COURT ARCHIVE

Supreme Court Of India judgments, 1976

517 judgments · page 21 of 26

Supreme Court23 Mar 1976Allowed

Madhukar G.E. Pankakar Vs Jaswant Chobbildas Rajani and Others Chandrakant Mahadeo Pradhan Vs Dilip Sadashiv Deherkar and Another

Supreme Court Of India · AIR 1976 SC 2283 : (1977) 1 SCC 70 : (1976) 3 SCR 832

Maharashtra Municipalities Act, 1965 — Section 16(1), 21, 44

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Supreme Court23 Mar 1976Allowed

S. Harnam Singh Vs The State (Delhi Admn.)

Supreme Court Of India · AIR 1976 SC 2140 : (1976) CriLJ 913 : (1976) 2 SCC 819 : (1976) SCC(Cri) 324

Criminal Procedure Code, 1973 (CrPC) — Section 342, 537Penal Code, 1860 (IPC) — Section 120, 44

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Supreme Court22 Mar 1976dismissed

G.A. Galiakotwala and Co. (P) Ltd., Madras Vs The State of Madras

Supreme Court Of India · AIR 1976 SC 2084 : (1976) 3 SCC 14 : (1976) 3 SCR 717 : (1976) 37 STC 536 : (1976) 8 UJ 365

Central Sales Tax Act, 1956 — Section 3, 6(2), 8(5)Tamil Nadu General Sales Tax Act, 1959 — Section 4

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Supreme Court22 Mar 1976Allowed

Union of India (UOI) Vs Jyoti Chit Fund and Finance and Others

Supreme Court Of India · AIR 1976 SC 1163 : (1976) LabIC 773 : (1976) 2 LLJ 69 : (1976) 3 SCC 607 : (1976) 3 SCR 763 : (1976) 8 UJ 379

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 60(1)Constitution of India, 1950 — Article 300, 98(2)Pensions Act, 1871 — Section 11

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Supreme Court22 Mar 1976Dismissed

Syed Mohd. Salie Labbai (Dead) by L.Rs. and Others Vs Mohd. Hanifa (Dead) by L. Rs. and Others

Supreme Court Of India · AIR 1976 SC 1569 : (1976) 89 LW 87 : (1976) 4 SCC 780 : (1976) 3 SCR 721

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Criminal Procedure Code, 1973 (CrPC) — Section 145

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Supreme Court22 Mar 1976Allowed

Maheshwar Prasad Srivastava Vs Suresh Singh and Others

Supreme Court Of India · AIR 1976 SC 1404 : (1976) 2 LLJ 381 : (1977) 1 SCC 627 : (1976) 3 SCR 769 : (1976) 8 UJ 376

Constitution of India, 1950 — Article 226

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Supreme Court22 Mar 1976dismissed

Sri Vijayalakshmi Rice Mills, New Contractors Co. and Others Vs State of Andhra Pradesh Sri Jayalakshmi Rice and Oil Mills Contractors Co. and Others Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1976 SC 1471 : (1976) 3 SCC 37 : (1976) 3 SCR 775 : (1976) 8 UJ 367

Constitution of India, 1950 — Article 133(1)Essential Commodities Act, 1955 — Section 3, 3(2), 3(3)

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Supreme Court19 Mar 1976Disposed Of

Hukam Chand Mills Ltd. Vs Commissioner of Income Tax, Bombay

Supreme Court Of India · (1976) 103 ITR 548

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Supreme Court19 Mar 1976Allowed

The Hukam Chand Mills Ltd., Indore Vs Commissioner of Income Tax, Bombay

Supreme Court Of India · AIR 1976 SC 2078 : (1976) 3 SCC 10 : (1976) 8 UJ 357

Income Tax Act, 1922 — Section 66(1)Income Tax Rules, 1922 — Rule 33

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Supreme Court19 Mar 1976Disposed Of

State of Tamil Nadu Vs S. Kumaraswami and Others

Supreme Court Of India · AIR 1977 SC 2026 : (1976) 89 LW 45 : (1977) 4 SCC 602(2)

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Supreme Court19 Mar 1976Dismissed

Commissioner of Income Tax (Central), Calcutta Vs Ashoka Marketing Ltd.

