Supreme Court03 Feb 1976Dismissed
Lajar Masih Vs State of U.P.
Supreme Court Of India · AIR 1976 SC 653 : (1976) CriLJ 580 : (1976) 1 SCC 806 : (1976) SCC(Cri) 195
Penal Code, 1860 (IPC) — Section 302, 324
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 25 of 26
Supreme Court03 Feb 1976Disposed Of
The State of Uttar Pradesh Vs Het Ram and Others
Supreme Court Of India · AIR 1976 SC 2124 : (1976) CriLJ 1644 : (1976) 3 SCC 672 : (1976) SCC(Cri) 502 : (1976) 3 SCR 319 : (1976) 8 UJ 256
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court03 Feb 1976Dismissed
State of Gujarat Vs Haidarali Kalubhai
Supreme Court Of India · (1976) ACJ 258 : AIR 1976 SC 1012 : (1976) CriLJ 732 : (1976) 78 PLR 597 : (1976) 1 SCC 889 : (1976) SCC(Cri) 211 : (1976) 3 SCR 303 : (1976) 8 UJ 310
Criminal Procedure Code, 1973 (CrPC) — Section 162, 342Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304
Supreme Court03 Feb 1976Allowed
Hari Shanker Tripathi Vs Shiv Harsh and Others
Supreme Court Of India · (1976) 1 SCC 897 : (1976) 3 SCR 308 : (1976) 8 UJ 242
Allahabad High Court Rules, 1952 — Rule 10, 3, 4General Clauses Act, 1897 — Section 10Limitation Act, 1877 — Section 4, 5
Supreme Court02 Feb 1976Dismissed
Suraj Bhan Vs Om Prakash and Another
Supreme Court Of India · AIR 1976 SC 648 : (1976) CriLJ 577 : (1976) 1 SCC 886 : (1976) SCC(Cri) 208 : (1976) 3 SCR 299 : (1976) 8 UJ 210
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307
Supreme Court30 Jan 1976Allowed
Ram Jivan Vs Smt. Phoola (Dead) by Lrs. and Others
Supreme Court Of India · AIR 1976 SC 844 : (1976) RD 149 : (1976) 1 SCC 852 : (1976) 3 SCR 262
Agra Tenancy Act, 1926 — Section 2Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10(1), 4Uttar Pradesh Zamindari Abolition and Land Reforms (Amendment) Act, 1954 — Section 172
Supreme Court30 Jan 1976dismissed
Nanchand Gangaram Shetji Vs Mallappa Mahalingappa Sadalge and Others
Supreme Court Of India · AIR 1976 SC 835 : (1976) 2 SCC 429 : (1976) 3 SCR 287
Partnership Act, 1932 — Section 19, 20, 21(1), 4, 45
Supreme Court30 Jan 1976dismissed
S. Abdul Karim and Others Vs M.K. Prakash and Others
Supreme Court Of India · AIR 1976 SC 859 : (1976) CriLJ 641 : (1976) KLT 184 : (1976) 1 SCC 975 : (1976) SCC(Cri) 217 : (1976) 3 SCR 276
Penal Code, 1860 (IPC) — Section 143, 447, 506, 506(1)
Supreme Court29 Jan 1976Dismissed
State of Mysore and Another Vs H. Srinivasmurthy
Supreme Court Of India · AIR 1976 SC 1104 : (1976) LabIC 764 : (1976) 2 LLJ 311 : (1976) 1 SCC 817 : (1976) 3 SCR 255
Constitution of India, 1950 — Article 14, 16, 226States Reorganisation Act, 1956 — Section 115(7)
Supreme Court28 Jan 1976Dismissed
State of Mysore and Others Vs K. Chandrasekhara Adiga and Another
Supreme Court Of India · AIR 1976 SC 853 : (1976) 2 SCC 495
Constitution of India, 1950 — Article 19, 31Tamil Nadu Forest Act, 1882 — Section 26
Supreme Court27 Jan 1976dismissed
S.B. Gurbaksh Singh Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1976 SC 1115 : (1976) 2 SCC 181 : (1976) 3 SCR 247 : (1976) 37 STC 425
Bengal Finance (Sales Tax) Act, 1941 — Section 11A(2a), 20(3)
Supreme Court27 Jan 1976Allowed
Nattan Vs State of Tamil Nadu
Supreme Court Of India · AIR 1976 SC 2197 : (1976) CriLJ 1717 : (1976) 4 SCC 290 : (1976) SCC(Cri) 598 : (1976) 8 UJ 214
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 149, 302
Supreme Court23 Jan 1976Dismissed
The Hindustan Construction Co. Ltd. Vs Shri G.K. Patankar and Another
Supreme Court Of India · AIR 1976 SC 907 : (1976) 1 LLJ 460 : (1976) 1 SCC 810 : (1976) 1 SLJ 629 : (1976) 8 UJ 212
Payment of Bonus Act, 1965 — Section 10
Supreme Court23 Jan 1976Dismissed
Mohinder Singh Vs State of Punjab
Supreme Court Of India · AIR 1976 SC 2299 : (1976) CriLJ 1755 : (1977) 3 SCC 346 : (1977) 9 UJ 12
Supreme Court23 Jan 1976Dismissed
I.N. Saksena Vs State of Madhya Pradesh R.D. Doongaji Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1976 SC 2250 : AIR 1967 SC 1264 : (1976) LabIC 1446 : (1976) 2 LLJ 154 : (1976) 4 SCC 750 : (1976) 3 SCR 237 : (1976) 8 UJ 223
Constitution of India, 1950 — Article 19(1), 245, 246, 309, 31(2)
Supreme Court22 Jan 1976Allowed
Matindu Prakash (Deceased) by Lrs. Vs Bachan Singh and Others
Supreme Court Of India · AIR 1977 SC 2029 : (1977) 4 SCC 603
Supreme Court22 Jan 1976
State of Maharashtra and Others Vs Man Singh Suraj Singh Pandvi and Others
Supreme Court Of India · AIR 1977 SC 2121 : (1977) 4 SCC 605(1) : (1976) 8 UJ 222
Supreme Court22 Jan 1976Dismissed
The Statesman Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1976 SC 758 : (1976) 32 FLR 202 : (1976) LabIC 568 : (1976) 1 LLJ 484 : (1976) 2 SCC 223 : (1976) 3 SCR 228
Constitution of India, 1950 — Article 136
Supreme Court21 Jan 1976Allowed
Commissioner of Income Tax, Punjab, Haryana, J. and K., H.P. and Union Territory of Chandigarh Vs Panipat Woollen and General Mills Co. Ltd.
Supreme Court Of India · AIR 1976 SC 640(1) : AIR 1976 SC 640 : (1976) 103 ITR 66 : (1976) 2 SCC 5 : (1976) 3 SCR 186
Income Tax Act, 1922 — Section 10(2)
Supreme Court21 Jan 1976Allowed
Kale and Others Vs Deputy Director of Consolidation and Others
Supreme Court Of India · AIR 1976 SC 807 : (1976) RD 355 : (1976) 3 SCC 119 : (1976) 3 SCR 202
Registration Act, 1908 — Section 17, 17(1)(b)