Supreme Court04 Dec 1974Dismissed
Ganpat Vs Returning Officer and Others
Supreme Court Of India · AIR 1975 SC 420 : AIR 1974 SC 420 : (1975) 1 SCC 589 : (1975) 2 SCR 923
Representation of the People Act, 1951 — Section 37
COURT ARCHIVE
Supreme Court Of India judgments, 1974
444 judgments · page 3 of 23
Supreme Court04 Dec 1974Dismissed
Jhamman Vs State of U. P.
Supreme Court Of India · AIR 1975 SC 1083 : (1975) CriLJ 926 : (1975) 3 SCC 860 : (1975) 7 UJ 28
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 326, 449
Supreme Court04 Dec 1974Allowed
Hardev Singh and Another Vs The State of Punjab
Supreme Court Of India · AIR 1975 SC 179 : AIR 1974 SC 179 : (1975) CriLJ 243 : (1975) 3 SCC 731
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 326
Supreme Court04 Dec 1974Allowed
Jagir Singh Vs The State (Delhi)
Supreme Court Of India · AIR 1975 SC 1400 : (1975) CriLJ 1009 : (1976) 9 PLJR 389 : (1975) 3 SCC 562
Penal Code, 1860 (IPC) — Section 302
Supreme Court04 Dec 1974Allowed
Srilal Shaw Vs The State of West Bengal and Others
Supreme Court Of India · AIR 1975 SC 393 : AIR 1974 SC 393 : (1975) CriLJ 423 : (1975) 1 SCC 336 : (1975) 2 SCR 913 : (1975) 7 UJ 40
Criminal Procedure Code, 1973 (CrPC) — Section 162
Supreme Court04 Dec 1974Dismissed
Hans Raj Kehar and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1975 SC 389 : AIR 1974 SC 389 : (1975) 1 SCC 40 : (1975) 2 SCR 916
Constitution of India, 1950 — Article 14, 19, 19(1), 19(6)Motor Vehicles Act, 1939 — Section 43A, 43A(2), 47(3)
Supreme Court03 Dec 1974Dismissed
Labhchand Dhanpat Singh Jain Vs The State of Maharashtra
Supreme Court Of India · AIR 1975 SC 182 : AIR 1974 SC 182 : (1975) CriLJ 246 : (1983) 13 ELT 1603 : (1975) 3 SCC 385 : (1975) 2 SCR 907 : (1975) 7 UJ 75
Criminal Procedure Code, 1973 (CrPC) — Section 342Customs Act, 1962 — Section 111, 123, 135Evidence Act, 1872 — Section 106, 114
Supreme Court03 Dec 1974Dismissed
State of Bihar and Others Vs Dr. Asis Kumar Mukherjee and Others
Supreme Court Of India · AIR 1975 SC 192 : AIR 1974 SC 192 : (1975) LabIC 141 : (1975) 1 LLJ 198 : (1975) 3 SCC 602 : (1975) 2 SCR 894 : (1975) 7 UJ 42
Constitution of India, 1950 — Article 14, 16, 226Indian Medical Council Act, 1956 — Section 12, 13, 14, 33
Supreme Court03 Dec 1974Dismissed
Ram Anjore and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1975 SC 185 : AIR 1974 SC 185 : (1975) CriLJ 249 : (1975) 3 SCC 379
Criminal Procedure Code, 1973 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
Supreme Court03 Dec 1974Allowed
Shaik Jaffar Shaik Mahmood and Others Vs Mohd. Pasha Hakkani Saheb and Others
Supreme Court Of India · AIR 1975 SC 794 : (1975) 1 SCC 25 : (1975) 2 SCR 890 : (1974) 6 UJ 797
Civil Procedure Code, 1908 (CPC) — Section 115Hyderabad Houses (Rent, Eviction and Lease) Control Act, 1954 — Section 26
Supreme Court03 Dec 1974Allowed
Rajaldas Gurunamal Pamanani Vs The State of Maharashtra
Supreme Court Of India · AIR 1975 SC 189 : AIR 1974 SC 189 : (1975) CriLJ 254 : (1975) MhLj 44 : (1975) MPLJ 129 : (1975) 3 SCC 375 : (1975) 2 SCR 886
Prevention of Food Adulteration Act, 1954 — Section 19(2)Prevention of Food Adulteration Rules, 1955 — Rule 12A, 22
Supreme Court03 Dec 1974Dismissed
Beliram Bhalaik Vs Jai Beharilal Khachi and Another
Supreme Court Of India · AIR 1975 SC 283 : AIR 1974 SC 283 : (1975) 4 SCC 417 : (1975) 7 UJ 31
Conduct of Elections Rules, 1961 — Rule 63, 63(2), 63(3), 93Representation of the People Act, 1951 — Section 123(3)
Supreme Court28 Nov 1974Allowed
Commissioner of Income Tax (Central), Madras Vs Southern Roadways P. Ltd.
