Supreme Court01 Aug 2016Allowed

Madina Begum & Another Vs Shiv Murti Prasad Pandey & Others

Supreme Court Of India · (2016) 165 AIC 65 : (2016) AIR(SCW) 3554 : (2016) AIRSC 3554 : (2016) AllSCR 1684 : (2016) 118 ALR 465 : (2016) 5 AndhLD 102 : (2016) 3 ApexCourtJudgments(SC) 315 : (2016) 3 ARC 373 : (2016) 3 BBCJ 528 : (2016) 6 BCR 49 : (2016) 4 BLJud 104 : (2016) 4 Cal

Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Article 54Specific Relief Act, 1963 - Section 38
Supreme Court29 Jul 2016Allowed

High Court of Punjab & Haryana & Others Vs Jagdev Singh

Supreme Court Of India · (2016) 11 ADJ 5 : (2016) AIR(SCW) 3523 : (2016) AIRSC 3523 : (2016) AllSCR 1676 : (2016) 6 AllWC 6510 : (2016) 3 ApexCourtJudgments(SC) 336 : (2016) 3 BBCJ 583 : (2016) 150 FLR 990 : (2016) 4 JBCJ 13 : (2016) 4 JCR 139 : (2016) 3 JLJR 455 : (2016) 7 JT 40

Constitution of India, 1950 - Article 226
Supreme Court29 Jul 2016Disposed Of

Sudhir Chaudhary Etc. Etc. Vs State (NCT of Delhi)

Supreme Court Of India · (2016) 97 ACrC 527 : (2016) 166 AIC 139 : (2016) 4 AICLR 271 : (2016) AIR(SCW) 3772 : (2016) AIRSC 3772 : (2016) AllSCRCrl 1319 : (2016) 2 AndhLDCriminal 956 : (2016) 3 ApexCourtJudgments(SC) 38 : (2016) 3 BBCJ 580 : (2016) 3 BLJud 209 : (2016) 3 BomCR(Cr

Evidence Act, 1872 - Section 45
Supreme Court28 Jul 2016Dismissed

ACC Ltd. Vs State of Kerala

Supreme Court Of India · (2016) AIR(SCW) 3970 : (2016) AIRSC 3970 : (2016) 4 KerLJ 54 : (2016) 5 RecentApexJudgments(RAJ) 272 : (2016) 8 Scale 188 : (2016) 14 SCC 225

Kerala General Sales Tax Act, 1963 - Section 5(1)
Supreme Court28 Jul 2016Allowed

Bhikulal Kedarmal Goenka (D) By L.Rs. Vs State of Maharashtra and Anr.

Supreme Court Of India · (2016) 166 AIC 266 : (2016) AIR(SCW) 5418 : (2017) 1 AIRBomR 640 : (2016) AIRSC 5418 : (2016) 6 ALLMR 435 : (2016) 119 ALR 1 : (2017) 1 AndhLD 187 : (2016) 3 ApexCourtJudgments(SC) 334 : (2016) DNJ 691 : (2017) 1 HimLR 635 : (2016) 133 RD 691 : (2016) 14

Land Acquisition Act, 1894 - Section 18
Supreme Court27 Jul 2016Dismissed

Gayathri Vs M. Girish

Supreme Court Of India · (2016) 168 AIC 237 : (2016) AIR(SCW) 3559 : (2016) 3 AirKarR 861 : (2016) AIRSC 3559 : (2016) 5 AllWC 4362 : (2017) 120 ALR 268 : (2016) 5 AndhLD 113 : (2016) 3 ApexCourtJudgments(SC) 83 : (2016) 3 CalLJ 89 : (2017) 2 CalLT 48 : (2017) 123 CutLT 21 : (201

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17