Supreme Court31 Aug 2016Dismissed

Kadamanian @ Manikandan Vs State Represented by Inspector of Police

Supreme Court Of India · (2016) 96 ACrC 982 : (2016) 166 AIC 102 : (2017) 1 AICLR 674 : (2016) AIR(SCW) 4266 : (2016) 3 AIRBomRCri 693 : (2016) AIRSC 4266 : (2016) AllSCRCrl 1795 : (2016) 2 AndhLDCriminal 820 : (2017) 2 CalCriLR 163 : (2016) 3 CalLJ 156 : (2017) 1 CriCC 240 : (20

Criminal Procedure Code, 1973 (CrPC) - Section 16Penal Code, 1860 (IPC) - Section 201, 302, 376, 404
Supreme Court31 Aug 2016Disposed Of

Delhi Development Authority Vs Kusham Jain

Supreme Court Of India · (2016) 168 AIC 79 : (2016) 119 ALR 901 : (2016) 3 ApexCourtJudgments(SC) 405 : (2016) 3 CalLJ 124 : (2016) 4 CivilLJ 740 : (2017) 2 JCR 121 : (2016) 9 JT 209 : (2017) 134 RD 384 : (2016) 9 Scale 623 : (2016) 4 WLN 199

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
Supreme Court31 Aug 2016Allowed

Kedar Nath Yadav Vs State of West Bengal & Ors.

Supreme Court Of India · (2016) AIR(SCW) 4156 : (2016) AIRSC 4156 : (2017) 1 AndhLD 96 : (2016) 8 JT 539 : (2016) 4 LawHeraldSC 2628 : (2016) 7 MLJ 419 : (2016) 4 RCRCivil 255 : (2016) 5 RecentApexJudgments(RAJ) 201 : (2016) 8 Scale 346

General Clauses Act, 1897 - Section 3(31)Land Acquisition Act, 1894 - Section 4 (1)Singur Land Rehabilitation and Development Act, 2011 - Section 2, 4(3), 5, 6
Supreme Court31 Aug 2016Dismissed

Babita Lila Vs Union of India

Supreme Court Of India · (2016) 96 ACrC 944 : (2016) 166 AIC 66 : (2017) 1 AICLR 625 : (2016) AIR(SCW) 4061 : (2016) AIRSC 4061 : (2017) AllSCRCrl 118 : (2017) 1 CalCriLR 225 : (2016) CriLR 906 : (2016) 288 CurTR 489 : (2017) 1 ECrC 37 : (2016) 3 GCD 2526 : (2016) 387 ITR 305 : (

Criminal Procedure Code, 1973 (CrPC) - Section 177, 178, 195, 195(1)(b), 195(3), 195(4)Income Tax Act, 1961 - Section 132, 136
Supreme Court30 Aug 2016Dismissed

Ashiq Hussain Faktoo Vs Union of India & Ors.

Supreme Court Of India · (2016) 96 ACrC 961 : (2016) 166 AIC 252 : (2016) AIR(SCW) 4033 : (2016) AIRSC 4033 : (2016) ALLMRCri 4059 : (2017) 1 ALTCrl 48 : (2016) 2 AndhLDCriminal 643 : (2016) 3 BBCJ 509 : (2016) CriLJ 4845 : (2016) CriLR 953 : (2016) 4 Crimes 7 : (2016) 3 GCD 2502

Constitution of India, 1950 - Article 32Evidence Act, 1872 - Section 26Penal Code, 1860 (IPC) - Section 120B, 302
Supreme Court29 Aug 2016Disposed Of

Amandeep Goyal Vs Yogesh Rani

Supreme Court Of India · (2016) AIR(SCW) 4833 : (2016) AIRSC 4833 : (2017) 2 AndhLD 7 : (2017) 1 CivCC 534 : (2016) DNJ 767 : (2017) 1 HLR 647 : (2016) 10 JT 215 : (2017) 1 RLW 501 : (2016) 8 Scale 610 : (2016) 15 SCC 267 : (2016) 3 WLN 213

Constitution of India, 1950 - Article 133
Supreme Court29 Aug 2016Allowed

M/s Park Street Properties (Pvt) Ltd. Vs Dipak Kumar Singh & Anr.

Supreme Court Of India · (2016) 166 AIC 84 : (2016) AIR(SCW) 4038 : (2017) 1 AIRJharR 729 : (2016) AIRSC 4038 : (2016) AllSCR 2080 : (2016) 119 ALR 447 : (2016) 5 AndhLD 179 : (2016) 3 ApexCourtJudgments(SC) 398 : (2016) 3 ARC 684 : (2016) 4 CivCC 289 : (2016) 4 CivilLJ 549 : (20

Registration Act, 1908 - Section 49Transfer of Property Act, 1882 - Section 106
Supreme Court29 Aug 2016Dismissed

Madhya Pradesh State Road Transport Corporation Vs Manoj Kumar & Anr.

Supreme Court Of India · (2016) AllSCR 1880 : (2016) 3 ApexCourtJudgments(SC) 574 : (2016) 3 CLR 620 : (2016) 151 FLR 60 : (2016) 3 JabLJ 122 : (2017) 1 JCR 141 : (2016) 8 JT 470 : (2016) 3 KerLJ 819 : (2016) 4 KLT 32 : (2016) 4 LawHeraldSC 2713 : (2016) 4 LLJ 1 : (2016) 4 RSJ 41

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19(1), 19(4)Contract Act, 1872 - Section 2(b)
Supreme Court26 Aug 2016Disposed Of

Brajendra Singh Yambem Vs Union of India and Anr.

Supreme Court Of India · (2016) AIR(SCW) 4107 : (2016) AIRSC 4107 : (2016) 3 ApexCourtJudgments(SC) 736 : (2016) 3 BBCJ 436 : (2016) 4 JLJR 171 : (2016) 8 JT 413 : (2016) 4 KCCR 512 : (2016) 4 LawHeraldSC 2683 : (2016) LIC 4258 : (2017) 1 LLN 20 : (2016) 4 PLJR 293 : (2016) 4 RSJ

Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 14Central Civil Services (Conduct) Rules, 1964 - Rule 3(1)(i), 3(1)(iii)Central Civil Services (Pension) Rules, 1972 - Rule 9(2)(b)(i)
Supreme Court26 Aug 2016Dismissed

Vivek Singh Vs State of U.P. & Anr.

Supreme Court Of India · (2016) 9 ADJ 8 : (2016) AIR(SCW) 4081 : (2016) AIRSC 4081 : (2017) 2 AllLJ 621 : (2016) AllSCR 2211 : (2016) 6 AllWC 6289 : (2016) 6 AndhLD 117 : (2016) 3 ApexCourtJudgments(SC) 777 : (2016) 151 FLR 51 : (2017) 1 JCR 164 : (2016) 8 JT 391 : (2016) 4 KCCR

Supreme Court26 Aug 2016Dismissed

Jamshed Ansari Vs High Court of Judicature At Allahabad & Ors.

Supreme Court Of India · (2016) 9 ADJ 1 : (2016) 166 AIC 92 : (2016) AIR(SCW) 3997 : (2016) AIRSC 3997 : (2017) 1 AllLJ 147 : (2016) 6 ALLMR 976 : (2016) 6 AllWC 6292 : (2016) 118 ALR 873 : (2016) 5 AndhLD 167 : (2016) DNJ 783 : (2016) 3 ILRKerala 757 : (2016) 4 JBCJ 44 : (2017)

Advocates Act, 1961 - Section 30, 34Constitution of India, 1950 - Article 19(1)(g)