COURT ARCHIVE

Supreme Court Of India judgments, 1974

444 judgments · page 2 of 23

Supreme Court19 Dec 1974Dismissed

Sterling General Insurance Co. Ltd. Vs Planters Airways Pvt. Ltd.

Supreme Court Of India · AIR 1975 SC 415 : AIR 1974 SC 415 : (1975) 1 SCC 603 : (1975) 3 SCR 136 : (1975) 7 UJ 108

Arbitration Act, 1940 — Section 37(4)

Read judgment

Supreme Court19 Dec 1974Allowed

Food Corporation of India Vs Thakur Shipping Co. and Others

Supreme Court Of India · AIR 1975 SC 469 : AIR 1974 SC 469 : (1975) 4 SCC 815 : (1975) 3 SCR 146 : (1975) 7 UJ 137

Arbitration Act, 1940 — Section 34

Read judgment

Supreme Court19 Dec 1974Dismissed

Chanda Singh Vs Choudhary Shiv Ram Verma and Others

Supreme Court Of India · AIR 1975 SC 403 : AIR 1974 SC 403 : (1975) 4 SCC 393

Conduct of Elections Rules, 1961 — Rule 63Representation of the People Act, 1951 — Section 123, 127

Read judgment

Supreme Court19 Dec 1974Dismissed

Esharuddin @ Esharu Md. Vs The District Magistrate, West Dinajpur and Others

Supreme Court Of India · AIR 1975 SC 1164 : (1975) CriLJ 938 : (1975) 3 SCC 553 : (1975) 7 UJ 99

Maintenance of Internal Security Act, 1971 — Section 3(3)

Read judgment

Supreme Court18 Dec 1974Allowed

Jiwan Singh Vs Rajendra Prasad and Another

Supreme Court Of India · AIR 1975 SC 412 : AIR 1974 SC 412 : (1975) 2 SCC 171 : (1975) 3 SCR 58

Read judgment

Supreme Court17 Dec 1974Allowed

Charan Singh and Another Vs Darshan Singh and Others

Supreme Court Of India · AIR 1975 SC 371 : AIR 1974 SC 371 : (1975) 77 PLR 262 : (1975) 1 SCC 298 : (1975) 3 SCR 48 : (1975) 7 UJ 93

Civil Procedure Code, 1908 (CPC) — Section 92, 92(1), 92(2)

Read judgment

Supreme Court13 Dec 1974dismissed

Daniraiji Vrajlalji, Junagadh Vs Vahuji Maharaj Shri Chandraprabha

Supreme Court Of India · AIR 1975 SC 784 : AIR 1974 SC 784 : (1975) 1 SCC 612 : (1975) 3 SCR 32

Hindu Adoptions and Maintenance Act, 1956 — Section 10, 15, 4

Read judgment

Supreme Court13 Dec 1974Dismissed

Suresh Prasad Yadav Vs Jai Prakash Mishra and Others

Supreme Court Of India · AIR 1975 SC 376 : AIR 1974 SC 376 : (1975) 4 SCC 822 : (1975) 3 SCR 21

Conduct of Elections Rules, 1961 — Rule 53, 56(7), 93

Read judgment

Supreme Court13 Dec 1974Allowed

Ram Sarat Singh Vs Harish Chandra Mahto

Supreme Court Of India · AIR 1975 SC 701 : AIR 1974 SC 701 : (1975) 3 SCC 802 : (1975) 7 UJ 73

Constitution of India, 1950 — Article 136

Read judgment

Supreme Court12 Dec 1974Dismissed

Sarwan Singh and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 1975 SC 394 : AIR 1974 SC 394 : (1975) 1 SCC 284 : (1975) 2 SCR 1007 : (1975) 7 UJ 63

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23, 4, 54Punjab Town Improvement Act, 1922 — Section 59

Read judgment

Supreme Court12 Dec 1974Dismissed

Firm of Pratapchand Nopaji Vs Firm of Kotrike Venkata Setty and Sons and Others

Supreme Court Of India · AIR 1975 SC 1223 : (1975) 2 SCC 208 : (1975) 3 SCR 1

Contract Act, 1872 — Section 222, 224, 23, 30

Read judgment

Supreme Court11 Dec 1974Allowed

A.K. Subraman and Others Vs Union of India (UOI) and Others S.S. Ojha and Others Vs Union of India and Others

Supreme Court Of India · AIR 1975 SC 483 : (1975) LabIC 254 : (1975) 1 LLJ 338 : (1975) 1 SCC 319 : (1975) 2 SCR 979

Constitution of India, 1950 — Article 14, 16

Read judgment

Supreme Court11 Dec 1974Dismissed

Gora Vs State of West Bengal

Supreme Court Of India · AIR 1975 SC 473 : AIR 1974 SC 473 : (1975) CriLJ 429 : (1975) 2 SCC 14 : (1975) 2 SCR 996

Maintenance of Internal Security Act, 1971 — Section 3(2)(1)

Read judgment

Supreme Court11 Dec 1974Dismissed

Soonda Ram and Another Vs Shri Rameshwarlal and Another

Supreme Court Of India · AIR 1975 SC 479 : AIR 1974 SC 479 : (1975) 3 SCC 698

Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 106

Read judgment

Supreme Court11 Dec 1974Allowed

Smt. Bela Das and Others Vs Samarendra Nath Bose

Supreme Court Of India · AIR 1975 SC 398 : AIR 1974 SC 398 : (1975) PLJR 212 : (1975) 8 PLJR 212 : (1975) 1 SCC 644 : (1975) 2 SCR 1004 : (1975) 7 UJ 82

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A, 2

Read judgment

Supreme Court11 Dec 1974Dismissed

Hem Raj Vs Ramji Lal and Another

Supreme Court Of India · AIR 1975 SC 382 : AIR 1974 SC 382 : (1975) 4 SCC 671 : (1975) 7 UJ 85

Representation of the People Act, 1951 — Section 123(4)

Read judgment

Supreme Court11 Dec 1974Allowed

Gajendra Transport (P.) Ltd. Vs The Anamallais Bus Transport (P.) Ltd. and Another

Supreme Court Of India · AIR 1975 SC 386 : AIR 1974 SC 386 : (1975) 1 SCC 51 : (1975) 7 UJ 89

Motor Vehicles Act, 1939 — Section 47(3), 48(1), 57(2), 57(3)

Read judgment

Supreme Court10 Dec 1974Dismissed

M.S. Bansal (Pvt.) Ltd. and Another Vs Bhagwan Swarup Mathur and Others

Supreme Court Of India · AIR 1975 SC 400 : AIR 1974 SC 400 : (1975) 4 SCC 563 : (1975) 7 UJ 78

Read judgment

Supreme Court10 Dec 1974Dismissed

Amrit Lal Berry and Another Vs Collector of Central Excise, New Delhi and Others

Supreme Court Of India · AIR 1975 SC 538 : (1975) 1 LLJ 144 : (1975) 4 SCC 714 : (1975) 2 SCR 960 : (1975) 1 SLJ 44

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 16, 226, 32

Read judgment

Supreme Court10 Dec 1974Dismissed

Harihar Prasad Singh and Others Vs Balmiki Prasad Singh and Others

Supreme Court Of India · AIR 1975 SC 733 : (1975) PLJR 84 : (1975) 8 PLJR 84 : (1975) 1 SCC 212 : (1975) 2 SCR 932

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 151Evidence Act, 1872 — Section 32(5), 49, 60

Read judgment