COURT ARCHIVE

Supreme Court Of India judgments, 1976

517 judgments · page 23 of 26

Supreme Court08 Mar 1976Dismissed

The Regional Manager and Another Vs Pawan Kumar Dubey

Supreme Court Of India · AIR 1976 SC 1766 : (1976) 2 LLJ 266 : (1976) 3 SCC 334 : (1976) 3 SCR 540 : (1976) 1 SLJ 387 : (1976) 8 UJ 410

Constitution of India, 1950 — Article 136, 14, 16, 16(1), 226, 311(2)

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Supreme Court05 Mar 1976Dismissed

Abdul Wahab Vs Divisional Engineer, M.P. Electricity Board and Another

Supreme Court Of India · AIR 1977 SC 2079 : (1977) 35 FLR 339 : (1977) LabIC 1552 : (1977) 4 SCC 604 : (1976) 8 UJ 313

Constitution of India, 1950 — Article 226, 227

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Supreme Court04 Mar 1976Dismissed

Ram Kishan Aggarwala Vs State of Orissa

Supreme Court Of India · AIR 1976 SC 1774 : (1976) CriLJ 1376 : (1976) 2 SCC 177 : (1976) SCC(Cri) 244 : (1976) 8 UJ 283

Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 376

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Supreme Court04 Mar 1976Dismissed

The State of Madras Vs K.N. Shanmugha Mudaliar and Others

Supreme Court Of India · AIR 1976 SC 1057 : (1976) 2 SCC 406 : (1976) 3 SCR 535 : (1976) 8 UJ 284

Land Acquisition Act, 1894 — Section 18, 29, 30

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Supreme Court04 Mar 1976Allowed

Indian Iron and Steel Co. Ltd. Vs Cess Deputy Collector and Others

Supreme Court Of India · AIR 1976 SC 2452

Bengal Cess Act, 1880 — Section 5, 6, 72

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Supreme Court03 Mar 1976Disposed Of

Mst. Jala Bano and Another Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1977 SC 2220 : (1977) CriLJ 1919(1) : (1977) 4 SCC 607(1)

Criminal Procedure Code, 1973 (CrPC) — Section 145

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Supreme Court03 Mar 1976Allowed

Gajjan Singh Vs State of Punjab

Supreme Court Of India · AIR 1976 SC 2069 : (1976) CriLJ 1640 : (1976) 3 SCC 391 : (1976) SCC(Cri) 414

Penal Code, 1860 (IPC) — Section 149, 302, 307, 34

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Supreme Court03 Mar 1976

Municipal Corporation of Delhi Vs Rasal Singh and Others

Supreme Court Of India · AIR 1976 SC 2454 : (1976) 2 LLJ 96 : (1976) 2 SCC 179 : (1976) 8 UJ 275

Industrial Disputes Act, 1947 — Section 33

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Supreme Court03 Mar 1976Allowed

P. Philip Vs The Director of Enforcement, New Delhi and Another

Supreme Court Of India · AIR 1976 SC 1185 : (1976) CriLJ 920 : (1976) KLT 247 : (1976) 2 SCC 174 : (1976) SCC(Cri) 241 : (1976) 3 SCR 532 : (1976) 8 UJ 287

Criminal Procedure Code, 1973 (CrPC) — Section 399(3), 435, 438, 484, 484(2)Penal Code, 1860 (IPC) — Section 120

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Supreme Court02 Mar 1976Dismissed

THE INDIAN ALUMINIUM CABLES LTD. and Another Vs THE EXCISE AND TAXATION OFFICER and Another

Supreme Court Of India · (1976) 5 CTR 458(2)

Central Sales Tax Act, 1956 — Section 10Constitution of India, 1950 — Article 14, 32Punjab General Sales Tax Act, 1948 — Section 10, 11, 20

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Supreme Court01 Mar 1976Allowed

Girdhari Lal Nannelal Vs The Sales Tax Commissioner, M.P.

Supreme Court Of India · AIR 1977 SC 298(1) : (1977) 109 ITR 726 : (1976) JLJ 882 : (1976) 3 SCC 701 : (1977) 39 STC 30

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

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Supreme Court01 Mar 1976Dismissed

Union of India (UOI) Vs The Steel Stock Holders Syndicate Poona

Supreme Court Of India · AIR 1976 SC 879 : (1976) 3 SCC 108 : (1976) 3 SCR 504

Contract Act, 1872 — Section 151, 152, 161, 73

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Supreme Court01 Mar 1976Dismissed

Dhaneshwarbuwa Guru Purshottambuwa, Owner of Shri Vithal Rukhamai Sansthan Vs The Charity Commissioner, State of Bombay

Supreme Court Of India · AIR 1976 SC 871 : (1976) 2 SCC 417 : (1976) 3 SCR 518

Bombay Public Trusts Act, 1950 — Section 2(13), 2(17)

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Supreme Court27 Feb 1976Dismissed

Kakoo Vs The State of Himachal Pradesh

Supreme Court Of India · AIR 1976 SC 1991 : (1976) CriLJ 1545 : (1976) 2 SCC 215 : (1976) SCC(Cri) 270

Penal Code, 1860 (IPC) — Section 82, 83

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Supreme Court27 Feb 1976Allowed

P. Venkataswami and Another Vs D.S. Ramireddy and Another

Supreme Court Of India · AIR 1976 SC 1066 : (1976) 3 SCC 665

Constitution of India, 1950 — Article 227Madras Estates Land Act, 1908 — Section 3, 3(10)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 12, 13, 14, 15(1)

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Supreme Court26 Feb 1976Allowed

Arya Vidya Sabha, Kashi and Another Vs Krishna Kumar Srivastava and Another

Supreme Court Of India · AIR 1976 SC 1073 : (1976) LabIC 698 : (1976) 2 LLJ 95 : (1976) 3 SCC 83 : (1976) 8 UJ 282

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Supreme Court25 Feb 1976Dismissed

Municipal Board, Lucknow Vs Pannalal Bhargava and Others Municipal Board, Lucknow Vs Sunderlal Gupta and Others

Supreme Court Of India · AIR 1976 SC 1091 : (1976) 3 SCC 85 : (1976) 8 UJ 289

Uttar Pradesh Municipalities Act, 1916 — Section 326

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Supreme Court25 Feb 1976Dismissed

Jai Ram and Others Vs State of U.P. and Another

Supreme Court Of India · AIR 1976 SC 1005 : (1976) CriLJ 725 : (1976) 2 SCC 191 : (1976) SCC(Cri) 246 : (1976) 8 UJ 292

Penal Code, 1860 (IPC) — Section 308, 323, 324, 34

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Supreme Court25 Feb 1976Allowed

Banka Nayako and Others Vs State of Orissa

Supreme Court Of India · AIR 1976 SC 2013 : (1976) CriLJ 1556 : (1976) 3 SCC 401 : (1976) SCC(Cri) 417

Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 148, 302, 34

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Supreme Court24 Feb 1976dismissed

Bajrang Lal (Since deceased) and Another Vs State of Rajasthan

Supreme Court Of India · AIR 1976 SC 1008 : (1976) CriLJ 727 : (1976) 2 SCC 217 : (1976) SCC(Cri) 272 : (1976) 3 SCR 497 : (1976) 8 UJ 277

Penal Code, 1860 (IPC) — Section 120, 21, 21(10), 21(9), 29

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