Supreme Court Of India · AIR 1976 SC 2081 : (1976) 103 ITR 543 : (1976) 3 SCC 669 : (1976) 8 UJ 362

Income Tax Act, 1922 — Section 20(1), 6, 66(1), 66(2), 66(3)

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Supreme Court19 Mar 1976dismissed

Chatar Singh and Another Vs State of Haryana

Supreme Court Of India · AIR 1976 SC 2474 : (1976) CriLJ 1891 : (1976) 2 SCC 263 : (1976) SCC(Cri) 285

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 307, 34

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Supreme Court18 Mar 1976Dismissed

Veera Ibrahim Vs The State of Maharashtra

Supreme Court Of India · AIR 1976 SC 1167 : (1976) CriLJ 860 : (1983) 13 ELT 1590 : (1976) 2 SCC 302 : (1976) SCC(Cri) 278 : (1976) 3 SCR 672

Constitution of India, 1950 — Article 20(3)Customs Act, 1962 — Section 108, 135Evidence Act, 1872 — Section 24

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Supreme Court18 Mar 1976Dismissed

State of Haryana and Another Vs Chanan Mal and Others Amrit Singh and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1976 SC 1654 : (1976) 32 FLR 353 : (1977) 1 SCC 340 : (1976) 3 SCR 688

Constitution of India, 1950 — Article 133, 31(A), 32Mines and Minerals (Development and Regulation) Act, 1957 — Section 16(1)Mines and Minerals (Regulation and Development) (Amendment) Act, 1972 — Section 2

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Supreme Court18 Mar 1976Disposed Of

S. Balasamy Nadar Vs Sun Paper Mill Ltd. and Others

Supreme Court Of India · AIR 1976 SC 2542

COMPANIES ACT, 1956 — Section 284

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Supreme Court18 Mar 1976dismissed

Kulchhinder Singh and Others Vs Hardayal Singh Brar and Others

Supreme Court Of India · AIR 1976 SC 2216 : (1977) 34 FLR 53 : (1976) 2 LLJ 204 : (1976) 3 SCC 828 : (1976) 3 SCR 680 : (1976) 8 UJ 350

Constitution of India, 1950 — Article 12, 226Punjab Co-operative Societies Act, 1961 — Section 11, 12, 15, 22, 40Punjab Land Mortgage Bank Act, 1957 — Section 2

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Supreme Court18 Mar 1976dismissed

Chanan Singh Vs Registrar, Co-op. Societies, Punjab and Others

Supreme Court Of India · AIR 1976 SC 1821 : (1976) LabIC 1188 : (1976) 2 LLJ 98 : (1976) 3 SCC 361 : (1976) 3 SCR 685 : (1976) 8 UJ 349

Constitution of India, 1950 — Article 226, 227

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Supreme Court17 Mar 1976Allowed

Maina Singh Vs State of Rajasthan

Supreme Court Of India · AIR 1976 SC 1084 : (1976) CriLJ 835 : (1976) 2 SCC 827 : (1976) SCC(Cri) 332 : (1976) 3 SCR 651

Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 120, 34

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Supreme Court17 Mar 1976dismissed

Board of Revenue and Others Vs A.M. Ansari and Others

Supreme Court Of India · AIR 1976 SC 1813 : (1976) 3 SCC 512 : (1976) 3 SCR 661 : (1976) 38 STC 577

Transfer of Property Act, 1882 — Section 3

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Supreme Court17 Mar 1976Dismissed

Azamjahi Mills Ltd., Hyderabad Vs The Commissioner of Income Tax, Hyderabad

Supreme Court Of India · AIR 1976 SC 1172 : (1976) 2 AnWR 26 : (1976) 103 ITR 449 : (1976) 2 SCC 258 : (1976) 3 SCR 645 : (1976) 8 UJ 353

Income Tax Act, 1922 — Section 4(1), 66

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