COURT ARCHIVE

Supreme Court Of India judgments, 1976

517 judgments · page 10 of 26

Supreme Court15 Sept 1976Allowed

State of Andhra Pradesh Vs Rayavarapu Punnayya and Another

Supreme Court Of India · AIR 1977 SC 45 : (1977) CriLJ 1 : (1976) 4 SCC 382 : (1976) SCC(Cri) 659 : (1977) 1 SCR 601

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323

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Supreme Court15 Sept 1976Dismissed

Hindustan Steel Ltd. Vs The Presiding Officer, Labour Court, Orissa and Others

Supreme Court Of India · AIR 1976 SC 31 : (1976) LabIC 1766 : (1977) 1 LLJ 1 : (1976) 4 SCC 222 : (1977) 1 SCR 586 : (1976) 8 UJ 829

Industrial Disputes Act, 1947 — Section 2, 25F

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Supreme Court15 Sept 1976Dismissed

Prem Ballab and Another Vs The State (Delhi Admn.)

Supreme Court Of India · AIR 1977 SC 56 : (1977) CriLJ 12 : (1977) 1 SCC 173 : (1977) 1 SCR 592

Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20AA, 7

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Supreme Court14 Sept 1976Dismissed

Ram Murti and Another Vs State of Haryana

Supreme Court Of India · AIR 1976 SC 2455 : (1976) CriLJ 1888 : (1977) 79 PLR 12 : (1976) 4 SCC 308 : (1976) SCC(Cri) 602 : (1976) 8 UJ 822

Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304

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Supreme Court14 Sept 1976Dismissed

Seth Beni Chand (Since Dead) Now by L.Rs. Vs Smt. Kamla Kunwar and Others

Supreme Court Of India · AIR 1977 SC 63 : (1976) 4 SCC 554 : (1977) 1 SCR 578

Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 15(1)Succession Act, 1925 — Section 63

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Supreme Court13 Sept 1976Allowed

Nand Ballabh Pant Vs State (Union Territory of Delhi)

Supreme Court Of India · AIR 1977 SC 892 : (1976) 4 SCC 512 : (1978) 10 UJ 64

Penal Code, 1860 (IPC) — Section 304A

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Supreme Court13 Sept 1976Dismissed

Nongthombam Ibomcha Singh Vs Leisangthem Chandramani Singh and Others

Supreme Court Of India · AIR 1977 SC 682 : (1976) 4 SCC 291 : (1977) 1 SCR 573

Representation of the People Act, 1951 — Section 77

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Supreme Court10 Sept 1976Disposed Of

The Special Land Acquisition Officer, City Improvement Trust Board, Mysore Vs P. Govindan

Supreme Court Of India · AIR 1976 SC 2517 : (1976) 4 SCC 697 : (1977) 1 SCR 549

City of Mysore Improvement Act, 1903 — Section 14, 16, 18, 23Land Acquisition Act, 1894 — Section 23(1), 4(1)

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Supreme Court10 Sept 1976Dismissed

Dalmia Cement Ltd. Vs Commissioner of Income Tax, New Delhi

Supreme Court Of India · AIR 1976 SC 2150 : (1976) 105 ITR 633 : (1976) 4 SCC 614 : (1977) 1 SCR 554

Income Tax Act, 1922 — Section 10, 2(4)

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Supreme Court10 Sept 1976Allowed

Lakshmi Singh and Others Vs State of Bihar

Supreme Court Of India · AIR 1976 SC 2263 : (1976) CriLJ 1736 : (1976) 4 SCC 394 : (1976) SCC(Cri) 671

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 325

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Supreme Court10 Sept 1976Dismissed

Mohd. Ashfaq Vs State Transport Appellate Tribunal, Uttar Pradesh and Others

Supreme Court Of India · AIR 1976 SC 2161 : (1976) 4 SCC 330 : (1977) 1 SCR 563

Limitation Act, 1963 — Section 29(2), 5Motor Vehicles Act, 1939 — Section 57, 58(2), 58(3), 68C, 68F

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Supreme Court09 Sept 1976Dismissed

Paradip Port Trust, Paradip Vs Their Workmen Management of Keonjhar Central Co-operative Bank Ltd. Vs Their Workmen

Supreme Court Of India · AIR 1977 SC 36 : (1977) 43 CLT 419 : (1976) LabIC 770 : (1976) 2 LLJ 409 : (1977) 2 SCC 339 : (1977) 1 SCR 537

Industrial Disputes Act, 1947 — Section 36, 36(1)(2), 36(2), 36(4)

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Supreme Court08 Sept 1976Dismissed

Thakur Virendra Singh Vs Vimal Kumar

Supreme Court Of India · AIR 1976 SC 2169 : (1977) 1 SCC 718 : (1977) 1 SCR 525

Civil Procedure Code, 1908 (CPC) — Section 99Representation of the People Act, 1951 — Section 123(4), 127, 83(1), 86

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Supreme Court07 Sept 1976Allowed

Triveni Prasad Ramkaran Verma Vs The State of Maharashtra

Supreme Court Of India · AIR 1976 SC 2156 : (1976) CriLJ 1707 : (1977) 1 SCC 114 : (1977) 1 SCR 519

Gold (Control) Rules, 1963 — Rule 126A, 126H(2), 126P(2)

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Supreme Court06 Sept 1976Allowed

Baljit Singh and Another Vs State of Uttar Pradesh Hari Chand and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1976 SC 2273 : (1976) CriLJ 1745 : (1976) 4 SCC 590

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 313Penal Code, 1860 (IPC) — Section 147, 149, 300, 302, 304

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Supreme Court06 Sept 1976Allowed

Ramasray Pandey and Others Vs State of Bihar

Supreme Court Of India · AIR 1976 SC 2147 : (1976) CriLJ 1704 : (1977) 79 PLR 88

Penal Code, 1860 (IPC) — Section 300

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Supreme Court03 Sept 1976Allowed

The Commissioner of Income Tax, Kanpur Vs J.K. Commercial Corporation Ltd. and Others

Supreme Court Of India · AIR 1977 SC 459 : (1976) 105 ITR 219 : (1977) SCC 76 : (1976) 4 SCC 517 : (1977) 1 SCR 512 : (1976) 8 UJ 798

Income Tax Act, 1961 — Section 154(1)(a)

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Supreme Court03 Sept 1976Allowed

M. Narayana Rao Vs G. Venkata Reddy and Others G. Venkata Reddy Vs M. Narayana Rao and Others

Supreme Court Of India · AIR 1977 SC 208 : (1977) 1 SCC 771 : (1977) 1 SCR 490

Conduct of Elections Rules, 1961 — Rule 39(2), 52(2), 56(1), 56(2)Representation of the People Act, 1951 — Section 123(2)

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Supreme Court03 Sept 1976Allowed

Rohtas Industries Ltd. Vs Workmen Represented by Rohtas Industries Mazdoor Sangh and Another

Supreme Court Of India · AIR 1977 SC 1867 : (1977) LabIC 1190 : (1977) 2 SCC 153

Industrial Disputes Act, 1947 — Section 10

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Supreme Court02 Sept 1976Allowed

Phoolchand Vs State of Rajasthan

Supreme Court Of India · (1976) 4 SCC 405 : (1976) SCC(Cri) 682

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164Penal Code, 1860 (IPC) — Section 109, 201, 302, 34, 465

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