Supreme Court17 Aug 1976Allowed
Union of India (UOI) Vs Agya Ram
Supreme Court Of India · AIR 1977 SC 585 : (1977) LabIC 234 : (1977) 2 LLJ 117 : (1977) 1 SCC 130 : (1976) 8 UJ 932
Punjab Civil Services Rules — Rule 5.32
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 13 of 26
Supreme Court17 Aug 1976Allowed
S. Ramaswamy Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1976 SC 2394 : (1976) LabIC 1539 : (1977) 1 LLJ 58 : (1976) 4 SCC 79 : (1977) 1 SCR 221
Supreme Court17 Aug 1976Allowed
Income Tax Officer, Lucknow Vs S.B. Singar Singh and Sons and Another
Supreme Court Of India · AIR 1976 SC 2512 : (1976) 105 ITR 570 : (1976) 4 SCC 325 : (1977) 1 SCR 214 : (1976) 8 UJ 758
Constitution of India, 1950 — Article 226
Supreme Court17 Aug 1976dismissed
Kumari K.S. Jayasree and Another Vs The State of Kerala and Another
Supreme Court Of India · AIR 1976 SC 2381 : (1976) 3 SCC 730 : (1977) 1 SCR 194 : (1976) 8 UJ 805
Constitution of India, 1950 — Article 15(4), 32
Supreme Court17 Aug 1976dismissed
Commissioner of Income Tax, West Bengal-1, Calcutta Vs Simon Carves Limited
Supreme Court Of India · AIR 1976 SC 2368 : (1976) 105 ITR 212 : (1977) SCC 61 : (1976) 4 SCC 435 : (1977) 1 SCR 207 : (1976) 8 UJ 771
Income Tax Act, 1922 — Section 4(1), 42(1), 42(3)Income Tax Act, 1961 — Section 147Income Tax Rules, 1922 — Rule 33
Supreme Court16 Aug 1976Allowed
The Land Acquisition Officer, City Improvement Trust Board Vs H. Narayanaiah and Others
Supreme Court Of India · AIR 1976 SC 2403 : (1976) 2 KarLJ 189 : (1976) 4 SCC 9 : (1977) 1 SCR 178
City of Bangalore Improvement Act, 1945 — Section 16, 27, 27(1), 27(2)Evidence Act, 1872 — Section 11, 13, 14, 16, 17Land Acquisition Act, 1894 — Section 23, 23(1), 4, 6
Supreme Court16 Aug 1976Allowed
Hy Lay Poultry Farms Vs State of Haryana
Supreme Court Of India · AIR 1977 SC 685 : (1976) 4 SCC 87
Supreme Court16 Aug 1976Dismissed
Niranjan Kumar and Others Vs Dhyan Singh and Another
Supreme Court Of India · AIR 1976 SC 2400 : (1977) 79 PLR 57 : (1976) 4 SCC 89 : (1976) 8 UJ 802
Evidence Act, 1872 — Section 91, 92, 92(4)
Supreme Court13 Aug 1976Dismissed
Surat Singh and Another Vs State of Punjab
Supreme Court Of India · AIR 1977 SC 705 : (1977) CriLJ 347 : (1976) 4 SCC 311 : (1976) SCC(Cri) 605 : (1977) 9 UJ 76
Penal Code, 1860 (IPC) — Section 302, 324, 34
Supreme Court12 Aug 1976Allowed
Sopana Trimbak Wani Vs State of Maharashtra
Supreme Court Of India · AIR 1977 SC 696 : (1977) CriLJ 337 : (1976) 4 SCC 299 : (1976) SCC(Cri) 611 : (1977) 9 UJ 64
Essential Commodities Act, 1955 — Section 7
Supreme Court12 Aug 1976Allowed
Selveraj Vs The State of Tamil Nadu
Supreme Court Of India · AIR 1976 SC 1970 : (1976) CriLJ 1541 : (1976) 4 SCC 343 : (1976) SCC(Cri) 620 : (1976) 8 UJ 737
Supreme Court11 Aug 1976Dismissed
Sarwan Singh and Others Vs State of Punjab
Supreme Court Of India · AIR 1976 SC 2304 : (1976) CriLJ 1757 : (1976) 4 SCC 369 : (1976) SCC(Cri) 646
Criminal Procedure Code, 1973 (CrPC) — Section 157, 231Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
Supreme Court10 Aug 1976Dismissed
Performing Right Society Ltd. and Another Vs Commissioner of Income Tax and Others
Supreme Court Of India · AIR 1976 SC 1973 : (1977) 106 ITR 11 : (1976) 4 SCC 37 : (1977) 1 SCR 171(1) : (1976) 8 UJ 745
Income Tax Act, 1961 — Section 4, 5(2), 9
Supreme Court09 Aug 1976Allowed
Ram Swarup Vs The State of Haryana
Supreme Court Of India · AIR 1977 SC 664 : (1977) 79 PLR 287 : (1976) 4 SCC 85 : (1976) SCC(Cri) 524
Penal Code, 1860 (IPC) — Section 149, 300, 302, 304
Supreme Court09 Aug 1976
Prabhu Prasad Sah Vs State of Bihar
Supreme Court Of India · AIR 1977 SC 704 : (1977) 10 PLJR 229 : (1976) 4 SCC 289 : (1976) SCC(Cri) 597
Penal Code, 1860 (IPC) — Section 149, 304
Supreme Court06 Aug 1976Dismissed
The Adoni Cotton Mills Ltd. and Others Vs The Andhra Pradesh State Electricity Board and Others
Supreme Court Of India · AIR 1976 SC 2414 : (1976) 4 SCC 68 : (1977) 1 SCR 133
Electricity (Supply) Act, 1948 — Section 49, 49(4)Electricity Act, 1910 — Section 22B
Supreme Court06 Aug 1976Allowed
Commissioner of Wealth Tax, Andhra Pradesh Vs Officer-in-charge (Court of Wards), Paigah
Supreme Court Of India · AIR 1977 SC 113(1) : AIR 1977 SC 113 : (1976) 105 ITR 133 : (1976) 10 ITR 133 : (1976) 3 SCC 864 : (1977) 1 SCR 146
Supreme Court06 Aug 1976Dismissed
State of Bihar and Others Vs Khas Karanpura Collieries Ltd. and Others
Supreme Court Of India · AIR 1976 SC 1978 : (1995) 1 SCALE 240 : (1976) 4 SCC 134 : (1977) 1 SCR 157
Bihar Land Reforms Act, 1950 — Section 10(1)Mineral Concession Rules, 1949 — Rule 41Mines and Minerals (Development and Regulation) Act, 1957 — Section 16, 16(1), 30A, 9(1)
Supreme Court05 Aug 1976Allowed
Bindeshwari Prasad Singh Vs Kali Singh
Supreme Court Of India · (1977) ACR 36 : AIR 1977 SC 2432 : (1978) CriLJ 187 : (1977) 10 PLJR 208 : (1977) 1 SCC 57 : (1977) 1 SCR 125
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 107, 95
Supreme Court05 Aug 1976Dismissed
Damodar Valley Corporation Vs State of Bihar and Others
Supreme Court Of India · AIR 1976 SC 1956 : (1977) 10 PLJR 166 : (1976) 3 SCC 710 : (1977) 1 SCR 118 : (1976) 8 UJ 740
Bihar Electricity Duty (Amendment) Act, 1963 — Section 3(1), 3(2)Constitution of India, 1950 — Article 288