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COURT ARCHIVE

Supreme Court Of India judgments, 1983

376 judgments · page 16 of 19

Supreme Court02 Mar 1983

Labourers Working on Salal Hydro Project Vs State of Jammu and Kashmir and Others

Supreme Court Of India · AIR 1984 SC 177 : (1984) 49 FLR 30 : (1983) LabIC 502 : (1983) 1 LLJ 494 : (1984) 1 SCALE 680 : (1983) 1 SCALE 216 : (1983) 2 SCC 181 : (1983) 2 SCR 473

Constitution of India, 1950 — Article 24Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 12(1), 16, 17, 18Inter State Migrant Workmen (Regulation of Employment and conditions of Service) Act, 1979 &mdash
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Supreme Court02 Mar 1983Disposed Of

Smt. Periyakkal and Others Vs Smt. Dakshyani

Supreme Court Of India · AIR 1983 SC 428 : (1983) 31 BLJR 231 : (1983) 1 SCALE 213 : (1983) 2 SCC 127 : (1983) 2 SCR 467

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 5, Order 21 Rule 5(1), Order 21 Rule 90, Order 21 Rule 92
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Supreme Court18 Feb 1983Allowed

Ashok Service center and Others Vs State of Orissa

Supreme Court Of India · AIR 1983 SC 394 : (1983) 1 SCALE 123 : (1983) 2 SCC 82 : (1983) 2 SCR 363 : (1983) 53 STC 1

Orissa Sales Tax Act, 1947 — Section 1, 2, 2(dd), 2(f), 2(i), 2(2), 3, 3B, 3(c), 4, 4(1), 4(2), 4(3), 4(4), 4(5), 4A, 5, 6, 7, 8, 8(2), 9, 9A, 9B, 9C, 10, 13Orissa Additional Sales Tax Act, 1975 — Section 2(b), 3, 3(1), 3(2)
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Supreme Court17 Feb 1983Disposed Of

Kanhaiyalal Vs Rameshwar and Others

Supreme Court Of India · AIR 1983 SC 503 : (1983) JLJ 420 : (1983) MhLj 801 : (1983) MPLJ 614 : (1983) 1 SCALE 242 : (1983) 2 SCC 260

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8
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Supreme Court16 Feb 1983Allowed

T.V. Vatheeswaran Vs State of Tamil Nadu

Supreme Court Of India · AIR 1983 SC 361(2) : (1983) CriLJ 481 : (1983) 2 MLJ 39 : (1983) 1 SCALE 115 : (1983) 2 SCC 68 : (1983) 2 SCR 348

Constitution of India, 1950 — Article 14, 161, 19, 21, 72
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Supreme Court15 Feb 1983Disposed Of

Sheela Barse Vs State of Maharashtra

Supreme Court Of India · AIR 1983 SC 378 : (1983) CriLJ 642 : (1983) 1 Crimes 602 : (1983) 1 SCALE 140 : (1983) 2 SCC 96 : (1983) 2 SCR 337

Constitution of India, 1950 — Article 14, 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 54
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