Supreme Court14 Dec 1976Dismissed

ATEESEE Vs STATE OF KERALA.

Supreme Court Of India · (1977) 6 CTR 67(2)

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 4Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 286
Supreme Court08 Dec 1976Dismissed

State of Karnataka Vs K.H. Annegowda and Another

Supreme Court Of India · AIR 1977 SC 357 : (1977) CriLJ 220 : (1977) 1 KarLJ 79 : (1977) 1 SCC 417 : (1977) 2 SCR 350

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 494Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court07 Dec 1976Dismissed

Narandas Karsondas Vs S.A. Kamtam and Another

Supreme Court Of India · AIR 1977 SC 774 : (1977) 3 SCC 247 : (1977) 2 SCR 341

Contract Act, 1872 — Section 202, 203, 204Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 40, 5, 54, 58, 60