Supreme Court17 Nov 1978Dismissed
Sher Singh and Another Vs State of Punjab
Supreme Court Of India · AIR 1979 SC 699 : (1979) CriLJ 642 : (1979) 3 SCC 606 : (1979) SCC(Cri) 740 : (1979) 11 UJ 11
Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Supreme Court Of India judgments, 1978
396 judgments · page 4 of 20
Supreme Court16 Nov 1978Dismissed
Commissioner of Income Tax and Others Vs Rabindra Nath Chatterjee
Supreme Court Of India · (1979) 27 BLJR 125 : (1979) 3 SCC 575 : (1979) 11 UJ 60
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(8)
Supreme Court16 Nov 1978Dismissed
Jalan Trading Co. (P) Ltd. and Others Vs D.M. Aney and Another
Supreme Court Of India · AIR 1979 SC 233 : (1979) 38 FLR 58 : (1979) 1 LLJ 162 : (1979) 3 SCC 220
Bonus Act, 1965 — Section 10Constitution of India, 1950 — Article 19, 19(1), 19(6), 301, 302
Supreme Court16 Nov 1978dismissed
Joginder Singh and Another Vs State of Punjab and Another
Supreme Court Of India · (1979) ACR 438 : AIR 1979 SC 339 : (1979) CriLJ 333 : (1979) 1 SCC 345 : (1979) 2 SCR 306 : (1979) 11 UJ 124
Criminal Procedure Code, 1973 (CrPC) — Section 169, 190(1), 193, 193(1), 207APenal Code, 1860 (IPC) — Section 149, 201, 302, 308, 323
Supreme Court15 Nov 1978dismissed
Shiveshwar Prasad Narain Singh and Another Vs Ghurahu and Another
Supreme Court Of India · AIR 1979 SC 413 : (1979) RD 28 : (1979) RD 23 : (1979) 3 SCC 23 : (1979) 2 SCR 296
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 157, 202, 21, 21(1)
Supreme Court13 Nov 1978Dismissed
Bhupinder Singh Vs Daljit Kaur
Supreme Court Of India · AIR 1979 SC 442 : (1979) CriLJ 198 : (1979) 1 SCC 352 : (1979) SCC(Cri) 302 : (1979) 2 SCR 292
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 125(5), 127
Supreme Court10 Nov 1978Allowed
State of Madhya Pradesh Vs Digvijay Singh
Supreme Court Of India · AIR 1981 SC 1740 : (1981) CriLJ 1278 : (1979) 4 SCC 92 : (1979) SCC(Cri) 717
Penal Code, 1860 (IPC) — Section 302, 80
Supreme Court10 Nov 1978Allowed
Sk. Rafiq Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 1179 : (1979) CriLJ 706 : (1979) 3 SCC 571 : (1979) SCC(Cri) 730
Penal Code, 1860 (IPC) — Section 302, 303, 304(1), 304(I), 307
Supreme Court10 Nov 1978Allowed
Shyam Lal Yadev and Others Vs Smt. Kusum Dhawan and Others
Supreme Court Of India · AIR 1979 SC 1247 : (1979) 4 SCC 143 : (1979) 11 UJ 97
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(7)
Supreme Court08 Nov 1978Dismissed
Avadh Raj Singh Vs Jugal Kishore Gupta
Supreme Court Of India · AIR 1979 SC 1148 : (1979) 4 SCC 328 : (1979) 11 UJ 1
Representation of the People Act, 1951 — Section 33(5), 36(4)
Supreme Court08 Nov 1978Allowed
Jagir Singh Vs Ranbir Singh and Another
Supreme Court Of India · AIR 1979 SC 381 : (1979) CriLJ 318 : (1979) 81 PLR 205 : (1979) 1 SCC 560 : (1979) SCC(Cri) 348 : (1979) 2 SCR 282
Constitution of India, 1950 — Article 227, 227(5)Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 397(2), 397(3)General Clauses Act, 1897 — Section 24
Supreme Court07 Nov 1978Dismissed
Commissioner of Income Tax (Central), New Delhi Vs Bijli Cotton Mills (P.) Ltd.
Supreme Court Of India · AIR 1979 SC 346 : (1979) 8 CTR 1 : (1979) 116 ITR 60 : (1979) 1 SCC 496 : (1979) 2 SCR 241 : (1979) 11 UJ 23
Income Tax Act, 1961 — Section 28
Supreme Court07 Nov 1978Dismissed
Mohammed Hasnuddin Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 404 : (1979) 2 SCC 572 : (1979) 2 SCR 265
Civil Procedure Code, 1908 (CPC) — Section 115Hyderabad Land Acquisition Act, 1309 — Section 14(1)Land Acquisition Act, 1894 — Section 11, 18, 18(1), 18(2)
Supreme Court07 Nov 1978Allowed
Smt. Rekhaben Virendra Kapadia Vs State of Gujarat and Others
Supreme Court Of India · AIR 1979 SC 456 : (1979) CriLJ 212 : (1979) 2 SCC 566 : (1979) SCC(Cri) 543 : (1979) 2 SCR 257 : (1979) 11 UJ 34
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 9, 9(1)Maintenance of Internal Security Act, 1971 — Section 3(1)(c)(i)
Supreme Court06 Nov 1978Dismissed
Union of India (UOI) Vs Prafulla Kumar Samal and Another
Supreme Court Of India · AIR 1979 SC 366 : (1979) CriLJ 154 : (1979) 3 SCC 4 : (1979) SCC(Cri) 609 : (1979) 2 SCR 229
Criminal Procedure Code, 1973 (CrPC) — Section 206, 209, 213, 227Land Acquisition Act, 1894 — Section 10, 10(1), 9, 9(1)Penal Code, 1860 (IPC) — Section 120B
Supreme Court03 Nov 1978Allowed
Babboo alias Kalyandas and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1979 SC 1042 : (1979) CriLJ 908 : (1979) 4 SCC 74 : (1979) SCC(Cri) 743
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 148, 149, 302
Supreme Court03 Nov 1978Allowed
H.P. Gupta Vs Manohar Lal and Others
Supreme Court Of India · AIR 1979 SC 443 : (1979) CriLJ 199 : (1979) 2 SCC 486 : (1979) SCC(Cri) 530 : (1979) 2 SCR 208 : (1979) 11 UJ 100
Criminal Procedure Code, 1973 (CrPC) — Section 456, 456(1), 456(2), 482Penal Code, 1860 (IPC) — Section 447
Supreme Court03 Nov 1978Disposed Of
D.S. Bist and Sons, Nainital Vs Commissioner of Income Tax, Delhi Central, New Delhi
Supreme Court Of India · AIR 1979 SC 379 : (1979) 8 CTR 152 : (1979) 116 ITR 131 : (1979) 3 SCC 613 : (1979) 2 SCR 224
Income Tax Act, 1922 — Section 10(2), 3
Supreme Court03 Nov 1978Disposed Of
Ashadevi Mehta (Detenu) Vs K. Shivraj, Addl. Chief Secretary to the Govt. of Gujarat and Another
Supreme Court Of India · AIR 1979 SC 447 : (1979) CriLJ 203 : (1979) 1 SCC 222 : (1979) SCC(Cri) 262 : (1979) 2 SCR 215 : (1979) 11 UJ 92
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 20(3), 22(1), 226
Supreme Court02 Nov 1978Allowed
Raghunath Pradhani Vs Damodra Mahapatra and Others
Supreme Court Of India · AIR 1978 SC 1820 : (1979) 1 SCC 508 : (1979) 2 SCR 196 : (1979) 11 UJ 4
Civil Procedure Code, 1908 (CPC) — Section 151, 67