COURT ARCHIVE

Supreme Court Of India judgments, 1976

517 judgments · page 17 of 26

Supreme Court26 Apr 1976Allowed

Commissioner of Sales Tax, Gujarat Vs Sabarmati Reti Udyog Sahakari Mandali Ltd.

Supreme Court Of India · AIR 1977 SC 197 : (1976) 3 SCC 592 : (1976) SCR 158 Supp : (1976) 38 STC 203 : (1976) 8 UJ 557

Bombay Sales Tax Act, 1959 — Section 52

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Supreme Court26 Apr 1976Dismissed

Tea Estate India P. Ltd. Vs Commissioner of Income Tax, West Bengal II Commissioner of Income Tax, West Bengal II Vs Tea Estate India P. Ltd.

Supreme Court Of India · AIR 1976 SC 1790 : (1976) 103 ITR 785 : (1976) 4 SCC 446 : (1976) SCR 145 Supp

Income Tax Act, 1922 — Section 12(1A), 12B, 2(1), 2(6A), 4(3)Income Tax Rules, 1962 — Rule 23, 24

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Supreme Court26 Apr 1976dismissed

State of Gujarat (Commissioner of Sales Tax, Ahmedabad) Vs Variety Body Builders

Supreme Court Of India · AIR 1976 SC 2108 : (1976) 3 SCC 500 : (1976) SCR 131 Supp : (1976) 38 STC 176

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Supreme Court23 Apr 1976Dismissed

Ram Kanai Jamini Ranjan Pal Pvt. Ltd. Vs Member, Board of Revenue, W. Bengal

Supreme Court Of India · AIR 1976 SC 1545 : (1976) 3 SCC 369 : (1976) SCR 110 Supp : (1976) 38 STC 1

Civil Procedure Code, 1908 (CPC) — Section 115

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Supreme Court23 Apr 1976Allowed

Smt. Nagawwa Vs Veeranna Shivalingappa Konjalgi and Others

Supreme Court Of India · AIR 1976 SC 1947 : (1976) CriLJ 1533 : (1976) 3 SCC 736 : (1976) SCC(Cri) 507 : (1976) SCR 123 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(1), 204, 204(1), 482

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Supreme Court23 Apr 1976Dismissed

R. Dayananda Sagar and Others Vs Vatal Nagaraj and Others

Supreme Court Of India · AIR 1976 SC 2183 : (1976) 2 SCC 932 : (1976) 8 UJ 556

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Supreme Court21 Apr 1976Dismissed

Sridhar Suar and Another Vs Jagannath Temple and Others

Supreme Court Of India · AIR 1976 SC 1860 : (1976) 3 SCC 485 : (1976) SCR 101 Supp

Transfer of Property Act, 1882 — Section 105

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Supreme Court20 Apr 1976Dismissed

Anirudh Prasad Vs Rajeshwari Saroj Das and Others

Supreme Court Of India · AIR 1976 SC 2184 : (1977) 10 PLJR 200 : (1977) 1 SCC 105 : (1976) SCR 91 Supp

Representation of the People Act, 1951 — Section 97

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Supreme Court20 Apr 1976Allowed

Mulla Alibhai and Others Vs Madrasai Hakimia and Coronation High School and Others, etc.

Supreme Court Of India · AIR 1976 SC 1476

Civil Procedure Code, 1908 (CPC) — Section 92

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Supreme Court20 Apr 1976dismissed

New Delhi Municipal Committee Vs Kalu Ram and Another

Supreme Court Of India · AIR 1976 SC 1637 : (1976) 3 SCC 407 : (1976) SCR 87 Supp : (1976) 8 UJ 525

Limitation Act, 1908 — Section 28Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 3, 7, 7(1), 7(2)

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Supreme Court19 Apr 1976dismissed

Chandra Mohan Vs State of U.P. and Others

Supreme Court Of India · AIR 1976 SC 1482 : (1976) LabIC 1009 : (1976) 3 SCC 560 : (1976) 8 UJ 519

Constitution of India, 1950 — Article 129, 132, 133(1), 14, 141Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 13, 14, 15, 17, 19

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Supreme Court19 Apr 1976Allowed

State of Gujarat Vs Sardarabegum and Others

Supreme Court Of India · AIR 1976 SC 1695 : (1976) LabIC 1137 : (1976) 3 SCC 416 : (1976) 8 UJ 517

Constitution of India, 1950 — Article 133(1), 226Limitation Act, 1963 — Article 124

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Supreme Court16 Apr 1976Dismissed

Chaturdas Bhagwandas Patel Vs The State of Gujarat

Supreme Court Of India · AIR 1976 SC 1497 : (1976) CriLJ 1180 : (1976) 17 GLR 804 : (1976) 3 SCC 46 : (1976) SCC(Cri) 351 : (1976) 3 SCR 1052

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161, 165, 34

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Supreme Court15 Apr 1976Allowed

State of Orissa and Others Vs Shri Arun Kumar Patnaik and Others

Supreme Court Of India · AIR 1976 SC 1639 : (1976) LabIC 1122 : (1976) 3 SCC 579 : (1976) SCR 59 Supp : (1976) 8 UJ 508

Government of India Act, 1935 — Section 241(1), 241(2)Orissa Service of Engineers Rules, 1941 — Rule 10, 11, 12, 13, 14

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Supreme Court15 Apr 1976Allowed

The Punjab University, Chandigarh Vs Vijay Singh Lamba and Others

Supreme Court Of India · AIR 1976 SC 1441 : (1976) 3 SCC 344 : (1976) SCR 67 Supp : (1976) 8 UJ 536

Punjab University Act, 1947 — Section 11(2), 20, 31, 31(1), 31(2)Punjab University Regulations — Regulation 31, 32.1, 32.2

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Supreme Court15 Apr 1976Allowed

Lonankutty Vs Thomman and Another

Supreme Court Of India · AIR 1976 SC 1645 : (1976) 89 LW 94 : (1976) 3 SCC 528 : (1976) SCR 74 Supp : (1976) 8 UJ 550

Civil Procedure Code, 1908 (CPC) — Section 11

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Supreme Court15 Apr 1976Allowed

Hiralal Thakorlal Dalal Vs Broach Municipality and Others

Supreme Court Of India · AIR 1976 SC 1446 : (1976) 3 SCC 398 : (1976) SCR 82 Supp : (1976) 8 UJ 514

Bombay Municipal Boroughs Act, 1925 — Section 73(1), 75, 76Constitution of India, 1950 — Article 132, 132(1), 133, 133(1)Sales of Goods Act, 1930 — Section 4

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Supreme Court14 Apr 1976dismissed

H.C. Sarin Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1976 SC 1686 : (1976) 32 FLR 392 : (1976) LabIC 1128 : (1976) 4 SCC 765 : (1976) SCR 39 Supp

Constitution of India, 1950 — Article 133

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Supreme Court14 Apr 1976Allowed

Mohd. Yasin Shah Vs Ali Akbar Khan

Supreme Court Of India · AIR 1976 SC 1866 : (1977) 2 SCC 23 : (1976) SCR 1 Supp

Representation of the People Act, 1951 — Section 47

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Supreme Court14 Apr 1976Dismissed

State of Gujarat and Others Vs Ambalal Haiderbhai and Others

Supreme Court Of India · AIR 1976 SC 2002 : (1976) 89 LW 131 : (1976) 3 SCC 495 : (1976) SCR 33 Supp

Constitution of India, 1950 — Article 226Land Acquisition (Companies) Rules, 1963 — Rule 1(1), 1(2), 1(3), 3, 4Land Acquisition Act, 1894 — Section 4, 5

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