COURT ARCHIVE

Supreme Court Of India judgments, 1976

517 judgments · page 24 of 26

Supreme Court24 Feb 1976dismissed

Shri Pandurang Dnyanoba Lad Vs Shri Dada Rama Methe and Others

Supreme Court Of India · AIR 1976 SC 1910 : (1976) 2 SCC 236 : (1976) 3 SCR 493 : (1976) 8 UJ 373

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32, 32G

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Supreme Court24 Feb 1976Allowed

D. Venkata Reddy Vs R. Sultan and Others

Supreme Court Of India · AIR 1976 SC 1599 : (1976) 2 SCC 455 : (1976) 3 SCR 445

Representation of the People Act, 1951 — Section 123(1)(A), 81, 86(5)

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Supreme Court20 Feb 1976dismissed

Hindu Religious Endowments and Others Vs B. Samitra and Others

Supreme Court Of India · AIR 1976 SC 1059 : (1976) 2 SCC 277 : (1976) 2 SCC 273 : (1976) 3 SCR 435

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Criminal Procedure Code, 1973 (CrPC) — Section 460, 482Orissa Hindu Religious Endowments Act, 1951 — Section 27, 41, 44, 68

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Supreme Court20 Feb 1976Allowed

Ninaji Raoji Boudha and Another Vs State of Maharashtra

Supreme Court Of India · AIR 1976 SC 1537 : (1976) CriLJ 1154 : (1976) 2 SCC 117 : (1976) SCC(Cri) 227 : (1976) 3 SCR 428

Penal Code, 1860 (IPC) — Section 147, 149, 300, 302, 324

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Supreme Court17 Feb 1976Dismissed

H.H. Maharaja Rana Hemant Singhji, Dholpur Vs Commissioner of Income Tax , Rajasthan

Supreme Court Of India · AIR 1976 SC 662 : (1976) 103 ITR 61 : (1976) 1 SCC 996 : (1976) 3 SCR 423 : (1976) 8 UJ 406 : (1976) 9 WLN 60

Constitution of India, 1950 — Article 136Income Tax Act, 1922 — Section 12B, 2(4A), 66(1)Wealth Tax Act, 1957 — Section 5(1)(viii), 5(1)(xiii)

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Supreme Court17 Feb 1976Allowed

Income Tax Officer, Shillong and Others Vs R. Takin Roy Rymbai and Others

Supreme Court Of India · AIR 1976 SC 670(1) : AIR 1976 SC 670 : (1976) 103 ITR 82 : (1976) 1 SCC 916 : (1976) 3 SCR 413 : (1976) 8 UJ 295

Constitution of India, 1950 — Article 136, 14, 226, 342(1), 342(2)Finance Act, 1938 — Section 3Income Tax Act, 1922 — Section 4(3)

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Supreme Court16 Feb 1976Allowed

Commissioner of Income Tax, Bihar Vs Sahu Jain Ltd.

Supreme Court Of India · AIR 1976 SC 1141 : (1976) 103 ITR 135 : (1976) 9 PLJR 422 : (1976) 2 SCC 510 : (1976) 3 SCR 398

Income Tax Act, 1961 — Section 23A(1)

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Supreme Court16 Feb 1976Dismissed

Dhanyalakshmi Rice Mills and Others Vs The Commissioner of Civil Supplies and Another

Supreme Court Of India · AIR 1976 SC 2243 : (1976) 4 SCC 723 : (1976) 3 SCR 387 : (1976) 8 UJ 266

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 21, 72

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Supreme Court13 Feb 1976Allowed

The Workmen of Firestone Tyre and Rubber Co. of India (P) Ltd. Vs The Firestone Tyre and Rubber Co. Thiru J. N. George and Others Vs The Management of Firestone Tyre and Rubber Co. of India (P) Ltd. and Others @

Supreme Court Of India · AIR 1976 SC 1775 : (1976) 32 FLR 170 : (1976) 1 LLJ 493 : (1976) 3 SCC 819 : (1976) 3 SCR 369

Industrial Disputes Act, 1947 — Section 10(1), 2, 25A, 25B, 25C

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Supreme Court13 Feb 1976Dismissed

