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Supreme Court Of India judgments, 2010

1,174 judgments · page 50 of 59

Supreme Court09 Mar 2010Dismissed

State of Haryana and Others Vs Manoj Kumar

Supreme Court Of India · AIR 2010 SC 1779 : (2010) 3 ALT 6 : (2010) 10 AWC 1670 Supp : (2010) 2 JT 577 : (2010) 2 SCALE 783 : (2010) 4 SCC 350 : (2010) 4 SCR 175 : (2011) 1 UC 794 : (2010) 3 UJ 1386

Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 47A
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Supreme Court09 Mar 2010Dismissed

Jasbir Singh Chhabra and Others Vs State of Punjab and Others

Supreme Court Of India · (2010) AIRSCW 3398 : (2010) 2 JT 637 : (2011) 1 MLJ 607 : (2010) 2 SCALE 754 : (2010) 4 SCC 192 : (2010) 4 Supreme 65 : (2010) 3 UJ 1323

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14, 299Punjab Regional and Town Planning and Development Act, 1995 — Section 79, 81, 81(2)
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Supreme Court08 Mar 2010Dismissed

Chittoor Chegaiah and Others Vs Pedda Jeeyangar Mutt and Another

Supreme Court Of India · AIR 2010 SC 1278 : (2010) 3 ALT 50 : (2010) 2 JT 558 : (2011) 1 MLJ 375 : (2010) 2 SCALE 724 : (2010) 3 SCC 776 : (2010) 3 SCR 123 : (2010) 3 UJ 1521

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13, 2Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227
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Supreme Court08 Mar 2010Dismissed

V. Kishan Rao Vs Nikhil Super Speciality Hospital and Another

Supreme Court Of India · (2011) ACJ 500 : (2010) 5 ALD 46 : (2010) AWC 3252 Supp : (2010) 6 BomCR 155 : (2010) 4 JT 630 : (2010) 5 MLJ 121 : (2010) MPLJ 9 : (2010) 4 SCALE 662 : (2010) 5 SCC 513

Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 2(1), 3, 61, 64, 74Human Rights Act, 1998 — Article 2
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Supreme Court26 Feb 2010Dismissed

Bhagwan Das and Others Vs State of UP and Others

Supreme Court Of India · AIR 2010 SC 1523 : (2010) 3 AWC 2600 Supp : (2010) 2 JT 483 : (2011) 3 KLJ 19 : (2010) MPLJ 251 : (2010) 2 PLJR 120 : (2010) 3 SCC 545 : (2010) 2 SCR 1145 : (2010) 1 UD 238

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 14, 300ALand Acquisition Act, 1894 — Section 11, 12(2), 18, 18(1), 18(2)
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Supreme Court25 Feb 2010Allowed

Securities and Exchange Board of India Vs Ajay Agarwal

Supreme Court Of India · AIR 2010 SC 3466 : (2010) 2 BC 173 : (2010) 2 BomCR 794 : (2010) 155 CompCas 1 : (2010) 2 CompLJ 1 : (2010) 2 JT 493 : (2010) 3 SCC 765 : (2010) 98 SCL 424 : (2010) 4 SCR 70 : (2010) 3 UJ 1300

Constitution Of India, 1950 — Article 20, 20(1), 367Securities and Exchange Board of India Act, 1992 — Section 3, 4(3), 11, 11B, 11(2a), 11(4), 11(4)(b)Code Of Criminal Procedure, 1973 — Section 2(n)
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Supreme Court23 Feb 2010Dismissed

Punjab State Electricity Board and Another Vs Narata Singh and Another

Supreme Court Of India · AIR 2010 SC 1467 : (2010) 125 FLR 41 : (2010) 2 GLH 284 : (2010) 2 JT 434 : (2010) 2 LLJ 300 : (2010) 4 SCC 317 : (2010) 1 SCC(L&S) 1025 : (2010) 3 SCR 27 : (2010) 3 UJ 1254

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 309Electricity (Supply) Act, 1948 — Section 5, 79
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Supreme Court23 Feb 2010Allowed

Kirpal Singh Vs State of U.P.

Supreme Court Of India · (2010) 2 ACR 1309 : (2010) CLT 728 : (2010) 2 Crimes 48 : (2010) 2 JT 516 : (2010) OLR 728 : (2010) 3 SCC 347 : (2010) 2 SCR 1133 : (2010) 3 UJ 1158

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
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