Supreme Court05 May 1976Allowed
Kasturi Lal Vs State of Haryana
Supreme Court Of India · AIR 1976 SC 2042 : (1976) CriLJ 1574 : (1976) 3 SCC 570 : (1976) SCC(Cri) 467
Penal Code, 1860 (IPC) — Section 149, 302
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 16 of 26
Supreme Court05 May 1976Allowed
State of Madhya Pradesh Vs Ratan Singh and Others
Supreme Court Of India · AIR 1976 SC 1552 : (1976) CriLJ 1192 : (1976) 3 SCC 470 : (1976) SCC(Cri) 256 : (1976) SCR 552 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(1), 401(2), 401(4)Penal Code, 1860 (IPC) — Section 302, 401, 57
Supreme Court04 May 1976Allowed
Hari Dev Sharma Vs State (Delhi Administration)
Supreme Court Of India · AIR 1976 SC 1489 : (1976) CriLJ 1176 : (1977) 3 SCC 352 : (1976) 8 UJ 603
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
Supreme Court04 May 1976Dismissed
Devarapalli Lakshminarayana Reddy and Others Vs V. Narayana Reddy and Others
Supreme Court Of India · AIR 1976 SC 1672 : (1976) CriLJ 1361 : (1976) 3 SCC 252 : (1976) SCC(Cri) 380 : (1976) SCR 524 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 173, 190Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 342
Supreme Court04 May 1976Allowed
Gopi Chand Dhawan and etc. Vs Deputy Secretary, Punjab and Others
Supreme Court Of India · AIR 1976 SC 1670 : (1976) 8 UJ 570
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
Supreme Court04 May 1976Dismissed
Mohan Meakin Breweries Ltd. Vs Excise and Taxation Commr., Chandigarh and Others
Supreme Court Of India · AIR 1976 SC 2020 : (1976) 3 SCC 421 : (1976) SCR 510 Supp
Constitution of India, 1950 — Article 133(1), 226, 227Punjab Excise Act, 1914 — Section 13, 14, 16, 20, 21Punjab Warehouse Rules, 1958 — Rule 10, 2, 7, 8, 9
Supreme Court04 May 1976Allowed
Vishwa Vijay Bharati Vs Fakhrul Hassan and Others
Supreme Court Of India · AIR 1976 SC 1485 : (1976) RD 237 : (1976) 3 SCC 642 : (1976) SCR 519 Supp : (1976) 8 UJ 573
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, 100, 103Evidence Act, 1872 — Section 139
Supreme Court03 May 1976Dismissed
Abdul Majid Abdul Rahman Vs State of Gujarat Abdul Samad Amirmiya and Another Vs State of Gujarat
Supreme Court Of India · AIR 1976 SC 1782 : (1976) CriLJ 1382 : (1976) 4 SCC 351 : (1976) SCC(Cri) 625 : (1976) 8 UJ 652
Penal Code, 1860 (IPC) — Section 302, 323, 326Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2A
Supreme Court03 May 1976Dismissed
Gauri Shankar Chandrabhan Vs Commissioner of Income Tax , U.P., Lucknow
Supreme Court Of India · AIR 1976 SC 1678 : (1976) 103 ITR 772 : (1976) 2 SCC 973 : (1976) SCR 505 Supp : (1976) 8 UJ 566
Income Tax Act, 1922 — Section 14(1), 23, 25A, 25A(3), 28(1)
Supreme Court03 May 1976Dismissed
Delhi Cloth and General Mills Co. Ltd. and Others Vs R.R. Gupta, Commercial Tax Officer, Jaipur and Another
Supreme Court Of India · AIR 1977 SC 2086 : (1976) 3 SCC 443 : (1976) SCR 497 Supp : (1976) 38 STC 113 : (1976) 8 UJ 648
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2Constitution of India, 1950 — Article 226, 32Rajasthan Sales Tax Act, 1954 — Section 12(1)
