Supreme Court08 Aug 2016Disposed Of
D.T.C. Vs Gian Chand
Supreme Court Of India · (2016) 9 ADJ 10 : (2016) 3 CLR 308 : (2016) 151 FLR 612 : (2016) 8 JT 37 : (2016) LabLR 1233 : (2016) 8 Scale 147
Constitution of India, 1950 - Article 133
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 574 of 2,993
Supreme Court08 Aug 2016Allowed
Arvind Kumar Vs State of U.P. & Ors.
Supreme Court Of India · (2016) AIR(SCW) 3651 : (2016) AIRSC 3651 : (2017) 1 AllLJ 330 : (2016) 5 AllWC 4552 : (2016) 118 ALR 280 : (2016) 133 RD 359 : (2016) 5 RecentApexJudgments(RAJ) 585 : (2016) 7 Scale 621 : (2016) 9 SCC 221
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 - Section 10(2), 13, 9(2)
Supreme Court08 Aug 2016Disposed Of
PEPSU Road Transport Corporation & Anr. Vs S.K. Sharma & Ors.
Supreme Court Of India · (2016) 11 ADJ 7 : (2016) AIR(SCW) 3662 : (2016) AIRSC 3662 : (2016) AllSCR 1655 : (2016) 5 AllWC 4809 : (2016) 3 ApexCourtJudgments(SC) 349 : (2016) 3 CLR 299 : (2016) 150 FLR 930 : (2016) 4 JCR 115 : (2017) 1 JT 314 : (2016) 4 KCCR 511 : (2016) LIC 3731
Constitution of India, 1950 - Article 14, 226States Reorganisation Act, 1956 - Section 115
Supreme Court08 Aug 2016Allowed
Commissioner of Central Excise, Ahmedabad Vs M/s Gujarat Ambuja Exports Limited
Supreme Court Of India · (2016) AIR(SCW) 3692 : (2016) AIRSC 3692 : (2016) 338 ELT 481 : (2017) 2 GCD 959 : (2016) 8 JT 5 : (2016) 4 KCCR 535 : (2016) 5 RecentApexJudgments(RAJ) 37 : (2016) 7 Scale 603 : (2016) 15 SCC 208
Customs Act, 1962 - Section 112, 114A, 28AB
Supreme Court08 Aug 2016Disposed Of
Sahadev Xaxa Vs Jogesh Kumar Singh and Ors.
Supreme Court Of India · (2016) 8 Scale 62 : (2016) 13 SCC 738
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
Supreme Court08 Aug 2016Disposed Of
Delhi Development Authority - Appellants @HASH Nagin Chand Godha and Others
Supreme Court Of India · (2016) 08 SC CK 0123
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
Supreme Court05 Aug 2016Disposed Of
Shaikh Hamid Sk. Hanif Etc. Etc. Vs Salim Baig Yusuf Baig & Ors. Etc. Etc.
Supreme Court Of India · (2016) 8 JT 57 : (2016) 8 Scale 144 : (2016) 3 WLN 212
Constitution of India, 1950 - Article 133
Supreme Court05 Aug 2016Allowed
Girish Vs Nandkumar
Supreme Court Of India · (2016) 8 JT 56 : (2016) 8 Scale 143 : (2016) 3 WLN 211
Constitution of India, 1950 - Article 133
Supreme Court05 Aug 2016Partly Allowed
Jayam & Co. Vs Assistant Comnmissioner & Anr.
Supreme Court Of India · (2016) AIR(SCW) 4443 : (2016) AIRSC 4443 : (2016) 8 Scale 70 : (2016) 15 SCC 125
Tamil Nadu Value Added Tax Act, 2006 - Section 19(20)
Supreme Court05 Aug 2016Disposed Of
Swami Achyutanand Tirth & Ors. Vs Union of India & Ors.
