Supreme Court06 Jan 1983Allowed

Keshav Sitaram Sali Vs State of Maharashtra

Supreme Court Of India · AIR 1983 SC 291 : (1983) CriLJ 436 : (1983) 1 SCALE 704 : (1983) 1 SCC 390

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 109, 379Probation of Offenders Act, 1958 — Section 3, 4
Supreme Court05 Jan 1983Dismissed

Ramawati Devi Vs State of Bihar

Supreme Court Of India · (1983) 7 ACR 170 : AIR 1983 SC 164 : (1983) CriLJ 221 : (1983) 1 Crimes 637 : (1983) 1 SCALE 1 : (1983) 1 SCC 211

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302