Supreme Court06 Dec 1976Dismissed
Mohammad Ibrahim Vs City Magistrate, Varanasi Mohammad Ibrahim Vs State of Uttar Pradesh and Others
Supreme Court Of India · (1983) 2 SCC 153
Criminal Procedure Code, 1973 (CrPC) — Section 144
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 3 of 26
Supreme Court06 Dec 1976Allowed
Bhajan Singh Vs State of Punjab
Supreme Court Of India · AIR 1977 SC 674 : (1977) CriLJ 439 : (1977) 4 SCC 596(1)
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 161
Supreme Court06 Dec 1976Dismissed
Union of India (UOI) and Others Vs Murasoli Maran Union of India (UOI) and Others Vs G. Lakshmanan
Supreme Court Of India · AIR 1977 SC 225 : (1977) 2 SCC 416 : (1977) 2 SCR 314
Constitution of India, 1950 — Article 343, 343(3), 344, 344(1), 344(2)Official Languages Act, 1963 — Section 3(4)
Supreme Court06 Dec 1976Dismissed
Gyan Chand Vs Kunjbeharilal and Others
Supreme Court Of India · AIR 1977 SC 858 : (1977) 3 SCC 317 : (1977) 2 SCR 324
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 4, Order 16 Rule 4(2), 106, 11, 11(4)Constitution of India, 1950 — Article 136Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
Supreme Court02 Dec 1976Disposed Of
Boomi Vs Leela Rajan and Another
Supreme Court Of India · AIR 1977 SC 700 : (1977) CriLJ 342 : (1977) 4 SCC 596
Criminal Procedure Code, 1973 (CrPC) — Section 488
Supreme Court02 Dec 1976Dismissed
The State of Haryana Vs The Haryana Cooperative Transport Ltd. and Others
Supreme Court Of India · AIR 1977 SC 237 : (1977) LabIC 32 : (1977) 1 SCC 271 : (1977) 2 SCR 306 : (1977) 9 UJ 25
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 7(3), 9(1)
Supreme Court02 Dec 1976Allowed
Bashir Ahmad Magrey Vs Ghulam Quadir Mir and Others
Supreme Court Of India · AIR 1977 SC 231 : (1977) 1 SCC 285 : (1977) 2 SCR 297 : (1977) 9 UJ 38
Jammu and Kashmir Representation of the People Act, 1957 — Section 108(1)Representation of the People Act, 1951 — Section 100(1)
Supreme Court02 Dec 1976Allowed
Shri Beli Ram Vs Shri Nand Kumar and Others
Supreme Court Of India · AIR 1977 SC 1914 : (1977) 2 SCC 109
Jammu and Kashmir Representation of the People Act, 1957 — Section 123
Supreme Court01 Dec 1976Allowed
The Burma Oil Co. (I) Trading Ltd., Calcutta Vs The Commissioner of Wealth Tax (Central), Calcutta
Supreme Court Of India · AIR 1977 SC 784(2) : (1977) 108 ITR 513 : (1977) 1 SCC 196 : (1977) 2 SCR 295
Wealth Tax Act, 1957 — Section 2, 27
Supreme Court01 Dec 1976Dismissed
Mysore State Road Transport Corporation Vs Mirja Khasim Ali Beg and Another State of Mysore Vs S.M. Ahmed and Another
Supreme Court Of India · AIR 1977 SC 747 : (1977) 1 KarLJ 57 : (1977) 1 LLJ 262 : (1977) 2 SCC 457 : (1977) 2 SCR 282
Constitution Of India, 1950 — Section 309, 311, 311(1)Code Of Civil Procedure, 1908 — Order 11 Rule 2States Reorganisation Act, 1956 — Section 115(1), 115(2), 115(7), 116, 116(1), 116(2)
Supreme Court29 Nov 1976Dismissed
Amrit Bhushan Gupta Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1977 SC 608 : (1977) CriLJ 376 : (1977) 1 SCC 180 : (1977) 2 SCR 240
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 307, 84
Supreme Court29 Nov 1976Allowed
State of Haryana and Others Vs Karnal Distillery Co. Ltd. and Another
Supreme Court Of India · AIR 1977 SC 781 : (1977) 2 SCC 431 : (1977) 9 UJ 23
Punjab Distillery Rules, 1932 — Rule 10
Supreme Court29 Nov 1976Allowed
Gurdit Singh and Others Vs Munsha Singh and Others
Supreme Court Of India · AIR 1977 SC 640 : (1977) 1 SCC 791 : (1977) 2 SCR 250
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 14, 14(1)Evidence Act, 1872 — Section 1, 107, 108, 114, 14Limitation Act, 1908 — Section 14(1)
Supreme Court26 Nov 1976Dismissed
Tara Chand Khatri Vs Municipal Corporation of Delhi and Others
Supreme Court Of India · AIR 1977 SC 567 : (1977) LabIC 55 : (1977) 1 LLJ 331 : (1977) 1 SCC 472 : (1977) 2 SCR 198
Constitution of India, 1950 — Article 226, 311(2)Delhi Municipal Corporation Act, 1957 — Section 95(1)
Supreme Court26 Nov 1976Dismissed
Narendra Bahadur Singh and Another Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1977 SC 660 : (1977) 1 SCC 216 : (1977) 2 SCR 226
Constitution of India, 1950 — Article 226, 32United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948 — Section 7(1)
Supreme Court26 Nov 1976Allowed
Varanasaya Sanskrit Vishwavidyalaya and Another Vs Dr. Rajkishore Tripathi and Another
Supreme Court Of India · AIR 1977 SC 615 : (1977) 1 LLJ 85 : (1977) 1 SCC 279 : (1976) 8 UJ 1012
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Varanaseya Sanskrit Vishwavidyalaya Adhiniyam, 1956 — Section 13(7)
Supreme Court26 Nov 1976Dismissed
The Commissioner of Income Tax, Gujarat II, Ahmedabad Vs Shri R.M. Amin, L.R. of The Late Shri. Chunnibhai J. Amin, Baroda
Supreme Court Of India · AIR 1977 SC 999 : (1977) 106 ITR 368 : (1977) 1 SCC 691 : (1977) 2 SCR 220 : (1977) 9 UJ 31
Income Tax Act, 1961 — Section 114, 2(14), 2(17), 2(47), 256(1)Income Tax and Excess Profits Tax (Amendment) Act, 1947 — Section 12B
Supreme Court26 Nov 1976Allowed
Ram Rattan and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1977 SC 619 : (1977) CriLJ 433 : (1977) 1 SCC 188 : (1977) 2 SCR 232
Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34
Supreme Court25 Nov 1976Allowed
Smt. Vidya Vati Vs Shri Devi Das
Supreme Court Of India · AIR 1977 SC 397 : (1977) 1 SCC 293 : (1977) 2 SCR 182 : (1977) 9 UJ 7
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115
Supreme Court25 Nov 1976
Mannalal Khetan and Others Vs Kedar Nath Khetan and Others
Supreme Court Of India · AIR 1977 SC 536 : (1977) 1 CompCas 185 : (1977) 2 SCC 424 : (1977) 2 SCR 190 : (1976) 8 UJ 1017
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 64Companies Act, 1956 — Section 108