Supreme Court14 Feb 1983Disposed Of
Raj Kumar Vs Prescribed Authority, Moradabad and Others
Supreme Court Of India · (1983) 1 SCALE 240 : (1983) 2 SCC 254
COURT ARCHIVE
Supreme Court Of India judgments, 1983
376 judgments · page 17 of 19
Supreme Court14 Feb 1983Partly Allowed
Jagtar Singh Vs State of Punjab
Supreme Court Of India · AIR 1983 SC 463 : (1983) CriLJ 852 : (1983) 1 SCALE 787 : (1983) 2 SCC 342
Penal Code, 1860 (IPC) — Section 300, 302, 304, 324
Supreme Court14 Feb 1983Disposed Of
Joginder Nath Gupta Vs Satish Chander Gupta
Supreme Court Of India · (1983) 1 SCALE 770 : (1983) 2 SCC 325
Supreme Court14 Feb 1983Dismissed
State of Uttar Pradesh Vs Jageshwar and Others
Supreme Court Of India · (1983) 02 SC CK 0001
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 396
Supreme Court10 Feb 1983allowed
Keshhardeo Singhania Vs Purushottamdas Bhiwanwala and Others
Supreme Court Of India · AIR 1983 SC 354(1) : (1983) 1 SCALE 203 : (1983) 3 SCC 40
Supreme Court10 Feb 1983Dismissed
Patil Hari Meghji and Another Vs State of Gujarat
Supreme Court Of India · AIR 1983 SC 488 : (1983) CriLJ 826 : (1983) 1 Crimes 980 : (1983) 2 GLR 1136 : (1983) 1 SCALE 196 : (1983) 2 SCC 270
Penal Code, 1860 (IPC) — Section 114, 302, 304, 304(1), 34
Supreme Court10 Feb 1983Dismissed
Jagdish Prasad Sah and Others Vs Ram Kumar Agarwala and Others
Supreme Court Of India · (1983) 1 SCALE 715 : (1984) SCC 601 Supp : (1984) 1 SCC 601 Supp
Supreme Court09 Feb 1983Allowed
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes), Ernakulam, Kerala Vs N.P. Ammalu
Supreme Court Of India · AIR 1983 SC 493 : (1983) KLT 289 : (1983) 1 SCALE 102 : (1983) 2 SCC 79
Kerala General Sales Tax Act, 1963 — Section 5(1), 5A
Supreme Court07 Feb 1983Disposed Of
Balwant Singh and Another Vs Mahmood
Supreme Court Of India · (1983) 1 SCALE 785 : (1983) 2 SCC 264
Essential Commodities Act, 1955 — Section 3
Supreme Court04 Feb 1983Disposed Of
Mrs Nand Lal Bhardwaj and Others Vs Jaspal Singh Sethi
Supreme Court Of India · (1983) 1 SCALE 785(1) : (1983) 1 SCALE 785 : (1984) SCC 397 Supp : (1984) 1 SCC 397 Supp
Delhi Rent Control Act, 1958 — Section 14(1)(e)
Supreme Court04 Feb 1983Disposed Of
Ambala Bus Syndicate Pvt. Ltd. and Others Vs Bala Financiers Pvt. Ltd. and Others
Supreme Court Of India · (1983) 1 SCALE 240 : (1983) 2 SCC 322
COMPANIES ACT, 1956 — Section 483
Supreme Court03 Feb 1983Disposed Of
Bhagwan Swaroop and Others Vs Mool Chand and Others
Supreme Court Of India · AIR 1983 SC 355 : (1983) 31 BLJR 228 : (1983) 1 SCALE 204 : (1983) 2 SCC 132
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 4
Supreme Court03 Feb 1983Dismissed
Satish Chandra and Another Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1983 SC 347 : (1983) CriLJ 683 : (1983) 1 Crimes 986 : (1983) 1 SCALE 89 : (1983) 2 SCC 141
Penal Code, 1860 (IPC) — Section 302, 392, 411
Supreme Court03 Feb 1983Dismissed
State of Gujarat Vs V.A. Chauhan
Supreme Court Of India · AIR 1983 SC 359 : (1983) 1 SCALE 716 : (1983) 2 SCC 64
Penal Code, 1860 (IPC) — Section 409, 467, 471Probation of Offenders Act, 1958 — Section 4
Supreme Court03 Feb 1983Allowed
Kora Ghasi Vs State of Orissa
Supreme Court Of India · AIR 1983 SC 360 : (1983) 1 SCALE 717 : (1983) 1 SCALE 17 : (1983) 2 SCC 251
Penal Code, 1860 (IPC) — Section 201, 302
Supreme Court03 Feb 1983Disposed Of
State of Andhra Pradesh Vs B. Eswaraiah
Supreme Court Of India · AIR 1983 SC 353 : (1983) CriLJ 688 : (1983) 1 Crimes 985 : (1983) 1 SCALE 110 : (1983) 2 SCC 67
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
Supreme Court02 Feb 1983Allowed
Ram Lakhan Vs State of U.P.
Supreme Court Of India · AIR 1983 SC 352 : (1983) CriLJ 691 : (1983) 1 SCALE 100 : (1983) 2 SCC 65
Penal Code, 1860 (IPC) — Section 395
Supreme Court02 Feb 1983Dismissed
Vasanta Vs State of Maharashtra
Supreme Court Of India · AIR 1983 SC 361(1) : (1983) CriLJ 693 : (1983) 1 Crimes 728 : (1983) 1 SCALE 871 : (1984) SCC 648 Supp : (1984) 1 SCC 648 Supp
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court02 Feb 1983Allowed
Hasan Ali Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1983 SC 352(2) : AIR 1983 SC 352 : (1983) JLJ 411 : (1983) 1 SCALE 101 : (1983) 2 SCC 66
Penal Code, 1860 (IPC) — Section 120B, 420, 467
Supreme Court01 Feb 1983Allowed
Babu RamVs State of Uttar Pradesh
Supreme Court Of India · (1983) 7 ACR 165 : AIR 1983 SC 308 : (1983) CriLJ 334 : (1983) 1 Crimes 485 : (1983) 1 SCALE 105 : (1983) 2 SCC 21 : (1983) 2 SCR 328
Penal Code, 1860 (IPC) — Section 302, 34, 498