Supreme Court07 Dec 2010Dismissed
Anjani Molu Dessai Vs State of Goa and Another
Supreme Court Of India · (2011) 3 AWC 2650 : (2011) 3 RCR(Civil) 696 : (2011) 112 RD 586 : (2010) 13 SCC 710
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4
COURT ARCHIVE
Supreme Court Of India judgments, 2010
1,174 judgments · page 3 of 59
Supreme Court07 Dec 2010Allowed
Moti Ram (D) Thr. L.Rs. and Another Vs Ashok Kumar and Another
Supreme Court Of India · (2011) 3 KCCR 254 SN : (2011) 1 KLJ 343 : (2011) 1 KLT 311 : (2011) 1 RCR(Civil) 332 : (2011) 113 RD 120 : (2011) 1 SCC 466
Supreme Court07 Dec 2010Dismissed
Govind Impex (P) Ltd. and Others Vs Appropriate Authority, Income Tax Department
Supreme Court Of India · (2011) 1 Crimes 33 : (2011) 330 ITR 10 : (2011) 1 SCC 529 : (2011) 196 TAXMAN 425
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 267AB, 269UA, 269UC, 278BTransfer of Property Act, 1882 — Section 53A
Supreme Court07 Dec 2010Allowed
Saroj and Others Vs Het Lal and Others
Supreme Court Of India · (2011) ACJ 552 : AIR 2011 SC 671 : (2011) 2 ALLMR 973 : (2011) 1 JCC 344 : (2011) 1 JCR 160 : (2011) 1 LW 131 : (2011) 164 PLR 131 : (2011) 3 RCR(Civil) 203 : (2011) 1 SCC 388 : (2011) 1 SCC(Cri) 414 : (2011) 1 TAC 271
Motor Vehicles Act, 1988 — Section 161, 161(3), 166Penal Code, 1860 (IPC) — Section 279, 304A
Supreme Court07 Dec 2010Allowed
Balasaheb @ Ramesh Laxman Deshmukh Vs State of Maharashtra and Another
Supreme Court Of India · AIR 2011 SC 304 : (2011) 1 CTC 621 : (2011) 1 JCC 340 : (2011) 1 RCR(Criminal) 190 : (2011) 1 SCC 364 : (2011) 1 SCC(Cri) 1 : (2011) 1 UC 440
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(1)Evidence Act, 1872 — Section 132
Supreme Court07 Dec 2010Allowed
Ankur Gutkha Vs Indian Asthama Care Society and Others
Supreme Court Of India · (2010) 10 UJ 5316
Supreme Court07 Dec 2010Dismissed
Surender and Others Vs Gadda Balaiah and Others
Supreme Court Of India · (2011) 2 ALT 1 : (2011) 1 CHN 163 Supp : (2011) 4 RCR(Civil) 284 : (2011) 2 SCC 730
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 11, 19, 37, 37A, 38
Supreme Court07 Dec 2010Partly Allowed
Suraj Bhan Meena and Another Vs State of Rajasthan and Others
Supreme Court Of India · AIR 2011 SC 875 : (2011) 2 AWC 2012 : (2011) 1 SCC 467 : (2011) 1 SCC(L&S) 1
Constitution of India, 1950 — Article 14, 15, 16, 16(4), 16(4A)Rajasthan Administrative Service Rules, 1954 — Rule 33
Supreme Court07 Dec 2010Dismissed
Chatti Konati Rao and Others Vs Palle Venkata Subba Rao
Supreme Court Of India · AIR 2011 SC 1480 : (2011) 1 ALT 46 : (2011) 4 AWC 4091 : (2011) 1 CHN 156 Supp : (2011) 1 LW 783
Civil Procedure Code, 1908 (CPC) — Section 100Estates Abolition Act — Section 15
Supreme Court06 Dec 2010Disposed Of
Abubucker Siqqique and Another Vs The State represented by The Deputy Superintendent of Police, CBI/SCB/Chennai, Tamil Nadu The State represented by DSP, CBI, Chennai Vs M.P. Rafiq Ahamed and Others
Supreme Court Of India · (2011) 1 ACR 832 : AIR 2011 SC 91 : (2011) 1 Crimes 96 : (2011) 1 JCC 126 : (2011) 2 SCC 12 : (2011) 1 SCC(Cri) 624 : (2011) 1 UC 425 : (2011) 1 UJ 86
Explosive Substances Act, 1908 — Section 3, 4, 5, 6Explosives Act, 1884 — Section 9B(1)Penal Code, 1860 (IPC) — Section 109, 120B, 153A, 201, 302
