Supreme Court23 Nov 1976Allowed

Smt. Parmeshwari Devi Vs The State and Another

Supreme Court Of India · AIR 1977 SC 403 : (1977) 1 SCC 169 : (1977) 2 SCR 160

Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 397(2), 94, 94, 94(1)Evidence Act, 1872 — Section 139Penal Code, 1860 (IPC) — Section 181, 182, 193, 197, 199
Supreme Court19 Nov 1976Dismissed

Jai Singh Vs Union of India and Others

Supreme Court Of India · AIR 1977 SC 898 : (1977) 1 SCC 1 : (1977) 2 SCR 137

Constitution of India, 1950 — Article 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 9(2)
Supreme Court18 Nov 1976Dismissed

Beant Singh Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1977 SC 388 : (1977) 1 SCC 220 : (1977) 2 SCR 122 : (1976) 8 UJ 986

Constitution of India, 1950 — Article 136, 226, 36Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 105, 90, 92