Supreme Court02 Sept 1976Allowed
Shanabhai Dhulabhai Parmar Vs State of Gujarat
Supreme Court Of India · AIR 1977 SC 1338 : (1977) CriLJ 1007 : (1977) 1 SCC 454 : (1978) 10 UJ 57
Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 11 of 26
Supreme Court02 Sept 1976Disposed Of
Madurai Coats Ltd. Vs The Workmen of Madurai Coats Ltd. represented by the Secretary and Others
Supreme Court Of India · AIR 1976 SC 449 : (1977) LabIC 1 : (1976) 2 LLJ 424 : (1977) 1 SCC 205 : (1976) 8 UJ 791
Payment of Bonus Act, 1965 — Section 31
Supreme Court02 Sept 1976Allowed
The Union of India (UOI) Vs D.N. Revri and Co. and Others
Supreme Court Of India · AIR 1976 SC 2257 : (1976) 4 SCC 147 : (1977) 1 SCR 483 : (1976) 8 UJ 793
Civil Procedure Code, 1908 (CPC) — Section 80, 90
Supreme Court01 Sept 1976Dismissed
Smt. Juthika Bhattacharya Vs The State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1976 SC 2534 : (1976) 4 SCC 96 : (1977) 1 SCR 477 : (1976) 1 SLJ 596 : (1976) 8 UJ 786
Supreme Court01 Sept 1976Allowed
The State of U.P. Vs Ram Chandra Trivedi
Supreme Court Of India · AIR 1976 SC 2547 : (1976) LabIC 1647 : (1977) 1 LLJ 200 : (1976) 4 SCC 52 : (1977) 1 SCR 462
Constitution of India, 1950 — Article 311(2)
Supreme Court01 Sept 1976Allowed
Caetano Piedade Fernandes and Another Vs Union Territory of Goa, Daman and Diu Panaji, Goa
Supreme Court Of India · AIR 1977 SC 135 : (1977) 1 SCC 707
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court31 Aug 1976Dismissed
State of Orissa Vs Mr. Brahmananda Nanda
Supreme Court Of India · AIR 1976 SC 2488 : (1976) CriLJ 1985 : (1976) 4 SCC 288 : (1976) SCC(Cri) 596 : (1976) 8 UJ 754
Supreme Court31 Aug 1976Allowed
Shri Rabindra Kumar Dey Vs State of Orissa
Supreme Court Of India · AIR 1977 SC 170 : (1977) 43 CLT 1 : (1977) CriLJ 173 : (1976) 78 PLR 928 : (1976) 4 SCC 233 : (1976) SCC(Cri) 566 : (1977) 1 SCR 439
Evidence Act, 1872 — Section 105, 154, 5Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
Supreme Court31 Aug 1976dismissed
Ikram Khan Vs The State Transport Appellate Tribunal and Others
Supreme Court Of India · AIR 1976 SC 2333 : (1976) 4 SCC 1 : (1977) 1 SCR 459 : (1976) 8 UJ 756
Motor Vehicles Act, 1939 — Section 47, 64, 64(1)
Supreme Court30 Aug 1976dismissed
The State of Kerala Vs The General Manager, Southern Railway, Madras
Supreme Court Of India · AIR 1976 SC 2538 : (1976) 4 SCC 265 : (1977) 1 SCR 419 : (1976) 8 UJ 750
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 79, 80Constitution of India, 1950 — Article 300Contract Act, 1872 — Section 151, 152, 161
Supreme Court30 Aug 1976dismissed
Baldev Raj Guliani Vs The Punjab and Haryana High Court and Others State of Haryana Vs Baldev Raj Guliani and Others
Supreme Court Of India · AIR 1976 SC 2490 : (1976) LabIC 1633 : (1976) 4 SCC 201 : (1977) 1 SCR 425
Constitution of India, 1950 — Article 234, 235, 309, 311, 320Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 14, 4
Supreme Court25 Aug 1976dismissed
Shankar Gopinath Apte Vs Gangabai Hariharrao Patwardhan
Supreme Court Of India · AIR 1976 SC 2506 : (1976) 4 SCC 112 : (1977) 1 SCR 411 : (1976) 8 UJ 823
Contract Act, 1872 — Section 221Transfer of Property Act, 1882 — Section 53
Supreme Court25 Aug 1976Dismissed
POLESTAR ELECTRONIC (PVT.) LTD. Vs ADDL. COMMISSIONER SALES TAX and Another (C.A. NO. 1290 OF 1977). UNION OF INDIA and Another v. J. K. SYNTHETICS LTD. (C.A. NO. 111 OF 1977). DELHI CLOTH and GENERAL MILLS CO. LTD. v. SALES TAX OFFICER (C.A
Supreme Court Of India · (1978) 7 CTR 20(2)
Constitution of India, 1950 — Article 286
Supreme Court24 Aug 1976Allowed
Reserve Bank of India Vs N.C. Paliwal and Others All India Reserve Bank Employees Association Vs N.C. Paliwal and Others
Supreme Court Of India · AIR 1976 SC 2345 : (1976) 4 SCC 838 : (1977) 1 SCR 377 : (1976) 1 SLJ 569
Constitution of India, 1950 — Article 14, 16
Supreme Court24 Aug 1976Dismissed
Sone Valley Portland Cement Co. Ltd. Vs The General Mining Syndicate Pvt. Ltd.
Supreme Court Of India · AIR 1976 SC 2520 : (1976) 3 SCC 852 : (1977) 1 SCR 359
Contract Act, 1872 — Section 69
Supreme Court24 Aug 1976Allowed
Controller of Estate Duty, Kerala Vs V. Venugopala Varma Rajah
Supreme Court Of India · AIR 1977 SC 121 : (1976) 105 ITR 593 : (1976) 4 SCC 3 : (1977) 1 SCR 346
Estate Duty Act, 1953 — Section 5
Supreme Court24 Aug 1976Allowed
D.H. Maniar and Others Vs Waman Laxman Kudav
Supreme Court Of India · AIR 1976 SC 2340 : (1976) 4 SCC 118 : (1977) 1 SCR 403
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15ACivil Procedure Code, 1908 (CPC) — Section 115Easements Act, 1882 — Section 52, 62, 63
Supreme Court24 Aug 1976dismissed
Sri Ram Pasricha Vs Jagannath and Others
Supreme Court Of India · AIR 1976 SC 2335 : (1976) 4 SCC 184 : (1976) 4 SCC 154 : (1977) 1 SCR 395 : (1976) 8 UJ 899
Evidence Act, 1872 — Section 116West Bengal Premises Tenancy Act, 1956 — Section 13(1)
Supreme Court24 Aug 1976dismissed
Amritlal Nathubhai Shah and Others Vs Union Government of India and Another Keshavlal Nathubhai Shah Vs Union Government of India and Another
Supreme Court Of India · AIR 1976 SC 2591 : (1977) 34 FLR 392 : (1977) 18 GLR 3 : (1977) GLR 223 : (1976) 4 SCC 108 : (1977) 1 SCR 372 : (1976) 8 UJ 783
Mineral Concession Rules, 1960 — Rule 58, 59, 60Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 2
Supreme Court24 Aug 1976dismissed
Oil and Natural Gas Commission Vs State of Bihar and Others
Supreme Court Of India · AIR 1976 SC 2478 : (1976) 4 SCC 42 : (1977) 1 SCR 354(1) : (1976) 384 STC 435 : (1976) 8 UJ 819
Bihar Sales Tax Act, 1944 — Section 16(5)Central Sales Tax Act, 1956 — Section 3Oil and Natural Gas Commission Act, 1959 — Section 14