Supreme Court17 Mar 1976Dismissed
The Gujarat University Navrangpura and Another Vs Shyamkumar Jivandas and Another
Supreme Court Of India · AIR 1977 SC 2049 : (1977) LabIC 1365 : (1977) 4 SCC 603(1)
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 22 of 26
Supreme Court17 Mar 1976Dismissed
Mahant Narayangiri Guru Mahant Someshwarigiri Vs The State of Maharashtra and Another
Supreme Court Of India · AIR 1977 SC 628 : (1976) 4 SCC 534
Supreme Court12 Mar 1976Allowed
Bahal Singh Vs The State of Haryana
Supreme Court Of India · AIR 1976 SC 2032 : (1976) CriLJ 1568 : (1976) 3 SCC 564 : (1976) SCC(Cri) 461
Criminal Procedure Code, 1973 (CrPC) — Section 417, 423Penal Code, 1860 (IPC) — Section 302
Supreme Court12 Mar 1976Dismissed
Harbanslal Jagmohandas and Another Vs Prabhudas Shivlal
Supreme Court Of India · AIR 1976 SC 2005 : (1976) ARBLR 213 : (1977) 18 GLR 7 : (1976) MhLj 419 : (1977) 1 SCC 575 : (1976) 3 SCR 628 : (1976) 8 UJ 337
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 11(4), 12, 12(2), 12(3)Transfer of Property Act, 1882 — Section 106
Supreme Court12 Mar 1976Dismissed
K.V. Narayanan Vs K.V. Ranganandhan and Others
Supreme Court Of India · AIR 1976 SC 1715 : (1977) 1 SCC 244 : (1976) 3 SCR 637 : (1976) 8 UJ 343
Constitution of India, 1950 — Article 133(1)
Supreme Court11 Mar 1976Dismissed
Santi Ranjan Dass Gupta Vs Dasuram Mirzamal
Supreme Court Of India · AIR 1976 SC 2486 : (1976) 2 SCC 188 : (1976) 3 SCR 625 : (1976) 8 UJ 332
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(1)Limitation Act, 1908 — Section 15
Supreme Court11 Mar 1976Dismissed
Union of India (UOI) and Others Vs Sugauli Sugar Works (P) Ltd.
Supreme Court Of India · AIR 1976 SC 1414 : (1976) 89 LW 126 : (1976) 3 SCC 32 : (1976) 3 SCR 614 : (1976) 8 UJ 328
Evidence Act, 1872 — Section 35, 5, 7, 9
Supreme Court11 Mar 1976Dismissed
Natha Singh and Others Vs The Financial Commissioner, Taxation, Punjab and Others
Supreme Court Of India · AIR 1976 SC 1053 : (1976) 3 SCC 28 : (1976) 3 SCR 620 : (1976) 8 UJ 334
Constitution of India, 1950 — Article 133, 226
Supreme Court11 Mar 1976Dismissed
T.C. Appanda Mudaliar (Dead) by L. Rs. Vs State of Madras
Supreme Court Of India · AIR 1976 SC 2450 : (1976) 4 SCC 821
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 2, 2(1), 2(2)
Supreme Court11 Mar 1976Dismissed
Bachchey Lal Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1977 SC 2094 : (1977) CriLJ 1743 : (1976) 4 SCC 305 : (1976) SCC(Cri) 599
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 394, 397
Supreme Court10 Mar 1976Dismissed
Thakur Kamta Prasad Singh (Dead) by Lrs. Vs The State of Bihar
Supreme Court Of India · AIR 1976 SC 2219 : (1967) CriLJ 1380 : (1977) 10 PLJR 171 : (1976) 3 SCC 772 : (1976) 3 SCR 585 : (1976) 8 UJ 326
Constitution of India, 1950 — Article 133(1)Land Acquisition Act, 1894 — Section 23, 4
Supreme Court10 Mar 1976Allowed
Commissioner of Wealth Tax, Calcutta Vs Hindustan Motors Ltd.
Supreme Court Of India · AIR 1977 SC 142 : (1976) 104 ITR 430 : (1977) SCC 491 : (1977) 3 SCC 356 : (1976) 3 SCR 579
Income Tax Act, 1922 — Section 10(2)Wealth Tax Act, 1957 — Section 27(1), 29(1), 7, 7(1), 7(2)
Supreme Court10 Mar 1976Allowed
The Mumbai Kamgar Sabha, Bombay Vs Abdulbhai Faizullabhai and Others
Supreme Court Of India · AIR 1976 SC 1455 : (1976) 2 LLJ 186 : (1976) 3 SCC 832 : (1976) 3 SCR 591
Constitution Of India, 1950 — Article 32, 39(a), 39(c), 43, 226Payment Of Wages Act, 1936 — Section 15(2)Payment Of Bonus Act, 1965 — Section 1(3), 2(21), 2(21)(iv), 17, 17(a), 32, 32(vii), 34, 35
Supreme Court10 Mar 1976Dismissed
Kishori Lal Vs Birdhi Lal and Others
Supreme Court Of India · AIR 1976 SC 2011 : (1976) 2 SCC 239 : (1976) 3 SCR 588 : (1976) 8 UJ 324
Rajasthan Tenancy Act, 1955 — Section 180, 183, 5(44)
Supreme Court09 Mar 1976Disposed Of
State of Gujarat Vs Gujarat Revenue Tribunal and Others
Supreme Court Of India · AIR 1976 SC 1721 : (1977) 1 SCC 46 : (1976) 3 SCR 565
Supreme Court09 Mar 1976Dismissed
Annapurna Carbon Industries Co. Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1976 SC 1418 : (1976) 2 AnWR 19 : (1976) 2 SCC 273 : (1976) 3 SCR 561 : (1976) 37 STC 378 : (1976) 8 UJ 314
Supreme Court09 Mar 1976Dismissed
Bechan Pandey and Others Vs Dulhin Janki Devi and Others
Supreme Court Of India · AIR 1976 SC 866 : (1976) 9 PLJR 396 : (1976) 2 SCC 286 : (1976) 3 SCR 555 : (1976) 8 UJ 320
Criminal Procedure Code, 1973 (CrPC) — Section 145
Supreme Court08 Mar 1976Allowed
Ambaram Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1976 SC 2196 : (1976) CriLJ 1716 : (1976) 4 SCC 298 : (1976) SCC(Cri) 610 : (2007) 5 SCR 866 : (1976) 8 UJ 459
Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 367(5)
Supreme Court08 Mar 1976Dismissed
Puwada Venkateswara Rao Vs Chidamana Venkata Ramana
Supreme Court Of India · AIR 1976 SC 869 : (1976) 1 AnWR 38 : (1976) 2 SCC 409 : (1976) 3 SCR 551 : (1976) 8 UJ 317
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106
Supreme Court08 Mar 1976Dismissed
State of Rajasthan Vs Pabudan Singh and Lachhman Singh
Supreme Court Of India · AIR 1976 SC 1765 : (1976) CriLJ 1378 : (1976) 3 SCC 84 : (1976) SCC(Cri) 366 : (1976) 8 UJ 361 : (1976) 9 WLN 110
Penal Code, 1860 (IPC) — Section 302