Supreme Court05 Sept 2016Disposed Of
R. Priyadarshini Vs Superintendent of Police
Supreme Court Of India · (2017) 2 RecentApexJudgments(RAJ) 707
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 569 of 2,993
Supreme Court02 Sept 2016Disposed Of
Medical Council of India Vs Malla Reddy Institute of Medical Sciences
Supreme Court Of India · (2016) 9 Scale 48
Supreme Court02 Sept 2016Dismissed
Medical Council of India Vs Vigyan Bharati Charitable Trust (Regd)
Supreme Court Of India · (2016) 9 Scale 49
Supreme Court02 Sept 2016Disposed Of
Hari @ Haridoss - Appellant @HASH State by Inspector of Police And Another
Supreme Court Of India · (2016) AllSCRCrl 1753
Criminal Procedure Code, 1973 (CrPC) - Section 122(1)(b)
Supreme Court02 Sept 2016Allowed
Union of India and Another - Petitioners @HASH Central India Institute of Medical Sciences
Supreme Court Of India · (2017) 291 CurTR 19 : (2016) 389 ITR 4
Income Tax Act, 1961 - Section 35(1)(ii)
Supreme Court02 Sept 2016Disposed Of
Commissioner of Income Tax, Guntur - Appellant @HASH M/s. Bommidala Enterprises Pvt. Ltd.
Supreme Court Of India · (2016) 389 ITR 1
Income Tax Act, 1961 - Section 10AA
Supreme Court02 Sept 2016Disposed Of
State Bank of Travancore Vs R. Sobhana
Supreme Court Of India · (2016) 167 AIC 188 : (2017) 120 ALR 226 : (2016) 4 CivCC 623 : (2017) 1 JCR 118 : (2016) 9 JT 58 : (2016) 3 LAR 589 : (2017) 2 MhLJ 521 : (2017) 2 MPLJ 142 : (2017) 1 PLR 52 : (2016) 4 RCRCivil 671 : (2017) 134 RD 533 : (2016) 5 RecentApexJudgments(RAJ) 6
Civil Procedure Code, 1908 (CPC) - Section 65
Supreme Court02 Sept 2016Disposed Of
National Building Construction Corporation Ltd Vs Khosmendir Singh Gahunia
Supreme Court Of India · (2016) 166 AIC 30 : (2016) AIR(SCW) 4102 : (2016) AIRSC 4102 : (2016) AllSCR 2036 : (2016) 5 AllWC 4744 : (2016) 118 ALR 859 : (2016) 6 AndhLD 122 : (2016) 4 CGLJ 277 : (2016) 9 JT 9 : (2016) 6 RecentApexJudgments(RAJ) 321 : (2016) 8 Scale 536
New Delhi Municipal Council Act, 1994 - Section 2(39)
Supreme Court02 Sept 2016Allowed
Management of TNSTC (Coimbatore) Ltd. Vs M. Chandrasekaran
Supreme Court Of India · (2016) 4 ACC 1 : (2016) AIR(SCW) 4055 : (2016) 4 AIRJharR 442 : (2016) AIRSC 4055 : (2016) AllSCR 2063 : (2016) 5 AllWC 4738 : (2016) 6 AndhLD 1 : (2016) 3 ApexCourtJudgments(SC) 642 : (2016) 3 CLR 731 : (2016) DNJ 805 : (2016) 151 FLR 210 : (2016) 4 JCR
Industrial Disputes Act, 1947 - Section 33(2)(b)
Supreme Court02 Sept 2016Disposed Of
Mithu Pasi Vs State of Jharkhand
Supreme Court Of India · (2016) 8 Scale 654
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 326
Supreme Court02 Sept 2016Disposed Of
State of Tamil Nadu Vs State of Karnataka
Supreme Court Of India · (2016) 8 Scale 597 : (2016) 10 SCC 617
Supreme Court02 Sept 2016Allowed
Hindustan Lever Ltd. Vs State of Karnataka
Supreme Court Of India · (2016) AIR(SCW) 4140 : (2016) AIRSC 4140 : (2016) 5 AllWC 4749 : (2016) 339 ELT 339 : (2016) 9 JT 371 : (2017) 1 RecentApexJudgments(RAJ) 48 : (2016) 8 Scale 585
Karnataka Tax on Entry of Goods Act, 1979 - Section 11A
Supreme Court02 Sept 2016Disposed Of
State of U.P. Vs Kallu @ Naveen
Supreme Court Of India · (2017) AllSCRCrl 276
Constitution of India, 1950 - Article 134Criminal Procedure Code, 1973 (CrPC) - Section 378
Supreme Court01 Sept 2016Dismissed
Union of India Vs K. Ganesan (Dead) By Lr.
Supreme Court Of India · (2016) 09 SC CK 0112
Constitution of India, 1950 - Article 133
Supreme Court01 Sept 2016Dismissed
Cardamom Marketing Corporation Vs State of Kerala
Supreme Court Of India · (2016) AIR(SCW) 4480 : (2016) AIRSC 4480 : (2016) 4 ILRKerala 65 : (2016) 4 KerLJ 197 : (2016) 4 KLT 382 : (2017) 1 LW 887 : (2016) 4 RCRCivil 782 : (2016) 5 RecentApexJudgments(RAJ) 709 : (2016) 9 Scale 589 : (2017) 5 SCC 255 : (2017) 95 UPTC 1
Kerala Court Fees and Suits Valuation Act, 1959 - Section 76(1)
Supreme Court01 Sept 2016Partly Allowed
Shyam Singh @ Bhima Vs State Of M.P.
Supreme Court Of India · (2016) AllSCRCrl 1817 : (2016) 4 CriCC 758 : (2016) 4 RCRCriminal 745 : (2016) 6 RecentApexJudgments(RAJ) 112 : (2016) 8 Scale 678
Penal Code, 1860 (IPC) - Section 302
Supreme Court01 Sept 2016Dismissed
Samaj Parivartana Samudaya Vs State of Karnataka
Supreme Court Of India · (2016) 167 AIC 159 : (2017) 7 FLT 69 : (2016) 4 JCR 267 : (2016) 8 JT 467 : (2016) 5 RecentApexJudgments(RAJ) 448 : (2016) 8 Scale 475
Constitution of India, 1950 - Article 136
Supreme Court31 Aug 2016Disposed Of
Delhi Development Authority - Appellant @HASH Mahender Singh and Others
Supreme Court Of India · (2016) 9 JT 657
Supreme Court31 Aug 2016Dismissed
Shanti Conductors(P) Ltd. Vs Assam State Electricity Board
Supreme Court Of India · (2016) 9 JT 115 : (2016) 8 Scale 485 : (2016) 15 SCC 13
Limitation Act, 1963 - Section 19
Supreme Court31 Aug 2016Disposed Of
Yatin Narendra Oza Vs Khemchand Rajaram Koshti
Supreme Court Of India · (2016) AIR(SCW) 4099 : (2016) 3 AIRBomRCri 496 : (2016) AIRSC 4099 : (2017) AllSCRCrl 156 : (2016) 2 AndhLDCriminal 749 : (2016) 3 ApexCourtJudgments(SC) 683 : (2016) 9 JT 289 : (2016) 4 KCCR 511 : (2016) 3 LawHeraldSC 2531 : (2017) 1 PCCR 142 : (2016) 4