COURT ARCHIVE

Supreme Court Of India judgments, 1975

534 judgments · page 11 of 27

Supreme Court12 Sept 1975Allowed

The S.T.O., Moradabad and Another Vs H. Farid Ahmed and Sons

Supreme Court Of India · AIR 1976 SC 756 : (1976) 1 SCC 245 : (1975) 36 STC 567 : (1975) 7 UJ 873

Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3(2)Uttar Pradesh Sales Tax Rules, 1948 — Rule 41(3), 48

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Supreme Court11 Sept 1975Allowed

Santa Singh Vs State of Punjab

Supreme Court Of India · (1977) MhLj 1 : (1977) MPLJ 105

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 360, 465Penal Code, 1860 (IPC) — Section 302

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Supreme Court10 Sept 1975

Partap Vs The State of Uttar Pradesh

Supreme Court Of India · AIR 1976 SC 966 : (1976) 2 SCC 798 : (1976) SCC(Cri) 303 : (1976) 1 SCR 757

Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 101, 105Penal Code, 1860 (IPC) — Section 109, 302, 34

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Supreme Court09 Sept 1975Dismissed

Shyam Behari Vs State of U.P.

Supreme Court Of India · AIR 1976 SC 400 : (1976) CriLJ 342 : (1976) 2 SCC 206 : (1976) SCC(Cri) 261

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Supreme Court09 Sept 1975Dismissed

Gurucharan Singh Vs Kamla Singh and Others

Supreme Court Of India · AIR 1977 SC 5 : (1976) 9 PLJR 23 : (1976) 2 SCC 152 : (1976) 1 SCR 739

Bihar Land Reforms Act, 1950 — Section 2, 3, 4, 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 145

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Supreme Court09 Sept 1975Allowed

Mohmed Inayatullah Vs The State of Maharashtra

Supreme Court Of India · AIR 1976 SC 483 : (1976) CriLJ 481 : (1976) 1 SCC 828 : (1976) SCC(Cri) 199 : (1976) 1 SCR 715

Evidence Act, 1872 — Section 114, 24, 25, 26, 27

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Supreme Court09 Sept 1975Dismissed

The Trustees of the Port of Madras Vs Aminchand Pyarelal and Others

Supreme Court Of India · AIR 1975 SC 1935 : (1976) 3 SCC 167 : (1976) 1 SCR 721

Contract Act, 1872 — Section 151, 152, 161

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Supreme Court09 Sept 1975Allowed

Prem Singh Vs State of Punjab

Supreme Court Of India · AIR 1977 SC 673 : (1977) CriLJ 261 : (1976) 1 SCC 805 : (1976) SCC(Cri) 194 : (1975) 7 UJ 748

Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323

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Supreme Court08 Sept 1975Allowed

Bhagirath Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1976 SC 975 : (1976) CriLJ 706 : (1976) 1 SCC 20 : (1975) 7 UJ 780

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 307, 324, 34

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Supreme Court05 Sept 1975Dismissed

Murarilal Mahabir Prasad and Others Vs Shri B.R. Vad and Others

Supreme Court Of India · AIR 1976 SC 313 : (1975) 2 SCC 736 : (1976) 1 SCR 689 : (1976) 37 STC 77

East Punjab General Sales Tax Rules, 1949 — Rule 40Central Provinces And Berar Sales Tax Act, 1947 — Section 17East Punjab General Sales Tax Act, 1948 — Section 16(b)

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Supreme Court05 Sept 1975Dismissed

Isha Beevi on behalf of the Minor Umaiben Beevi and Others Vs The Tax Recovery Officer and Addl. P.A. to Collector, Quilon and Others T.K. Usman Musaliar and Others Vs The Tax Recovery Officer, Quilon and Others

Supreme Court Of India · AIR 1975 SC 2135 : (1975) 101 ITR 449 : (1976) 1 SCC 70 : (1976) 1 SCR 681

Finance Act, 1950 — Section 13(1)General Clauses Act, 1897 — Section 8(1)Income Tax Act, 1922 — Section 18A, 46, 46(2)

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Supreme Court05 Sept 1975Allowed

Daffadar Bhagat Singh and Sons Vs The Joint Excise and Taxation Commissioner, Punjab, Patiala and Another

Supreme Court Of India · AIR 1976 SC 2544 : (1975) 2 SCC 688 : (1976) 37 STC 527 : (1975) 7 UJ 792

Punjab General Sales Tax Act, 1948 — Section 10(7), 2, 21, 6

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Supreme Court04 Sept 1975Allowed

Mitter Sen and Others Vs The State of U.P.

