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Supreme Court Of India judgments

59,848 judgments · page 572 of 2,993

Supreme Court17 Aug 2016Disposed Of

Shri Vimal Kishor Shah & Ors. Vs Mr. Jayesh Dinesh Shah & Ors.

Supreme Court Of India · (2016) 166 AIC 176 : (2016) AIR(SCW) 3889 : (2016) 5 AIRBomR 737 : (2016) AIRSC 3889 : (2017) AllSCR 879 : (2016) 6 AllWC 5589 : (2016) 119 ALR 428 : (2016) 5 AndhLD 152 : (2016) 3 ApexCourtJudgments(SC) 370 : (2016) 5 ArbiLR 279 : (2016) 3 ARC 657 : (201

Arbitration and Conciliation Act, 1996 - Section 11
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Supreme Court17 Aug 2016Dismissed

Brij Lal Vs State of Rajasthan

Supreme Court Of India · (2016) 96 ACrC 927 : (2016) 10 ADJ 82 : (2016) 166 AIC 199 : (2016) 4 AICLR 401 : (2016) AIR(SCW) 3875 : (2016) 3 AIRBomRCri 891 : (2016) AIRSC 3875 : (2016) AllSCRCrl 1338 : (2017) 2 ALTCrl 202 : (2016) 2 AndhLDCriminal 648 : (2016) 3 BBCJ 514 : (2016) 4

Penal Code, 1860 (IPC) - Section 302, 307
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Supreme Court17 Aug 2016Allowed

O.P. Verma Vs Shahmal & Ors.

Supreme Court Of India · (2016) AIR(SCW) 4865 : (2017) 1 AIRBomR 143 : (2017) 1 AIRJharR 71 : (2016) AIRSC 4865 : (2017) 2 AndhLD 1 : (2017) 1 CivCC 428 : (2017) 2 ICC 436 : (2016) 8 JT 412 : (2017) 1 RLW 760 : (2016) 8 Scale 344

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A
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Supreme Court16 Aug 2016Disposed Of

Arvind Kumar Sharma Vs Union of India & Ors.

Supreme Court Of India · (2016) 9 ADJ 12 : (2017) 1 AICLR 16 : (2016) AIR(SCW) 3904 : (2016) AIRSC 3904 : (2016) AllSCR 2075 : (2016) 5 AllWC 5206 : (2016) 4 CriCC 351 : (2016) 8 JT 247 : (2016) 4 LawHeraldSC 2627 : (2016) 3 RCRCriminal 1038 : (2016) 5 RecentApexJudgments(RAJ) 49

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Supreme Court16 Aug 2016Disposed Of

State of U.P. & Ors. Vs Dr. Dinesh Singh Chauhan

Supreme Court Of India · (2016) 9 ADJ 16 : (2016) AIR(SCW) 3841 : (2016) AIRSC 3841 : (2017) 1 AllLJ 529 : (2017) AllSCR 843 : (2016) 5 AllWC 5376 : (2016) 118 ALR 527 : (2016) 3 ApexCourtJudgments(SC) 621 : (2016) 4 JBCJ 247 : (2016) 8 JT 201 : (2016) 4 KCCR 553 : (2016) 6 MLJ 5

Constitution of India, 1950 - Article 32
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Supreme Court16 Aug 2016Dismissed

Virender Khullar Vs American Consolidation Services Ltd. & ors.

Supreme Court Of India · (2016) 166 AIC 230 : (2016) AIR(SCW) 3798 : (2016) 5 AIRBomR 656 : (2016) AIRSC 3798 : (2016) AllSCR 1709 : (2016) 5 AllWC 5211 : (2016) 119 ALR 442 : (2016) 6 AndhLD 11 : (2016) 3 ApexCourtJudgments(SC) 516 : (2016) 6 BCR 535 : (2016) 4 CivCC 491 : (2016

Consumer Protection Act, 1986 - Section 23Contract Act, 1872 - Section 230
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Supreme Court16 Aug 2016Disposed Of

Baburao Vs Pokhardas

Supreme Court Of India · (2016) 166 AIC 226 : (2016) AIR(SCW) 3961 : (2016) 5 AIRBomR 724 : (2016) AIRSC 3961 : (2017) 1 ALLMR 453 : (2016) 3 ApexCourtJudgments(SC) 474 : (2016) 3 ARC 11 : (2016) 6 BCR 546 : (2016) 4 CivCC 458 : (2016) DNJ 712 : (2016) 8 JT 167 : (2016) 4 KCCR 47

Evidence Act, 1872 - Section 116Hyderabad (Rent, Eviction and Lease) Control Act, 1954 - Section 15
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Supreme Court12 Aug 2016Allowed

Y. Najithamol & Ors. Vs Soumya S.D. & Ors.

Supreme Court Of India · (2016) 9 ADJ 3 : (2016) AIR(SCW) 3789 : (2016) AIRSC 3789 : (2016) 3 ApexCourtJudgments(SC) 218 : (2017) 1 JCR 39 : (2016) 8 JT 125 : (2016) 4 KCCR 570 : (2016) 3 KLT 684 : (2016) LIC 3650 : (2017) 2 MhLJ 1 : (2017) 1 MPLJ 559 : (2016) 7 Scale 707 : (2016

Department of Posts (Postman/Village Postman and Mail Guards) Recruitment Rules, 1989 - Rule 11(1), 11(2)(i), 11(2)(ii)
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