Supreme Court02 Apr 1976Dismissed
The Union of India (UOI) Vs Shri Om Prakash
Supreme Court Of India · AIR 1976 SC 1745 : (1976) 4 SCC 32 : (1976) 3 SCR 998 : (1976) 8 UJ 450
Arbitration Act, 1940 — Section 20, 20(4), 30, 8, 8(2)
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 19 of 26
Supreme Court02 Apr 1976Dismissed
Indian Aluminium Cables Ltd. Vs State of Haryana R.N. Ghanekar and Co. Vs State of Haryana
Supreme Court Of India · AIR 1976 SC 1711 : (1976) 4 SCC 27 : (1976) 3 SCR 992 : (1976) 38 STC 108 : (1976) 8 UJ 455
Central Sales Tax Act, 1956 — Section 8(2A)
Supreme Court02 Apr 1976Disposed Of
State of U.P. Vs Poosu and Another State of U.P. Vs Nagau and Rameshwar Prasad
Supreme Court Of India · (1976) CriLJ 1373 : (1976) LabIC 1750 : (1976) 3 SCC 1 : (1976) SCC(Cri) 368 : (1976) 3 SCR 1005
Criminal Procedure Code, 1973 (CrPC) — Section 390, 411
Supreme Court01 Apr 1976Dismissed
Undavilli Nagarathnam and Another Vs Reddi Satyanarayana Murthi and Others
Supreme Court Of India · AIR 1976 SC 1830 : (1977) 1 AnWR 10 : (1976) 4 SCC 20 : (1976) 3 SCR 983 : (1976) 8 UJ 541
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 10(1), 11, 13, 16Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Transfer of Property Act, 1882 — Section 105, 76
Supreme Court31 Mar 1976dismissed
The State of Maharashtra Vs Narayan Vyankatesh Despande
Supreme Court Of India · AIR 1976 SC 1204 : (1976) 3 SCC 404 : (1976) 3 SCR 980 : (1976) 8 UJ 442
Bombay Pargana and Kulkarni Watans Abolition Act, 1950 — Section 6(2)
Supreme Court31 Mar 1976dismissed
The Collector of Customs and Others Vs Pednekar and Company (Private) Limited (In Liquidation) and Another
Supreme Court Of India · AIR 1976 SC 1408 : (1976) 3 SCC 790 : (1976) 3 SCR 971 : (1976) 8 UJ 444
Constitution of India, 1950 — Article 133(1), 226Imports and Exports (Control) Act, 1947 — Section 3(2)Sales of Goods Act, 1930 — Section 12, 18, 19, 20
Supreme Court30 Mar 1976Partly Allowed
Jayaraj Vs State of Tamil Nadu
Supreme Court Of India · AIR 1976 SC 1519 : (1976) CriLJ 1186 : (1976) 2 SCC 788 : (1976) SCC(Cri) 293
Penal Code, 1860 (IPC) — Section 147, 148, 299, 300, 302
Supreme Court30 Mar 1976dismissed
Yogiraj Charity Trust Vs Commissioner of Income Tax, New Delhi
Supreme Court Of India · AIR 1976 SC 1836 : (1976) 103 ITR 777 : (1976) 3 SCC 378 : (1976) 3 SCR 947 : (1976) 8 UJ 436
Income Tax Act, 1922 — Section 16(1), 4(3), 66(1)
Supreme Court30 Mar 1976dismissed
The State of Orissa Vs Dinabandhu Sahu and Sons
Supreme Court Of India · AIR 1976 SC 1561 : (1976) 4 SCC 431 : (1976) 3 SCR 966 : (1976) 37 STC 583
Central Sales Tax Act, 1956 — Section 14
Supreme Court30 Mar 1976Dismissed
Income tax Officer, Calcutta and Others Vs Lakhmani Mewal Das
Supreme Court Of India · AIR 1976 SC 1753 : (1976) 103 ITR 437 : (1976) 3 SCC 757 : (1976) 3 SCR 956
Income Tax Act, 1922 — Section 34(1)
Supreme Court29 Mar 1976Dismissed
Tirlok Singh and Co. Vs District Magistrate, Lucknow and Others
