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Supreme Court Of India judgments, 1976

517 judgments · page 18 of 26

Supreme Court08 Apr 1976Dismissed

Seth Balgopal Das Vs The State of U.P. and Others

Supreme Court Of India · AIR 1976 SC 1800 : (1976) 3 SCC 394 : (1976) 3 SCR 1092 : (1976) 8 UJ 494

Constitution of India, 1950 — Article 136, 226Limitation Act, 1963 — Section 12(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 3, 3(1), 3(2), 7F
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Supreme Court07 Apr 1976Allowed

The State of Gujarat Vs Chaturbhuj Maganlal

Supreme Court Of India · AIR 1976 SC 1697 : (1976) CriLJ 1367 : (1976) 17 GLR 828 : (1976) 3 SCC 54 : (1976) SCC(Cri) 359 : (1976) 3 SCR 1076

Criminal Procedure Code, 1973 (CrPC) — Section 32, 39, 39(1)
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Supreme Court07 Apr 1976Dismissed

Ratna Sugar Mills Co. Ltd. Vs The State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1976 SC 1742 : (1976) RD 182 : (1976) 3 SCC 797 : (1976) 3 SCR 1062 : (1976) 8 UJ 460

Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 45Uttar Pradesh Large Land Holdings Tax Act, 1957 — Section 1(3), 2(15), 2(16), 28, 3
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Supreme Court05 Apr 1976Dismissed

B. Prabhakara Rao Vs Desari Panakala Rao and Others

Supreme Court Of India · AIR 1976 SC 1803 : (1977) 1 AnWR 57 : (1976) 3 SCC 550 : (1976) 3 SCR 1032

Andhra Pradesh State Transport Appellate Tribunal Rules, 1971 — Rule 15Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 136, 19
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Supreme Court05 Apr 1976Dismissed

Prem Kakar Vs State of Haryana and Another

Supreme Court Of India · AIR 1976 SC 1474 : (1976) 3 SCC 433 : (1976) 3 SCR 1010 : (1976) 8 UJ 535

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(4), 12(5)
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