CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 571 of 2,993

Supreme Court24 Aug 2016Disposed Of

Delhi Agricultural Marketing Board Vs Hakumat Rai

Supreme Court Of India · (2016) 166 AIC 257 : (2016) AllSCR 2119 : (2016) 6 AllWC 6285 : (2016) 119 ALR 3 : (2016) 232 DLT 428 : (2016) 8 JT 355 : (2016) 3 LawHeraldSC 2573 : (2016) 5 RecentApexJudgments(RAJ) 450 : (2016) 8 Scale 252 : (2016) 15 SCC 196 : (2016) 3 WLN 194

Read judgment
Supreme Court24 Aug 2016Disposed Of

State of Haryana Vs Ram Mehar & Others Etc. Etc.

Supreme Court Of India · (2016) 97 ACrC 507 : (2016) 166 AIC 235 : (2017) 1 AICLR 174 : (2016) AIR(SCW) 3942 : (2016) 3 AIRBomRCri 381 : (2016) AIRSC 3942 : (2016) AllSCRCrl 1353 : (2016) 3 ALTCrl 162 : (2017) 1 AndhLDCriminal 533 : (2016) 4 BomCR(Cri) 16 : (2016) 4 CriCC 411 : (

Criminal Procedure Code, 1973 (CrPC) - Section 311, 312Penal Code, 1860 (IPC) - Section 302
Read judgment
Supreme Court24 Aug 2016Dismissed

Sasan Power Limited Vs North American Coal Corporation India Private Limited

Supreme Court Of India · (2016) AIR(SCW) 3974 : (2016) AIRSC 3974 : (2017) 1 ApexCourtJudgments(SC) 219 : (2017) 2 ArbiLR 86 : (2017) 1 CompLJ 10 : (2016) 4 KCCR 481 : (2016) 7 MLJ 306 : (2016) 5 RAJ 449 : (2016) 8 Scale 225 : (2016) 10 SCC 813

Arbitration and Conciliation Act, 1996 - Section 45Contract Act, 1872 - Section 28
Read judgment
Supreme Court23 Aug 2016Allowed

Kumar Aluminium Ltd. Vs Asset Reconstruction Company India Ltd. and Anr.

Supreme Court Of India · (2016) AIR(SCW) 4818 : (2016) AIRSC 4818 : (2017) 2 AndhLD 8 : (2016) 3 ApexCourtJudgments(SC) 758 : (2016) 3 BankJ 561 : (2016) 198 CompCas 431 : (2016) 2 DRTC 489 : (2016) 8 JT 461 : (2016) 4 KerLJ 67 : (2017) 2 MhLJ 17 : (2017) 1 MPLJ 521 : (2017) 1 Ra

Constitution of India, 1950 - Article 133
Read judgment
Supreme Court23 Aug 2016Allowed

Manoj Kumar Sharma & Ors. Vs State of Chhattisgarh & Anr.

Supreme Court Of India · (2016) 97 ACrC 926 : (2016) 168 AIC 198 : (2016) 4 AICLR 232 : (2016) AIR(SCW) 3930 : (2016) 3 AIRBomRCri 904 : (2016) AIRSC 3930 : (2016) AllSCRCrl 1531 : (2016) 2 AndhLDCriminal 668 : (2016) 4 BLJud 192 : (2017) CriLJ 418 : (2016) 3 Crimes 377 : (2017)

Criminal Procedure Code, 1973 (CrPC) - Section 179, 181, 482Penal Code, 1860 (IPC) - Section 304B, 498, 498A
Read judgment
Supreme Court23 Aug 2016Partly Allowed

Ajay Arjun Singh Vs Sharadendu Tiwari & Others

Supreme Court Of India · (2016) AIR(SCW) 4087 : (2016) AIRSC 4087 : (2016) 6 AllWC 5715 : (2016) 6 AndhLD 41 : (2016) 4 JBCJ 448 : (2016) 8 JT 517 : (2016) 4 KCCR 506 : (2016) 4 KerLJ 564 : (2016) 4 RCRCivil 170 : (2016) 5 RecentApexJudgments(RAJ) 127 : (2016) 8 Scale 213 : (2016

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 16Representation of the People Act, 1951 - Section 123, 123(1), 123(b), 77, 78
Read judgment
Supreme Court22 Aug 2016Dismissed

M/s. Industrial Promotion & Investment Corporation Of Orissa Ltd. Vs New India Assurance Company Ltd. & Anr.

Supreme Court Of India · (2016) ACJ 2470 : (2016) 166 AIC 194 : (2016) AIR(SCW) 3908 : (2016) 5 AIRBomR 749 : (2016) AIRSC 3908 : (2016) 5 ALLMR 968 : (2016) 119 ALR 25 : (2016) 3 ApexCourtJudgments(SC) 325 : (2016) 4 CPJ 11 : (2016) DNJ 855 : (2017) 2 JCR 87 : (2016) 8 JT 256 :

Contract Act, 1872 — Section 23Monopolies and Restrictive Trade Practices Act, 1969 — Section 12B, 36A
Read judgment
Supreme Court22 Aug 2016Allowed

M.S. Kazi Vs Muslim Education Society & Ors.

Supreme Court Of India · (2016) 9 ADJ 15 : (2016) 168 AIC 83 : (2016) AIR(SCW) 3917 : (2016) AIRSC 3917 : (2016) AllSCR 2070 : (2016) 119 ALR 894 : (2016) 4 BLJud 118 : (2016) 3 CLR 295 : (2016) 2 CWC 382 : (2016) 151 FLR 819 : (2017) 1 GCD 153 : (2017) 2 GLR 930 : (2016) 3 ILRKe

Constitution of India, 1950 - Article 226, 227
Read judgment