Supreme Court19 Jan 1978dismissed
Commissioner of Income Tax, Andhra Pradesh Vs Sirpur Paper Mills Ltd.
Supreme Court Of India · AIR 1978 SC 767 : AIR 1978 SC 509 : (1978) 112 ITR 776 : (1978) 1 SCC 468 : (1978) 10 UJ 66 : (1978) 10 UJ 127
COURT ARCHIVE
Supreme Court Of India judgments, 1978
396 judgments · page 20 of 20
Supreme Court18 Jan 1978Allowed
The State of Rajasthan Vs Ram Nath Nirottamdas Chaturvedi
Supreme Court Of India · AIR 1978 SC 1477
Supreme Court18 Jan 1978Disposed Of
In Re: Shri Sham Lal
Supreme Court Of India · AIR 1978 SC 489 : (1978) 2 SCC 479 : (1978) SCC(Cri) 291 : (1978) 2 SCR 581
Constitution of India, 1950 — Article 129
Supreme Court17 Jan 1978dismissed
Supdt. of Taxes, Tezpur and Others Vs Bormahajan Tea Co. Ltd.
Supreme Court Of India · AIR 1978 SC 533 : (1978) 1 SCC 513 : (1978) 2 SCR 573 : (1978) 10 UJ 119
Assam Taxation (On Goods Carried by Road or on Inland Waterways) Act, 1961 — Section 11, 7, 9Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Constitution of India, 1950 — Article 136, 304
Supreme Court16 Jan 1978Dismissed
Pathumma and Others Vs State of Kerala and Others K.M. Kunhahammad and Others Vs State of Kerala and Others
Supreme Court Of India · AIR 1978 SC 771 : (1978) 2 SCC 1 : (1978) 2 SCR 537
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, 65Constitution of India, 1950 — Article 14, 19(1), 19(5), 31Kerala Agriculturists Debt Relief Act, 1970 — Section 20, 20(2), 20(3), 20(6)
Supreme Court13 Jan 1978Disposed Of
Delhi Cloth and General Mills Co. Ltd. Vs Prem Chand Gupta and Another
Supreme Court Of India · (1978) 36 FLR 216 : (1978) 1 SCC 404 : (1978) 10 UJ 67
Supreme Court13 Jan 1978Dismissed
Gaziabad Engineering Co. (P) Ltd. Vs The Certifying Officer, Kanpur and Another
Supreme Court Of India · AIR 1978 SC 769 : (1978) 36 FLR 207 : (1978) LabIC 691 : (1978) 1 SCC 480 : (1978) 2 SCR 534
Factories Act, 1948 — Section 79(1)
Supreme Court13 Jan 1978Allowed
Dadasaheb Dattatraya Pawar and Others Vs Pandurang Raoji Jagtap and Others
Supreme Court Of India · AIR 1978 SC 351 : (1978) 1 SCC 504 : (1978) 2 SCR 524 : (1978) 10 UJ 102
Maharashtra Specified Cooperative Societies Elections to Committees Rules, 1971 — Rule 74Maharashtra Cooperative Societies Act, 1960 — Section 73G, 144A, 144T, 144T(3)Representation of the People Act, 1951 — Section 123, 123(5)
Supreme Court12 Jan 1978Dismissed
Gopala Genu Wagale Vs Nageshwardeo Patas Abhishekh Anusthan Trust
Supreme Court Of India · AIR 1978 SC 347 : (1978) 2 SCC 47 : (1978) 10 UJ 99
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14(1), 27, 4
Supreme Court12 Jan 1978Dismissed
Commissioner of Income Tax Vs Jardine Henderson Ltd.
Supreme Court Of India · (1979) 1 TAXMAN 366
Income Tax Act, 1961 — Section 80M
Supreme Court12 Jan 1978Dismissed
Bishan Lal Gupta Vs The State of Haryana and Others
Supreme Court Of India · AIR 1978 SC 363 : (1978) 36 FLR 479 : (1978) LabIC 312 : (1978) 1 LLJ 316 : (1978) 1 SCC 202 : (1978) 2 SCR 513 : (1978) 10 UJ 112
Constitution of India, 1950 — Article 136, 311(2)
Supreme Court12 Jan 1978Dismissed
Smt. K. Kamalam Vs R. Ponnuswamy and Others
Supreme Court Of India · AIR 1978 SC 473 : AIR 1978 SC 349 : (1978) 1 SCC 171 : (1978) 2 SCR 521 : (1978) 10 UJ 71
Motor Vehicles Act, 1988 — Section 64B
Supreme Court11 Jan 1978Disposed Of
Narotam Singh Vs State of Punjab and Another
Supreme Court Of India · AIR 1978 SC 1542 : (1978) CriLJ 1612 : (1979) 81 PLR 65 : (1979) 4 SCC 505 : (1980) SCC(Cri) 113
Penal Code, 1860 (IPC) — Section 494
Supreme Court11 Jan 1978Allowed
Punjab National Bank Vs Ghulam Dastagir
Supreme Court Of India · AIR 1978 SC 481 : (1978) 26 BLJR 113 : (1978) 36 FLR 198 : (1978) 1 LLJ 312 : (1978) 2 SCC 358
Constitution of India, 1950 — Article 136
Supreme Court09 Jan 1978Allowed
The Principal and Others Vs The Presiding Officer and Others
Supreme Court Of India · AIR 1978 SC 344 : (1978) 36 FLR 236 : (1978) LabIC 184 : (1978) 1 SCC 498 : (1978) 2 SCR 507 : (1978) 10 UJ 73
Delhi School Education Act, 1973 — Section 2, 8(2)
Supreme Court04 Jan 1978Allowed
Maharashtra State Textile Corporation Limited Vs Official Liquidator and Others
Supreme Court Of India · AIR 1978 SC 476 : (1978) 48 CompCas 350 : (1978) 36 FLR 231 : (1978) 1 SCC 490 : (1978) 2 SCR 499 : (1978) 10 UJ 77
Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 2(1), 35Sick Textile Undertakings (Taking Over of Management) Act, 1972 — Section 8