Supreme Court Of India · AIR 1976 SC 1156 : (1976) CriLJ 857 : (1976) 1 SCC 723 : (1976) SCC(Cri) 190 : (1975) 7 UJ 735

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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Supreme Court04 Sept 1975Allowed

Hochtief Gammon Vs State of Orissa and Others

Supreme Court Of India · AIR 1975 SC 2226 : (1975) 31 FLR 279 : (1975) LabIC 1608 : (1975) 2 LLJ 418 : (1975) 2 SCC 649 : (1976) 1 SCR 667

Agricultural Marketing Act, 1958 — Section 19Industrial Disputes Act, 1947 — Section 10(1), 12(5), 18(3), 25F

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Supreme Court04 Sept 1975Dismissed

J.K. Cotton Manufacturers Ltd. Vs Commissioner of Income Tax, Lucknow

Supreme Court Of India · AIR 1975 SC 1945 : (1952) 22 CompCas 59 : (1975) 101 ITR 221 : (1975) 2 SCC 691 : (1976) 1 SCR 648

Income Tax Act, 1922 — Section 10(2)(xv), 37, 37(1)

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Supreme Court04 Sept 1975Allowed

Mohamed Aziz Mohamed Nasir Vs State of Maharashtra

Supreme Court Of India · AIR 1976 SC 730 : (1976) CriLJ 583 : (1976) 78 PLR 283 : (1976) 1 SCC 657 : (1976) SCC(Cri) 148 : (1976) 1 SCR 663 : (1975) 7 UJ 757

Penal Code, 1860 (IPC) — Section 34, 379

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Supreme Court03 Sept 1975Allowed

The Amalgamated Electricity Company Ltd. Vs The Jalgaon Borough Municipality

Supreme Court Of India · AIR 1975 SC 2235 : (1975) 2 SCC 508 : (1976) 1 SCR 636 : (1975) 7 UJ 794

Electricity Act, 1910 — Section 22, 23

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Supreme Court03 Sept 1975Allowed

State of Rajasthan and Another Vs Shri Hari Ram Nathwani and Others

Supreme Court Of India · AIR 1976 SC 277 : (1975) 31 FLR 316 : (1976) LabIC 259 : (1976) 1 LLJ 1 : (1975) 2 SCC 517 : (1976) 1 SCR 641 : (1975) 7 UJ 811

Minimum Wages Act, 1948 — Section 2, 5, 5(1), 5(2), 7

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Supreme Court03 Sept 1975Allowed

State of Haryana and Others Vs Sampuran Singh and Others State of Punjab and Another Vs Pardam Singh and Others

Supreme Court Of India · AIR 1975 SC 1952 : (1975) 2 SCC 810 : (1976) 1 SCR 626 : (1975) 7 UJ 817

Constitution of India, 1950 — Article 133(1), 226Punjab Security of Land Tenures Act, 1953 — Section 10A, 19A, 19B, 19B(1), 19B(3)

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Supreme Court02 Sept 1975Dismissed

Kodali Purnachandra Rao and Another Vs The Public Prosecutor, Andhra Pradesh

Supreme Court Of India · AIR 1975 SC 1925 : (1976) 1 AnWR 20 : (1975) 2 SCC 570 : (1976) 1 SCR 602

Criminal Procedure Code, 1973 (CrPC) — Section 174, 174(1), 342Penal Code, 1860 (IPC) — Section 120, 34

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