Supreme Court05 Aug 1976Dismissed
State of Andhra Pradesh Vs S.M. Nizamuddin Ali Khan
Supreme Court Of India · AIR 1976 SC 1964 : (1976) LabIC 1213 : (1977) 2 LLJ 106 : (1976) 4 SCC 745 : (1977) 1 SCR 128 : (1976) 8 UJ 729
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 14 of 26
Supreme Court04 Aug 1976Allowed
Ishwar Singh Vs State of U.P. Ilam Singh and Others Vs State of U.P.
Supreme Court Of India · AIR 1976 SC 2423 : (1976) CriLJ 1883 : (1976) 4 SCC 355 : (1976) SCC(Cri) 629
Criminal Procedure Code, 1973 (CrPC) — Section 157, 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
Supreme Court04 Aug 1976Dismissed
Narendrakumar J. Modi Vs Commissioner of Income Tax, Gujarat II, Ahmedabad
Supreme Court Of India · AIR 1976 SC 1953 : (1976) 105 ITR 109 : (1977) SCC 19 : (1976) 4 SCC 456 : (1977) 1 SCR 112 : (1976) 8 UJ 733
Constitution of India, 1950 — Article 133(1)Income Tax Act, 1922 — Section 22, 23, 25A, 25A(3)Income Tax Act, 1961 — Section 142, 143
Supreme Court04 Aug 1976Dismissed
Hasmukhlal Dahayabhai and Others Vs State of Gujarat and Others
Supreme Court Of India · AIR 1976 SC 2316 : (1976) 4 SCC 100 : (1977) 1 SCR 103
Constitution of India, 1950 — Article 14, 19, 31, 31A(1), 31BGeneral Clauses Act, 1897 — Section 3(42)Gujarat Agricultural Lands Ceiling Act, 1960 — Section 6(2)
Supreme Court04 Aug 1976Allowed
Arun Kshetrapal Vs Registrar, High Court, Jabalpur and Another
Supreme Court Of India · AIR 1976 SC 1967 : (1976) CriLJ 1539 : (1976) JLJ 813 : (1976) 3 SCC 690 : (1976) SCC(Cri) 499 : (1977) 1 SCR 98 : (1976) 8 UJ 726
Criminal Procedure Code, 1973 (CrPC) — Section 268
Supreme Court03 Aug 1976Allowed
Roshan and Others Vs State of Maharashtra
Supreme Court Of India · AIR 1977 SC 672 : (1977) CriLJ 259 : (1976) 4 SCC 65 : (1976) SCC(Cri) 523
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
Supreme Court03 Aug 1976Dismissed
Kewal Krishan Bagga Vs The Chairman, Railway Board and Others
Supreme Court Of India · AIR 1976 SC 1961 : (1977) 1 LLJ 396 : (1976) 4 SCC 733 : (1976) 8 UJ 723
Supreme Court02 Aug 1976Allowed
Kaliappan Vs State of Tamil Nadu
Supreme Court Of India · AIR 1977 SC 699 : (1976) 4 SCC 295 : (1976) SCC(Cri) 608 : (1977) 9 UJ 567
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court30 Jul 1976Allowed
Union of India (UOI) and Another Vs K.S. Subramanian
Supreme Court Of India · AIR 1976 SC 2433 : (1977) 1 LLJ 5 : (1976) 3 SCC 677 : (1977) 1 SCR 87 : (1976) 1 SLJ 539 : (1976) 8 UJ 717
Constitution Of India, 1950 — Article 14, 16, 124, 146(2), 148, 148(5), 218, 229(2), 309, 310, 310(1), 311, 311(2), 324Central Civil Service (Classification, Control And Appeal) Rules, 1965 — Rule 3
Supreme Court30 Jul 1976Dismissed
The Alembic Glass Industries Ltd., Baroda Vs The Workmen Jyoti Limited, Baroda Vs The Workmen and Others
Supreme Court Of India · AIR 1976 SC 2091 : (1976) LabIC 1344 : (1976) 2 LLJ 316 : (1976) 3 SCC 522 : (1977) 1 SCR 80 : (1976) 8 UJ 712
Employees State Insurance Act, 1948 — Section 46(1), 47, 49, 56, 61
