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Supreme Court Of India judgments

59,848 judgments · page 577 of 2,993

Supreme Court21 Jul 2016Disposed Of

Avtar Singh Vs Union of India & Others

Supreme Court Of India · (2016) 11 ADJ 3 : (2016) AIR(SCW) 3598 : (2016) AIRSC 3598 : (2016) 5 ALLMR 916 : (2016) 3 ApexCourtJudgments(SC) 549 : (2016) 3 BBCJ 408 : (2016) 5 BCR 457 : (2017) 1 GauLT 16 : (2016) 4 JCR 27 : (2016) 3 JLJR 387 : (2016) 7 JT 300 : (2016) 4 KCCR 508 :

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Supreme Court21 Jul 2016Allowed

Devendra Prakash Bansal Vs Sunil Kumar Verma & Another

Supreme Court Of India · (2016) 3 ApexCourtJudgments(SC) 498 : (2016) 4 CivCC 386 : (2016) 4 ICC 744 : (2016) 2 RCRRent 236 : (2016) 2 RecentApexJudgments(RAJ) 190 : (2016) 2 RentLR 512 : (2016) 7 Scale 314 : (2016) 14 SCC 283

Constitution of India, 1950 - Article 226
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Supreme Court19 Jul 2016Disposed Of

Anita Kushwaha Vs Pushap Sudan

Supreme Court Of India · (2016) AIR(SCW) 3506 : (2016) AIRSC 3506 : (2017) 1 ALLMR 883 : (2017) AllSCRCrl 204 : (2016) 6 AllWC 5962 : (2016) CriLJ 4151 : (2016) DNJ 751 : (2016) 3 JKJ 28 : (2016) 8 JT 268 : (2016) 4 KCCR 355 : (2016) 3 KLT 799 : (2016) 3 LAR 452 : (2016) 3 LawHer

Constitution Of India, 1950 — Article 14, 21, 30A, 32, 39A, 131A, 136, 139A, 142, 142(1), 143, 144A, 226Prisons Act, 1894 — Section 40Code Of Criminal Procedure, 1908 — Section 1, 397, 406, 482
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Supreme Court19 Jul 2016Disposed Of

G.T. Venkataswamy Reddy Vs State Transport Authority & Others

Supreme Court Of India · (2016) 3 ACC 409 : (2016) 165 AIC 1 : (2016) AIR(SCW) 3469 : (2016) 5 AIRBomR 463 : (2016) AIRSC 3469 : (2016) 5 ALLMR 449 : (2016) 5 AllWC 5075 : (2016) 119 ALR 7 : (2016) 5 AndhLD 118 : (2016) 3 BBCJ 71 : (2016) 5 BCR 493 : (2016) 4 BLJud 64 : (2016) 4

Motor Vehicles Act, 1939 - Section 57, 58(8), 68, 68B, 68C, 68D
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Supreme Court19 Jul 2016Disposed Of

Muthuramalingam & Others Vs State rep. By Inspector of Police

Supreme Court Of India · (2016) 96 ACrC 470 : (2016) 165 AIC 76 : (2016) 4 AICLR 132 : (2016) AIR(SCW) 3340 : (2016) 5 AIRBomR 281 : (2016) 4 AIRJharR 158 : (2016) AIRSC 3340 : (2016) ALLMRCri 3575 : (2017) 1 ALTCrl 318 : (2016) 3 BBCJ 103 : (2016) 4 BLJud 52 : (2016) 3 BomCR(Cri

Criminal Procedure Code, 1973 (CrPC) - Section 31, 427, 428, 433Penal Code, 1860 (IPC) - Section 45
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Supreme Court19 Jul 2016Disposed Of

Pragati Mahila Samaj & Another Vs Arun & Others

Supreme Court Of India · (2016) AIR(SCW) 3450 : (2016) 5 AIRBomR 117 : (2016) AIRSC 3450 : (2017) 1 ALLMR 477 : (2016) 6 ALT 58 : (2016) 3 ApexCourtJudgments(SC) 116 : (2016) 6 BCR 307 : (2016) 3 CLR 17 : (2016) 3 JLJR 469 : (2016) 7 JT 30 : (2016) 4 KCCR 425 : (2016) 3 LLN 525 :

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5Maharashtra Universities Act, 1994 - Section 59
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Supreme Court19 Jul 2016Allowed

Commissioner, M.P. Housing Board and Others Vs M/s. Mohanlal and Company

Supreme Court Of India · (2016) 167 AIC 33 : (2016) AIR(SCW) 3592 : (2016) AIRSC 3592 : (2016) 119 ALR 499 : (2016) 6 AndhLD 53 : (2016) 3 ApexCourtJudgments(SC) 193 : (2016) 4 CivCC 402 : (2016) 4 ICC 100 : (2016) 4 KCCR 352 : (2016) 4 LawHerald 2814 : (2016) 3 LawHeraldSC 2265

Arbitration and Conciliation Act, 1996 - Section 34(2)Limitation Act, 1963 - Section 14
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Supreme Court18 Jul 2016Allowed

R.M. Dhariwal 100% EOU Vs Union of India & Others

Supreme Court Of India · (2016) AllSCR 1997 : (2016) 338 ELT 332 : (2016) 6 FLT 695 : (2016) 4 JCR 99 : (2016) 7 JT 54 : (2016) 7 Scale 459

Constitution of India, 1950 - Article 14, 19(1)(g), 32Plastic Waste (Management and Handling) Rules, 2011 - Rule 2, 5(d), 5(g)
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