Supreme Court01 Oct 1975Allowed
Mahmood Vs State of U.P.
Supreme Court Of India · AIR 1976 SC 69 : (1976) CriLJ 10 : (1976) 1 SCC 542 : (1976) SCC(Cri) 72 : (1975) 7 UJ 875
Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 302, 34, 452
COURT ARCHIVE
Supreme Court Of India judgments, 1975
534 judgments · page 9 of 27
Supreme Court30 Sept 1975Allowed
Sat Paul Vs Delhi Administration
Supreme Court Of India · AIR 1976 SC 294 : (1976) CriLJ 295 : (1976) MhLj 174 : (1976) MPLJ 206 : (1976) 78 PLR 194 : (1976) 1 SCC 727 : (1976) SCC(Cri) 160 : (1976) 2 SCR 11
Criminal Procedure Code, 1973 (CrPC) — Section 162, 288, 3, 342Evidence Act, 1872 — Section 137, 142, 145, 154, 155Penal Code, 1860 (IPC) — Section 161, 161(3)
Supreme Court30 Sept 1975Allowed
Bihar State Electricity Board, Patna Vs Their Workmen
Supreme Court Of India · AIR 1976 SC 251 : (1976) LabIC 162 : (1976) 1 LLJ 10 : (1976) 9 PLJR 18 : (1976) 2 SCC 231 : (1976) 2 SCR 42 : (1975) 7 UJ 842
Electricity (Supply) Act, 1948 — Section 67, 68
Supreme Court29 Sept 1975Allowed
City Corner Vs Personal Assistant to Collector and Addl. District Magistrate, Nellore
Supreme Court Of India · AIR 1976 SC 143 : (1976) 1 SCC 124 : (1976) 2 SCR 38 : (1975) 7 UJ 835
Andhra Pradesh (Andhra Area) Places of Public Resort Act, 1888 — Section 12, 7, 9Constitution of India, 1950 — Article 226
Supreme Court29 Sept 1975Dismissed
THE COMMISSIONER OF EXPENDITURE TAX, ANDHRA PRADESH Vs SHRI P. V. G. RAJU, RAJAH OF VIZIANAGARAM.
Supreme Court Of India · (1976) 5 CTR 53 : (1976) 1 SCC 241
Expenditure Tax Act, 1957 — Section 5(a), 5(j)
Supreme Court29 Sept 1975Allowed
Paradise Industrial Corpn. Vs Kiln Plastics Products
Supreme Court Of India · AIR 1976 SC 309 : (1976) 1 SCC 91 : (1976) 2 SCR 32 : (1975) 7 UJ 832
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21
Supreme Court29 Sept 1975dismissed
Commissioner of Expenditure Tax, Andhra Pradesh Vs P.V.G. Raju
Supreme Court Of India · AIR 1976 SC 140 : (1976) 1 AnWR 16 : (1975) 101 ITR 465 : (1976) 1 SCC 241 : (1976) 1 SCR 1017 : (1975) 7 UJ 838
Expenditure Tax Act, 1957 — Section 5
Supreme Court29 Sept 1975Dismissed
Municipal Corporation of Delhi Vs Kacheroo Mal
Supreme Court Of India · AIR 1976 SC 394 : (1976) CriLJ 336 : (1976) 1 SCC 412 : (1976) SCC(Cri) 30 : (1976) 2 SCR 1
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 7
Supreme Court26 Sept 1975dismissed
Prabhu Lal Vs State of Rajasthan
Supreme Court Of India · AIR 1976 SC 826 : (1976) CriLJ 634 : (1976) 1 SCC 665 : (1976) SCC(Cri) 154 : (1975) 7 UJ 863
Essential Commodities Act, 1955 — Section 3, 7
Supreme Court26 Sept 1975Disposed Of
Income Tax Officer ''A'' Ward, Calcutta and Another Vs Ramnarayan Bhojnagarwala
Supreme Court Of India · AIR 1976 SC 2076 : (1976) 103 ITR 797 : (1976) 1 SCC 814 : (1976) 1 SCR 1014 : (1975) 7 UJ 830
Income Tax Act, 1961 — Section 148
Supreme Court26 Sept 1975Dismissed
Verghese Thomas Vs State of Kerala
Supreme Court Of India · AIR 1977 SC 701 : (1976) 4 SCC 348 : (1976) SCC(Cri) 643
Penal Code, 1860 (IPC) — Section 302, 326, 34
Supreme Court25 Sept 1975Allowed
State of Mysore and Others Vs M.K. Gadgoli and Others
Supreme Court Of India · AIR 1977 SC 1617 : (1977) LabIC 847 : (1977) 1 SCC 469
Constitution of India, 1950 — Article 311, 311(2)
Supreme Court25 Sept 1975dismissed
Kartarey and Others Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1976 SC 76 : (1976) CriLJ 13 : (1976) 1 SCC 172
Criminal Procedure Code, 1973 (CrPC) — Section 342, 374Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
Supreme Court25 Sept 1975Allowed
State of Andhra Pradesh and Another Vs T. Gopalakrishnan Murthi and Others
Supreme Court Of India · AIR 1976 SC 123 : (1976) LabIC 85 : (1976) 2 SCC 883 : (1976) 1 SCR 1008
Andhra Pradesh High Court Service Rules, 1959 — Rule 19Constitution of India, 1950 — Article 226, 229(2)
Supreme Court25 Sept 1975Allowed
Gowrisetti Venkataiah Vs The District Collector, Karimnagar and Others
Supreme Court Of India · (1977) 2 SCC 154
Supreme Court24 Sept 1975Disposed Of
Mst. Anar Kumari Vs Jamuna Prasad Singh and Others
Supreme Court Of India · AIR 1977 SC 2027 : (1976) 4 SCC 826
Supreme Court24 Sept 1975Dismissed
Jagat Singh Vs Jai Dev
Supreme Court Of India · AIR 1977 SC 2090 : (1976) 4 SCC 820
Supreme Court23 Sept 1975Dismissed
Shri S.M. Hasan, S.T.O., Jhansi and Another Vs New Gramophone House, Jhansi
Supreme Court Of India · AIR 1977 SC 1788 : (1977) SCC 118 : (1976) 4 SCC 854
Uttar Pradesh Sales Tax Act, 1948 — Section 21(2)
Supreme Court22 Sept 1975Allowed
Rampalit Vyakaran Acharya and Others Vs Punjab University, Chandigarh and Another
Supreme Court Of India · AIR 1975 SC 2478 : (1975) LabIC 1751 : (1976) 2 LLJ 1 : (1976) 3 SCC 282 : (1975) 7 UJ 828
Constitution of India, 1950 — Article 226
Supreme Court22 Sept 1975dismissed
Ram Jiwan Singh Vs Sis Ram and Another
Supreme Court Of India · AIR 1976 SC 932 : (1976) 3 SCC 313
Representation of the People Act, 1951 — Section 123, 123(2), 123(3), 123(4), 123(7)