Supreme Court30 Jul 1976Disposed Of
State of Punjab and Another Vs V.P. Duggal and Others
Supreme Court Of India · AIR 1977 SC 196 : (1977) 79 PLR 98 : (1976) 3 SCC 715 : (1977) 1 SCR 96
Supreme Court29 Jul 1976Allowed
Shri Farid Ahmed Abdul Samad and Another Vs The Municipal Corporation of the City of Ahmedabad and Another
Supreme Court Of India · AIR 1976 SC 2095 : (1977) 18 GLR 100 : (1976) 89 LW 98 : (1976) 3 SCC 719 : (1977) 1 SCR 71 : (1976) 8 UJ 706
Bombay Provincial Municipal Corporations Act, 1949 — Section 270, 284I, 284J, 284K, 284NConstitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
Supreme Court28 Jul 1976dismissed
G. Sarana Vs University of Lucknow and Others
Supreme Court Of India · AIR 1976 SC 2428 : (1976) LabIC 1546 : (1977) 1 LLJ 68 : (1976) 3 SCC 585 : (1977) 1 SCR 64 : (1976) 8 UJ 701
Constitution of India, 1950 — Article 226Uttar Pradesh Universities (Reenactment and Amendment) Act, 1974 — Section 68
Supreme Court27 Jul 1976dismissed
The Joint Director of Food, Vishakapatnam Vs The State of Andhra Pradesh
Supreme Court Of India · AIR 1976 SC 2322 : (1976) 3 SCC 598 : (1977) 1 SCR 59 : (1976) 38 STC 329 : (1976) 8 UJ 698
Central Sales Tax Act, 1956 — Section 2, 9, 9(3)Constitution of India, 1950 — Article 19(6), 269
Supreme Court27 Jul 1976Disposed Of
Voltas Limited Vs Voltas and Volkart Employees, Union, Bangalore
Supreme Court Of India · AIR 1976 SC 2439 : (1977) 34 FLR 9 : (1976) 2 LLJ 405(1) : (1976) 4 SCC 759 : (1976) 8 UJ 695
Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court26 Jul 1976Dismissed
Jugal Kishore Patnaik Vs Ratnakar Mohanty
Supreme Court Of India · AIR 1976 SC 2130 : (1977) 1 SCC 567 : (1977) 1 SCR 49 : (1976) 8 UJ 688
Representation of the People Act, 1951 — Section 9
Supreme Court21 Jul 1976Dismissed
Karam Chand Thapar and Bros. (Coal Sales) Limited Vs State of Uttar Pradesh and Another
Supreme Court Of India · AIR 1976 SC 2101 : (1976) 4 SCC 257 : (1977) 1 SCR 25 : (1976) 38 STC 593 : (1976) 8 UJ 681
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 3Central Sales Tax Act, 1956 — Section 6(2), 7(3), 8(1), 8(4), 9(1)
Supreme Court19 Jul 1976Allowed
Controller of Estate Duty, Gujarat Vs Kantilal Trikamlal P. Ranganayaki Ammal and Others Vs Controller of Estate Duty, Madras
Supreme Court Of India · AIR 1976 SC 1935(1) : AIR 1976 SC 1935 : (1976) 105 ITR 92 : (1977) SCC 90 : (1976) 4 SCC 643
Estate Duty Act, 1953 — Section 2(15), 27, 5, 9
Supreme Court19 Jul 1976dismissed
Murlidhar Meghraj Loya and Another Vs State of Maharashtra and Others
Supreme Court Of India · AIR 1976 SC 1929 : (1976) CriLJ 1527 : (1976) 3 SCC 684 : (1976) SCC(Cri) 493 : (1977) 1 SCR 1
Criminal Procedure Code, 1973 (CrPC) — Section 342
Supreme Court07 May 1976Allowed
State of Andhra Pradesh Vs Bathu Prakasa Rao and Others
Supreme Court Of India · AIR 1976 SC 1845 : (1976) CriLJ 1387 : (1976) 3 SCC 301 : (1976) SCC(Cri) 395 : (1976) SCR 608 Supp
Evidence Act, 1872 — Section 106