Supreme Court30 Apr 1976dismissed
Sham Lal and Others Vs State of Punjab
Supreme Court Of India · AIR 1976 SC 2045 : (1977) 1 SCC 336 : (1976) 8 UJ 606
Constitution of India, 1950 — Article 14, 226, 31Punjab Excise Act, 1914 — Section 30A, 34, 39, 59, 60Punjab Excise Rules — Rule 25(2)
Supreme Court30 Apr 1976dismissed
S. Narayan Iyer Vs The Union of India (UOI) and Another
Supreme Court Of India · AIR 1976 SC 1986 : (1976) 3 SCC 428 : (1976) 1 SCR 486 Supp : (1976) 8 UJ 569
Constitution of India, 1950 — Article 19, 226Telegraph Act, 1885 — Section 7, 7(2)
Supreme Court30 Apr 1976dismissed
Bhagwan Singh Rana Vs The State of Haryana
Supreme Court Of India · AIR 1976 SC 1797 : (1976) CriLJ 1379 : (1976) 3 SCC 101 : (1976) SCC(Cri) 373 : (1976) 8 UJ 644
Post Office Act, 1898 — Section 52
Supreme Court30 Apr 1976Allowed
The Siemens Engineering and Manufacturing Co. of India Ltd. Vs The Union of India (UOI) and Another
Supreme Court Of India · AIR 1976 SC 1785 : (1976) 89 LW 96 : (1976) 2 SCC 981 : (1976) SCR 489 Supp
Supreme Court29 Apr 1976Dismissed
Commissioner of Wealth Tax, Madras and Others Vs Late R. Sridharan by L.Rs. Commissioner of Wealth Tax, Madras Vs Rosa Maria Steinbicher Sridharan
Supreme Court Of India · (1976) 104 ITR 436 : (1977) SCC 49 : (1976) 4 SCC 489 : (1976) SCR 478 Supp : (1976) 8 UJ 668
Constitution of India, 1950 — Article 133(1)Expenditure Tax Act, 1987 — Section 25(1)Hindu Minority and Guardianship Act, 1956 — Section 3(1)
Supreme Court29 Apr 1976Dismissed
Khemi Ram Vs The State of Punjab
Supreme Court Of India · AIR 1976 SC 1737 : (1976) LabIC 1139 : (1976) 3 SCC 699 : (1976) 8 UJ 665
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 20Punjab Civil Services Rules — Rule 1.2, 3.26
Supreme Court28 Apr 1976Allowed
Additional District Magistrate, Jabalpur Vs Shivakant Shukla
Supreme Court Of India · AIR 1976 SC 1207 : (1976) CriLJ 945 : (1976) 2 SCC 521 : (1976) SCR 172 Supp : (1976) 8 UJ 610
Civil Procedure Code, 1908 (CPC) — Section 3, 80Constitution of India, 1950 — Article 133, 134, 136, 14, 141Criminal Procedure Code, 1973 (CrPC) — Section 167, 419, 419(1), 56, 57
Supreme Court28 Apr 1976Allowed
Union of India (UOI) Vs Prem Kumar Jain and Others
Supreme Court Of India · AIR 1976 SC 1856 : (1976) 3 SCC 743 : (1976) SCR 166 Supp : (1976) 1 SLJ 547 : (1976) 8 UJ 593
Administrative Service (Cadre) Rules, 1954 — Rule 3(1), 5Administrative Service (Recruitment) Rules, 1954 — Rule 4(1), 4(5)All India Services Act, 1951 — Section 2A, 3, 3(1)
Supreme Court27 Apr 1976Allowed
Ram Bharosey Agarwal Vs Har Swarup Maheshwari
Supreme Court Of India · AIR 1976 SC 1739 : (1976) 3 SCC 435 : (1976) SCC(Cri) 420 : (1976) 8 UJ 562
Advocates Act, 1961 — Section 13, 38, 9
Supreme Court27 Apr 1976dismissed
The Nayagarh Co-operative Central Bank Ltd. and Another Vs Narayan Rath and Another
Supreme Court Of India · AIR 1977 SC 112 : (1977) 34 FLR 37 : (1976) LabIC 1789 : (1977) 3 SCC 576
Constitution of India, 1950 — Article 226