Supreme Court Of India · AIR 1976 SC 1988 : (1976) 3 SCC 726 : (1976) 3 SCR 942 : (1976) 8 UJ 433
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(4), 13, 15Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8(1), 8(2), 8(3)
Supreme Court26 Mar 1976Dismissed
K.L. Shinde Vs State of Mysore
Supreme Court Of India · AIR 1976 SC 1080 : (1976) 3 SCC 76 : (1976) 3 SCR 913 : (1976) 1 SLJ 468 : (1976) 8 UJ 429
Bombay Prohibition Act, 1949 — Section 66Constitution of India, 1950 — Article 311
Supreme Court26 Mar 1976Allowed
State of Andhra Pradesh Vs K. Venkata Reddy and Others
Supreme Court Of India · AIR 1976 SC 2207 : (1976) CriLJ 1723 : (1976) 3 SCC 459 : (1976) 3 SCC 454 : (1976) SCC(Cri) 448 : (1976) 3 SCR 929
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 161, 164, 174(2)Penal Code, 1860 (IPC) — Section 149, 302, 34
Supreme Court26 Mar 1976Disposed Of
Government Medical Store Depot, Karnal Vs State Of Haryana and Another
Supreme Court Of India · AIR 1977 SC 2028 : (1977) 4 SCC 602(3)
Constitution of India, 1950 — Article 131
Supreme Court26 Mar 1976dismissed
Achutananda Purohit and Others Vs The State of Orissa
Supreme Court Of India · AIR 1976 SC 2118 : (1976) 3 SCC 183 : (1976) 3 SCR 919
Constitution of India, 1950 — Article 14, 19, 31, 31(2), 31(3)Orissa Estates Abolition Act, 1951 — Section 22, 24, 26, 26(2), 27Orissa Estates Abolition Rules, 1952 — Rule 13(1)
Supreme Court25 Mar 1976dismissed
Shri Mohan Singh Malhi Vs State of Punjab
Supreme Court Of India · AIR 1976 SC 1428 : (1976) LabIC 782 : (1976) 3 SCC 21 : (1976) 3 SCR 893 : (1976) 8 UJ 426
Central Civil Services (Temporary Service) Rules, 1949 — Rule 5Constitution of India, 1950 — Article 226, 227Punjab Civil Services Rules — Rule 5.32
Supreme Court25 Mar 1976dismissed
M/S. NATIONAL TRANSPORT CO. Vs STATE OF BIHAR.
Supreme Court Of India · (1976) 5 CTR 332(2)
Constitution of India, 1950 — Article 32
Supreme Court25 Mar 1976dismissed
South India Coir Mills, Poockakkal Vs The Additional Collector of Customs and Central Excise and Another
Supreme Court Of India · AIR 1976 SC 1527 : (1985) 5 ECR 2302 : (1976) 3 SCC 354 : (1976) SCC(Cri) 407 : (1976) 3 SCR 905 : (1976) 8 UJ 475
Customs Act, 1962 — Section 11, 113, 114, 50Foreign Exchange Regulation Act, 1947 — Section 12(1), 23AForeign Exchange Regulation Rules, 1952 — Rule 3, 7
Supreme Court25 Mar 1976dismissed
National Transport Company Vs State of Bihar
Supreme Court Of India · AIR 1976 SC 1074 : (1976) 3 SCC 363 : (1976) 3 SCR 897 : (1976) 8 UJ 529
Bihar Taxation on Passengers and Goods (Carried by Public Service Motor Vehicles) Act, 1961 — Section 1(3), 18, 2, 21B(1), 3Constitution of India, 1950 — Article 32
Supreme Court25 Mar 1976Allowed
Assam Railways and Trading Co. Ltd. Vs The Collector of Lakhimpur and Another
Supreme Court Of India · AIR 1976 SC 1182 : (1976) 3 SCC 24 : (1976) 8 UJ 481
Constitution of India, 1950 — Article 133(1)Land Acquisition Act, 1894 — Section 11, 18, 23(2), 4