Supreme Court21 Jan 1976Dismissed
The Krishna Bus Service Ltd. Vs Smt. Mangli and Others
Supreme Court Of India · AIR 1976 SC 700 : (1976) 1 SCC 793 : (1976) 3 SCR 178
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 26 of 26
Supreme Court20 Jan 1976Allowed
Reserve Bank of India and Another Vs Ramkrishna Govind Morey
Supreme Court Of India · AIR 1976 SC 830 : (1976) 1 SCC 803 : (1976) 8 UJ 220
Reserve Bank of India (Staff) Regulations, 1948 — Regulation 25(2)
Supreme Court19 Jan 1976Allowed
State of Tamil Nadu Vs Pyare Lal Malhotra and Others
Supreme Court Of India · AIR 1976 SC 800 : (1983) 13 ELT 1582 : (1976) 1 SCC 834 : (1976) 3 SCR 168 : (1976) 37 STC 319
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 132, 133(1), 286(3)Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3, 4
Supreme Court19 Jan 1976Allowed
Thiru V. Thanigachalam Vs State of Tamil Nadu
Supreme Court Of India · AIR 1976 SC 2300 : (1976) CriLJ 1756 : (1976) 4 SCC 304 : (1976) SCC(Cri) 617
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161, 162, 21, 21(12)
Supreme Court16 Jan 1976dismissed
The State Bank of India Vs Shri N. Sundara Money
Supreme Court Of India · AIR 1976 SC 1111 : (1976) 32 FLR 197 : (1976) LabIC 769 : (1976) 1 LLJ 478 : (1976) 1 SCC 822 : (1976) 3 SCR 160 : (1976) 8 UJ 215
Constitution of India, 1950 — Article 133(1), 136Industrial Disputes Act, 1947 — Section 2, 25B(2), 25F, 25F(1)
Supreme Court16 Jan 1976Disposed Of
Workmen of National and Grindlays Bank Ltd. Vs The National and Grindlays Bank Ltd.
Supreme Court Of India · AIR 1976 SC 611 : (1976) 1 LLJ 463 : (1976) 1 SCC 925 : (1976) 3 SCR 130
Banking Companies Act, 1949 — Section 5Banking Regulation Act, 1949 — Section 11(2)Companies Act, 1956 — Section 591
Supreme Court16 Jan 1976Partly Allowed
The Union of India Vs K.H. Rao
Supreme Court Of India · AIR 1976 SC 626 : (1977) 1 SCC 583 : (1976) 8 UJ 203
Contract Act, 1872 — Section 73, 74
Supreme Court16 Jan 1976dismissed
Narhari Shivram Shet Narvekar Vs Pannalal Umediram
Supreme Court Of India · AIR 1977 SC 164 : (1976) 3 SCC 203 : (1976) 3 SCR 149
Civil Procedure Code, 1908 (CPC) — Section 38, 39, 43, 44
Supreme Court15 Jan 1976dismissed
State of Orissa and Another Vs Shri Manilal Singhania and Another
Supreme Court Of India · AIR 1976 SC 456 : (1976) CriLJ 353 : (1976) 2 SCC 808 : (1976) SCC(Cri) 313 : (1976) 8 UJ 199
Constitution of India, 1950 — Article 22(5)
Supreme Court15 Jan 1976Dismissed
Bansidhar Prashar Vs Shaligram Srivastava and Another
Supreme Court Of India · AIR 1976 SC 460 : (1976) 2 SCC 785 : (1976) 8 UJ 196
Penal Code, 1860 (IPC) — Section 332, 353, 427Representation of the People Act, 1951 — Section 123(4)
Supreme Court15 Jan 1976Allowed
Madan Gopal Kanodia Vs Mamraj Maniram and Others Mamraj Maniram and Others Vs Madan Gopal Kanodia
Supreme Court Of India · AIR 1976 SC 461 : (1977) 1 SCC 669
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4
Supreme Court09 Jan 1976Allowed
Gur Pratap Singh Bedi Vs State of Punjab and Another
Supreme Court Of India · AIR 1976 SC 632 : (1976) LabIC 472 : (1977) 2 LLJ 103 : (1976) 1 SCC 526 : (1976) 8 UJ 189
Punjab Civil Services Rules — Rule 5.32
Supreme Court08 Jan 1976Dismissed
Municipal Corporation of Delhi Vs Sh. Ram Pratap Singh
Supreme Court Of India · (1977) 34 FLR 7 : (1977) 1 LLJ 303 : (1976) 4 SCC 828 : (1977) 9 UJ 14
Delhi Municipal Corporation Act, 1957 — Section 95
Supreme Court08 Jan 1976Dismissed
Maha Singh Vs State (Delhi Administration)
Supreme Court Of India · AIR 1976 SC 449(1) : (1976) CriLJ 346 : (1976) 1 SCC 644 : (1976) SCC(Cri) 135 : (1976) 3 SCR 119
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 342, 4(1)Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 109, 116, 161, 165, 165
Supreme Court06 Jan 1976Dismissed
Bansilal Mohanlal Maheshwari Vs Prabhakar Laxmishankar Rasane and Another
Supreme Court Of India · AIR 1977 SC 2023 : (1977) 4 SCC 602
Supreme Court06 Jan 1976Disposed Of
Tarzan Hosiery (P) Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1977 SC 2195 : (1977) 35 FLR 244 : (1977) LabIC 1535 : (1977) 4 SCC 606
Supreme Court05 Jan 1976Dismissed
The Rambagh Palace Hotel, Jaipur Vs The Rajasthan Hotel Workers'' Union, Jaipur
Supreme Court Of India · AIR 1976 SC 2303 : (1977) 34 FLR 12 : (1976) LabIC 1474 : (1977) 1 LLJ 99 : (1976) 4 SCC 817 : (1977) 9 UJ 13