Supreme Court06 Dec 2010Dismissed
Garib Nawaz Corporation Vs State of Maharashtra and Others Anees Ahmed Vs Subhash R. Acharya and Others
Supreme Court Of India · AIR 2011 SC 88 : (2011) 1 BomCR 291
Constitution of India, 1950 — Article 136
Supreme Court06 Dec 2010Disposed Of
A.S. Mohammed Rafi Vs State of Tamil Nadu Rep. by Home Dept. and Others
Supreme Court Of India · AIR 2011 SC 308 : (2011) 1 CTC 602 : (2011) 1 GLH 169 : (2011) 3 JT 480 : (2011) 1 KLJ 20 : (2011) 1 KLT 39 : (2011) 1 OLR 531 : (2011) 1 RCR(Civil) 812 : (2011) 1 RCR(Criminal) 617 : (2011) 1 SCC 688 : (2011) 1 SCC(Cri) 509 : (2011) 1 UC 353
Supreme Court06 Dec 2010Dismissed
Vijay Kumar Talwar Vs Commissioner of Income Tax, Delhi
Supreme Court Of India · (2011) 330 ITR 1 : (2011) 3 KCCR 295 SN : (2011) 1 SCC 673 : (2011) 196 TAXMAN 136
Income Tax Act, 1961 — Section 148, 254(2), 260A, 68
Supreme Court03 Dec 2010Disposed Of
Kuldeep Singh Vs G.M., Instrument Design Development and Facilities Centre and Another
Supreme Court Of India · AIR 2011 SC 455 : (2010) AIRSCW 7233 : (2011) 5 AWC 4785 : (2011) 111 CLT 802 : (2011) 128 FLR 121 : (2011) 1 LLJ 615 : (2011) 1 OLR 591 : (2011) 2 RLW 1218 : (2011) 1 UPLBEC 57
Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 25, 25FUttar Pradesh Industrial Disputes Act, 1947 — Section 4, 4K
Supreme Court03 Dec 2010Allowed
In Re: Construction of Park at Noida Near Okhla Bird Sanctuary Anand Arya and Another and T.N. Godavarman Thirumulpad
Supreme Court Of India · (2011) 3 AWC 2551 : (2011) 1 SCC 744
Constitution of India, 1950 — Article 21Environment (Protection) Act, 1986 — Section 3(3), 5(2)Forest (Conservation) Act, 1980 — Section 2
Supreme Court03 Dec 2010Dismissed
Union of India (UOI) and Others Vs Prince Rubber Industries
Supreme Court Of India · (2011) 3 AWC 3049 : (2011) 263 ELT 21 : (2011) 6 JT 503 : (2011) 1 SCC 490
Supreme Court03 Dec 2010Allowed
Election Commission of India Vs Telangana Rastra Samithi and Another
Supreme Court Of India · AIR 2011 SC 492 : (2011) 4 AWC 4079 : (2011) 1 KLJ 11 : (2011) 1 RCR(Civil) 1 : (2011) 1 SCC 370
Constitution of India, 1950 — Article 190, 190(3), 324, 327Income Tax Act, 1922 — Section 37(4)Penal Code, 1860 (IPC) — Section 193, 195(1)
Supreme Court03 Dec 2010Allowed
John Pandian Vs State Rep. by Inspector of Police, T. Nadu
Supreme Court Of India · (2011) 1 Crimes 1 : (2011) 1 JCC 193 : (2011) 1 KLJ 15
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 120B, 302, 34
Supreme Court03 Dec 2010Disposed Of
State of U.P. and Others Vs Hirendra Pal Singh etc.
Supreme Court Of India · (2011) 2 CHN 112 Supp : (2011) 1 KLJ 25 : (2011) 5 SCC 305 : (2011) 2 SCC(L&S) 73 : (2011) 1 UPLBEC 104
General Clauses Act, 1897 — Section 6
Supreme Court02 Dec 2010Allowed
Siddharam Satlingappa Mhetre Vs State of Maharashtra and Others
Supreme Court Of India · AIR 2011 SC 312 : (2011) AIRSCW 3813 : (2010) AIRSCW 7007 : (2011) 1 Crimes 109 : (2011) 1 GLH 11 : (2010) 6 KarLJ 930 : (2011) 1 MPHT 430 : (2011) 1 RCR(Criminal) 126 : (2010) 12 SCALE 691 : (2011) 1 SCC 694 : (2011) 1 SCC(Cri) 514 : (2010) 8 Supreme 353
Constitution of India, 1950 — Article 14, 141, 19, 19(1), 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 438, 439, 440Penal Code, 1860 (IPC) — Section 149, 34