Supreme Court Of India · (2016) 96 ACrC 429 : (2016) 165 AIC 234 : (2016) AIR(SCW) 3626 : (2016) 4 AIRJharR 519 : (2016) AIRSC 3626 : (2016) AllSCR 1690 : (2016) 5 AllWC 4353 : (2016) 3 ApexCourtJudgments(SC) 59 : (2016) 3 BBCJ 533 : (2016) 5 BCR 245 : (2016) 3 Crimes 288 : (2017
Constitution Of India, 1950 — Article 21 Food Safety and Standards Act, 2006 & mdash; Section 3(j), 3(n), 3(o), 7A, 16, 18(1)(f), 19, 23, 31, 50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 61, 62, 63, 64, 65, 89, 91, 92(2)(e), 92(2)(k), 92(2)(o), 97(2)Indian Penal Code, 1860 — Section 272, 273Food Safety and Standards (Licencing and Registration of Food Businesses) Regulations, 2011 — Regulation 1.2, 2.1, 2.1.13
Supreme Court04 Aug 2016Disposed Of
Aditi Wadhera Vs Vivek Kumar Wadhera
Supreme Court Of India · (2016) 165 AIC 127 : (2016) AIR(SCW) 3840 : (2016) AIRSC 3840 : (2016) 5 ALLMR 961 : (2016) 118 ALR 460 : (2017) 2 ALT 31 : (2016) 6 AndhLD 59 : (2016) 3 BBCJ 585 : (2017) 1 CalLT 73 : (2016) 4 CivilLJ 228 : (2016) 122 CutLT 615 : (2016) 3 DMC 503 : (2016
Constitution of India, 1950 - Article 142Hindu Marriage Act, 1955 - Section 13B
Supreme Court03 Aug 2016Allowed
Prem Kumar Vs State of Rajasthan and Another
Supreme Court Of India · (2016) AllSCRCrl 1562 : (2017) CriLJ 744 : (2016) 7 Scale 597
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 166, 167, 380, 406, 417, 420, 423, 427, 447, 448, 451, 465, 468
Supreme Court03 Aug 2016Disposed Of
Sachivalaya Dainik Vetan Bhogi Karamchari Union Vs State of Rajasthan
Supreme Court Of India · (2016) 8 Scale 64
Supreme Court02 Aug 2016Dismissed
Educ. Cons. (I) Ltd. SC/ST Empl. Wel. Asso. Vs Union of India and Others
Supreme Court Of India · (2016) 9 ADJ 14 : (2016) AllSCR 2052 : (2016) 3 ApexCourtJudgments(SC) 260 : (2016) 7 JT 497 : (2016) 7 Scale 525 : (2016) 8 SCC 271 : (2016) 2 SCCLS 369 : (2016) 4 SCT 279 : (2016) 5 SLR 153
Central Vigilance Commission Act, 2003 - Section 11, 8
Supreme Court02 Aug 2016Disposed Of
M/s Electrotherm (India) Ltd. Vs Patel Vipulkumar Ramjibhai & Others
Supreme Court Of India · (2016) 165 AIC 55 : (2016) AIR(SCW) 3563 : (2016) AIRSC 3563 : (2016) 5 BCR 372 : (2016) 4 CivilLJ 197 : (2016) 6 FLT 774 : (2016) 7 JT 487 : (2016) 4 KCCR 491 : (2016) 4 LawHeraldSC 2903 : (2016) 3 RCRCivil 1002 : (2016) 4 RecentApexJudgments(RAJ) 601 :
Environment (Protection) Act, 1986 - Section 3Environment (Protection) Rules, 1986 - Rule 5
Supreme Court02 Aug 2016Disposed Of
Lourdes Society Snehanjali Girls Hostel and Another Vs M/s H & R Johnson (India) Ltd. & Others
Supreme Court Of India · (2016) 10 ADJ 28 : (2016) 165 AIC 244 : (2016) AIR(SCW) 3572 : (2016) 5 AIRBomR 298 : (2016) AIRSC 3572 : (2016) AllSCR 1714 : (2016) 118 ALR 222 : (2016) 6 ALT 13 : (2016) 5 AndhLD 107 : (2016) 3 ApexCourtJudgments(SC) 101 : (2016) 5 BCR 30 : (2017) 1 Ci
Consumer Protection Act, 1986 — Section 14(d), 14(hb), 2(d)
Supreme Court02 Aug 2016Disposed Of
Archbishop Raphael Cheenath S.V.D. Vs State of Orissa & Anr.
Supreme Court Of India · (2016) 4 ACC 8 : (2016) AIR(SCW) 3639 : (2016) AIRSC 3639 : (2017) 2 JCR 75 : (2016) 8 JT 154 : (2016) 4 KCCR 515 : (2016) 4 LawHeraldSC 2637 : (2016) 3 RCRCriminal 967 : (2016) 5 RecentApexJudgments(RAJ) 309 : (2016) 7 Scale 553 : (2016) 9 SCC 682 : (201
Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 357
Supreme Court01 Aug 2016Disposed Of
Suzanne Farisha Syiem Dutt Vs Sabyasachi Dutt
Supreme Court Of India · (2016) DNJ 766 : (2016) 7 JT 577 : (2016) 8 Scale 115 : (2016) 3 WLN 218
Guardians and Wards Act, 1890 - Section 25
Supreme Court01 Aug 2016Disposed Of
Samaj Parivartana Samudaya & Ors. Vs State of Karnataka & Ors.
Supreme Court Of India · (2016) 7 Scale 579
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
Supreme Court01 Aug 2016Allowed
Lok Prahari Vs State of U.P. & Others
Supreme Court Of India · (2016) 9 ADJ 6 : (2016) AIR(SCW) 3537 : (2016) AIRSC 3537 : (2017) 1 AllLJ 235 : (2016) AllSCR 1778 : (2016) 118 ALR 367 : (2016) 3 BBCJ 543 : (2016) DNJ 731 : (2016) 3 JBCJ 371 : (2016) 4 JLJR 128 : (2016) 7 JT 463 : (2016) 4 KCCR 498 : (2016) 3 KLT 76 :
Ex-Chief Ministers Residence Allotment Rules, 1997 - Rule 4, 6