J. Vaswani and Another Vs State of West Bengal and Another

Supreme Court Of India · AIR 1975 SC 2473 : (1976) CriLJ 1 : (1975) 2 SCC 829 : (1976) 2 SCR 300

Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 18, 18(1), 18(2), 18(3), 18(4)

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Supreme Court10 Oct 1975Allowed

Harnam Vs State of U.P.

Supreme Court Of India · AIR 1976 SC 2071 : (1976) CriLJ 1642 : (1976) 1 SCC 163 : (1976) 2 SCR 274 : (1976) 8 UJ 115

Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 367(5)Penal Code, 1860 (IPC) — Section 148, 149, 302

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Supreme Court10 Oct 1975Dismissed

Dilip Kumar Sharma and Others Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1976 SC 133 : (1976) CriLJ 184 : (1976) 1 SCC 560 : (1976) SCC(Cri) 85 : (1976) 2 SCR 289

Penal Code, 1860 (IPC) — Section 302, 303, 304, 326, 34

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Supreme Court10 Oct 1975Dismissed

Bhim Sen Vs The State of Punjab

Supreme Court Of India · AIR 1976 SC 281 : (1976) CriLJ 293 : (1976) 1 SCC 141 : (1975) 7 UJ 911

Criminal Procedure Code, 1973 (CrPC) — Section 342

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Supreme Court10 Oct 1975Allowed

Bharat Iron Works Vs Bhagubhai Balubhai Patel and Others

Supreme Court Of India · AIR 1976 SC 98 : (1976) GLR 188 : (1976) LabIC 4 : (1976) 1 SCC 518 : (1976) 2 SCR 280

Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 33, 33(2), 33(3)Trade Unions (Amendment) Act, 1947 — Section 28

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Supreme Court10 Oct 1975Dismissed

Shantilal Vs State of Rajasthan

Supreme Court Of India · AIR 1976 SC 739 : (1976) CriLJ 625 : (1976) 1 SCC 577 : (1976) SCC(Cri) 95 : (1975) 7 UJ 903

Penal Code, 1860 (IPC) — Section 161

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Supreme Court10 Oct 1975Allowed

Ediga Sanjanna and Others Vs The State of Andhra Pradesh

Supreme Court Of India · AIR 1977 SC 785 : (1976) 2 SCC 210 : (1976) SCC(Cri) 265

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 148, 149, 302

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Supreme Court10 Oct 1975Disposed Of

Raghbir Singh Vs State of Punjab

Supreme Court Of India · AIR 1976 SC 91 : (1976) CriLJ 172 : (1976) 1 SCC 145

Penal Code, 1860 (IPC) — Section 161

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Supreme Court10 Oct 1975Dismissed

Labh Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1976 SC 83 : (1976) CriLJ 21 : (1976) 1 SCC 181

Criminal Procedure Code, 1973 (CrPC) — Section 417, 418, 423Penal Code, 1860 (IPC) — Section 149, 302, 307, 326, 34

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Supreme Court10 Oct 1975Allowed

Hind Overseas Private Limited Vs Raghunath Prasad Jhunjhunwalla and Another

Supreme Court Of India · AIR 1976 SC 565 : (1976) 46 CompCas 91 : (1976) 3 SCC 259 : (1976) 2 SCR 226

English Partnership Act, 1890 — Section 44

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Supreme Court10 Oct 1975Dismissed

Mangu Ram Vs Municipal Corporation of Delhi Ram Pershad Gondamal through Ram Pershad and Jaidayal Vs Municipal Corporation of Delhi

Supreme Court Of India · AIR 1976 SC 105 : (1976) CriLJ 179 : (1976) 78 PLR 274 : (1976) 1 SCC 392 : (1976) SCC(Cri) 10 : (1976) 2 SCR 260

Criminal Procedure Code, 1973 (CrPC) — Section 417(3), 417(4)

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Supreme Court10 Oct 1975Disposed Of

Amrithalinga Nadar Vs State of Tamil Nadu

Supreme Court Of India · AIR 1976 SC 1133 : (1976) CriLJ 848 : (1976) 2 SCC 194 : (1976) SCC(Cri) 249

Penal Code, 1860 (IPC) — Section 147, 148, 300, 302, 304

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Supreme Court10 Oct 1975Dismissed

State of West Bengal Vs Raj Kumar Agarwalla

Supreme Court Of India · AIR 1977 SC 301 : (1976) 2 SCC 204 : (1976) SCC(Cri) 259 : (1976) 8 UJ 151

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471

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Supreme Court09 Oct 1975Partly Allowed

Ramlal and Sons Vs The State of Rajasthan

Supreme Court Of India · AIR 1976 SC 54 : (1976) 1 SCC 112 : (1976) 2 SCR 222 : (1975) 7 UJ 913

Constitution of India, 1950 — Article 226Mines and Minerals (Regulation and Development) Act, 1948 — Section 5

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Supreme Court09 Oct 1975Allowed

New Samundri Transport Co. (P) Ltd. Vs The State of Punjab and Others

Supreme Court Of India · AIR 1976 SC 57 : (1976) 1 SCC 757 : (1976) 2 SCR 218 : (1975) 7 UJ 908

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 59(3), 60, 60(1), 60(3)

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Supreme Court08 Oct 1975Dismissed

S.P. Vasudeva Vs State of Haryana and Others

Supreme Court Of India · AIR 1975 SC 2292 : (1975) 31 FLR 383 : (1975) LabIC 1748 : (1976) 1 SCC 236 : (1976) 2 SCR 184 : (1975) 7 UJ 895

Constitution of India, 1950 — Article 311

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Supreme Court08 Oct 1975Dismissed

The Employees'' State Insurance Corporation and Another Vs The Tata Engineering and Locomotive Co. Ltd. and Another

Supreme Court Of India · AIR 1976 SC 66 : (1976) 1 LLJ 81 : (1976) 89 LW 119 : (1975) 2 SCC 835 : (1975) 7 UJ 879

Apprentices Act, 1961 — Section 18, 2, 38Constitution of India, 1950 — Article 133(1)Employees State Insurance Act, 1948 — Section 2, 2(22), 2(9), 73B

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Supreme Court08 Oct 1975Disposed Of

P. Kumaraswamy Vs State Transport Appellate Tribunal, Madras and Another

Supreme Court Of India · AIR 1976 SC 2202 : (1976) 1 SCC 373 : (1976) 2 SCR 214 : (1975) 7 UJ 954

Central Motor Vehicles Rules, 1989 — Rule 155Motor Vehicles Act, 1939 — Section 47(1), 68

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Supreme Court08 Oct 1975Allowed

The Management of National Projects Construction Corporation Ltd. Vs Their Workmen and Others

Supreme Court Of India · AIR 1976 SC 283 : (1976) 1 LLJ 86 : (1976) 1 SCC 230 : (1976) 2 SCR 189 : (1975) 7 UJ 898

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Supreme Court08 Oct 1975Dismissed

Sri Vidya Sagar Vs Smt. Sudesh Kumari and Others

Supreme Court Of India · AIR 1975 SC 2295 : (1975) RD 302 : (1976) 1 SCC 115 : (1976) 2 SCR 193

Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 73

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