Supreme Court Of India · AIR 1975 SC 481 : (1975) 98 ITR 205 : (1975) 3 SCC 435 : (1975) 2 SCR 881
Income Tax Act, 1922 — Section 10(2), 66(1)Income Tax Act, 1961 — Section 256(1), 33
Supreme Court28 Nov 1974Dismissed
Jhagrakhan Collieries (P) Ltd. Vs Shri G.C. Agrawal, Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court, Jabalpur and Others
Supreme Court Of India · AIR 1975 SC 171 : AIR 1974 SC 171 : (1975) 30 FLR 115 : (1975) 1 LLJ 163 : (1975) MhLj 332 : (1975) MPLJ 280 : (1975) 3 SCC 613 : (1975) 2 SCR 873 : (1975) 7 UJ 22
Industrial Disputes Act, 1947 — Section 10(1), 12(1), 18, 18(1), 18(3)
Supreme Court27 Nov 1974dismissed
Nashirwar and Others Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1975 SC 360 : AIR 1974 SC 360 : (1975) MPLJ 536 : (1975) 1 SCC 29 : (1975) 2 SCR 861
Constitution of India, 1950 — Article 19(1)
Supreme Court27 Nov 1974Allowed
Satya Deo Prasad Gupta Vs The State of Bihar and Others
Supreme Court Of India · AIR 1975 SC 367 : AIR 1974 SC 367 : (1975) CriLJ 419 : (1975) 3 SCC 736 : (1975) 2 SCR 854
Constitution of India, 1950 — Article 22Maintenance of Internal Security Act, 1971 — Section 12(1)
Supreme Court26 Nov 1974Dismissed
Israil Sk. Vs The District Magistrate of West Dinajpur and Others
Supreme Court Of India · AIR 1975 SC 168 : AIR 1974 SC 168 : (1975) CriLJ 275 : (1975) 3 SCC 292 : (1974) SCC(Cri) 900 : (1975) 7 UJ 67
Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2)
Supreme Court26 Nov 1974dismissed
Khudiram Das Vs The State of West Bengal and Others
Supreme Court Of India · AIR 1975 SC 550 : AIR 1974 SC 550 : (1975) 2 SCC 81 : (1975) 2 SCR 832
Constitution of India, 1950 — Article 14, 19, 19(1), 21, 22Maintenance of Internal Security Act, 1971 — Section 10, 11, 11(1), 12(1), 12(2)
Supreme Court26 Nov 1974dismissed
Jainal Sk. Vs The District Magistrate, West Dinajpur and Others
Supreme Court Of India · AIR 1975 SC 229 : (1975) 3 SCC 321 : (1974) SCC(Cri) 929 : (1975) 7 UJ 27
Constitution of India, 1950 — Article 32Telegraph Wires (Unlawful Possession) Act, 1950 — Section 5
Supreme Court22 Nov 1974Allowed
Bhagat Ram alias Bhagtu Ram Vs Bhagat Ram and Others
Supreme Court Of India · (1975) 3 SCC 804 : (1975) 7 UJ 9
Representation of the People Act, 1951 — Section 123, 127A, 77, 78