The Commissioner of Coal Mines Provident Fund, Dhanbad and Others Vs J.P. Lalla and Sons

Supreme Court Of India · AIR 1976 SC 676 : (1976) LabIC 482 : (1976) 2 LLJ 91 : (1976) 1 SCC 964 : (1976) 3 SCR 365 : (1976) 8 UJ 263

Coal Mines Provident Fund and Bonus Schemes (Amendment) Act, 1949 — Section 10FCoal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 10A, 10C(1), 10F, 3C(1), 3D

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Supreme Court13 Feb 1976Allowed

The State of Uttar Pradesh Vs Ram Kishun and Others

Supreme Court Of India · AIR 1976 SC 2016 : (1976) CriLJ 1559 : (1976) 3 SCC 449 : (1976) SCC(Cri) 443 : (1976) 3 SCR 379

Criminal Procedure Code, 1973 (CrPC) — Section 374, 428Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302

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Supreme Court12 Feb 1976Dismissed

ENGLISH ELECTRIC CO. OF INDIA LTD. and Another Vs THE DEPUTY COMMERCIAL TAX OFFICER and Others ((RESPONDENTS IN C.A. NO. 1838/1969) W.P. NOS. AND 483-487/1974). ENGLISH ELECTRIC CO. OF INDIA LTD. and Another v. GOVT. OF TAMIL NADU. ((RESPOND

Supreme Court Of India · (1976) 5 CTR 454(2)

Central Sales Tax Act, 1956 — Section 3(a)

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Supreme Court12 Feb 1976Dismissed

State of Punjab and Another Vs Iqbal Singh

Supreme Court Of India · AIR 1976 SC 667 : (1976) LabIC 474 : (1976) 2 LLJ 377 : (1976) 2 SCC 1 : (1976) 3 SCR 360 : (1976) 8 UJ 260

Constitution of India, 1950 — Article 311(2)Punjab Civil Services Rules (Pension Rules) — Rule 6.4

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Supreme Court12 Feb 1976Disposed Of

Subbaiah Ambalam Vs State of Tamil Nadu

Supreme Court Of India · AIR 1977 SC 2046 : (1977) CriLJ 1736 : (1977) 4 SCC 603(2)

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302

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Supreme Court10 Feb 1976Dismissed

The State of Karnataka Vs K.M. Krishnaiah

Supreme Court Of India · AIR 1976 SC 665 : (1976) CriLJ 866 : (1976) 2 SCC 413 : (1976) SCC(Cri) 290 : (1976) 8 UJ 273

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Supreme Court09 Feb 1976Dismissed

The State of Madras Vs A.M. Nanjan and Another

Supreme Court Of India · AIR 1976 SC 651 : (1976) 1 SCC 973 : (1976) 3 SCR 356 : (1976) 8 UJ 253

Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court06 Feb 1976Allowed

D.D. Suri Vs A.K. Barren and Others

Supreme Court Of India · AIR 1976 SC 1069 : (1976) 2 LLJ 281 : (1976) 1 SCC 967 : (1976) 3 SCR 350 : (1976) 1 SLJ 485 : (1976) 8 UJ 249

All India Services (Discipline and Appeal) Rules, 1955 — Rule 7, 7(3), 9Prevention of Corruption Act, 1947 — Section 5(2)

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Supreme Court04 Feb 1976Dismissed

Balwan Singh Vs Prakash Chand and Others

Supreme Court Of India · AIR 1976 SC 1187 : (1976) 2 SCC 440 : (1976) 3 SCR 335

Representation of the People Act, 1951 — Section 100(1), 123(5)

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Supreme Court04 Feb 1976Allowed

Chogmal Bhandari and Others Vs Deputy Commercial Tax Officer, II Division, Kurnool

Supreme Court Of India · AIR 1976 SC 656 : (1976) 3 SCC 749 : (1976) 3 SCR 325 : (1977) 40 STC 207

Transfer of Property Act, 1882 — Section 53

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Supreme Court03 Feb 1976Allowed

S. Krishnamurthy Vs The General Manager, Southern Railway

Supreme Court Of India · AIR 1977 SC 1868 : (1976) 4 SCC 825

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