COURT ARCHIVE

Supreme Court Of India judgments, 1974

444 judgments · page 23 of 23

Supreme Court09 Jan 1974Dismissed

Sk. Amir Vs The State of Maharashtra

Supreme Court Of India · AIR 1974 SC 469 : (1974) CriLJ 459 : (1974) 4 SCC 210 : (1974) SCC(Cri) 379 : (1974) 3 SCR 84 : (1974) 6 UJ 763

Drugs and Cosmetics Act, 1940 — Section 18, 27

Supreme Court09 Jan 1974Allowed

D.N. Sanghavi and Sons Vs Ambalal Tribhuwan Das

Supreme Court Of India · AIR 1974 SC 1026 : (1974) 1 SCC 708 : (1974) 3 SCR 55

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 39

Supreme Court09 Jan 1974Allowed

Purxotoma Ramanata Quenim Vs Makan Kalyan Tandel and Others Purxotoma Ramanata Quenim Vs Mohanlal Canji and Others

Supreme Court Of India · AIR 1974 SC 651 : (1974) 2 SCC 169 : (1974) 3 SCR 64

Constitution of India, 1950 — Article 14, 226, 227

Supreme Court08 Jan 1974Dismissed

Inderjit C. Parekh and Others Vs Shri V.K. Bhatt and Another

Supreme Court Of India · AIR 1974 SC 1183 : (1974) CriLJ 906 : (1974) 28 FLR 209 : (1974) 15 GLR 573 : (1974) LabIC 1088 : (1974) 1 LLJ 297 : (1974) 4 SCC 313 : (1974) 3 SCR 50 : (1974) 6 UJ 163

Bombay Relief Undertakings (Special Provisions) Act, 1958 — Section 4(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2