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Supreme Court Of India judgments

59,848 judgments · page 579 of 2,993

Supreme Court13 Jul 2016Disposed Of

V. Vasanthakumar Vs H.C. Bhatia and Others

Supreme Court Of India · (2016) AllSCR 1477 : (2016) 6 AllWC 5779 : (2016) 3 BBCJ 147 : (2016) 4 CivilLJ 1 : (2016) 6 CTC 549 : (2017) 1 JCR 171 : (2016) 6 JT 544 : (2016) 4 KLT 31 : (2016) 5 RecentApexJudgments(RAJ) 276 : (2016) 6 Scale 834 : (2016) 7 SCC 686

Constitution of India, 1950 - Article 136
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Supreme Court13 Jul 2016Dismissed

Ajay Kumar Singh Vs Flag Officer Commanding-In-Chief & Others

Supreme Court Of India · (2016) 96 ACrC 438 : (2016) 165 AIC 90 : (2016) AIR(SCW) 3528 : (2016) 3 AIRBomRCri 210 : (2016) 4 AIRJharR 511 : (2016) AIRSC 3528 : (2016) AllSCRCrl 1309 : (2016) 3 ALTCrl 212 : (2016) 2 AndhLDCriminal 934 : (2016) CriLJ 4174 : (2016) CriLR 816 : (2016)

Arms Act, 1959 - Section 25(1A)Criminal Procedure Code, 1973 (CrPC) - Section 475Identification of Prisoners Act, 1920 - Section 5
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Supreme Court13 Jul 2016Allowed

State of Gujarat & Others Vs Nirmalaben S. Mehta & Anr. Etc

Supreme Court Of India · (2016) 166 AIC 159 : (2016) AIR(SCW) 3324 : (2016) 4 AIRJharR 147 : (2016) AIRSC 3324 : (2016) AllSCR 1565 : (2016) 5 AllWC 4406 : (2016) 3 BBCJ 62 : (2016) 6 FLT 810 : (2016) 3 GCD 2327 : (2017) 2 GLR 1451 : (2016) 3 JBCJ 384 : (2017) 1 JCR 248 : (2016)

Mineral Concession Rules, 1960 - Rule 27(3), 64DMines and Minerals (Development and Regulation) Act, 1957 - Section 30
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Supreme Court13 Jul 2016Allowed

Rakesh Kumar & Etc. Etc. Vs United India Insurance Company Ltd. & Ors. Etc. Etc.

Supreme Court Of India · (2016) 3 ACC 367 : (2016) ACJ 2157 : (2016) 165 AIC 86 : (2016) AllSCR 1473 : (2016) 2 AnWR 479 : (2016) 3 ApexCourtJudgments(SC) 41 : (2016) 3 BBCJ 59 : (2016) 5 BCR 548 : (2016) 4 BLJud 7 : (2016) 4 CivilLJ 171 : (2016) DNJ 561 : (2016) 3 GujLH 421 : (2

Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304A, 337
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Supreme Court13 Jul 2016Disposed Of

Velugubanti Hari Babu Vs Parvathini Narasimha Rao & Another

Supreme Court Of India · (2016) 168 AIC 34 : (2016) AIR(SCW) 3285 : (2016) 3 AIRJharR 715 : (2016) AIRSC 3285 : (2016) AllSCR 1546 : (2016) 5 AllWC 4621 : (2016) 6 ALT 7 : (2016) 5 AndhLD 3 : (2016) 3 ApexCourtJudgments(SC) 78 : (2016) 4 ArbiLR 148 : (2016) 4 CalHCN 134 : (2016)

Arbitration and Conciliation Act, 1996 - Section 11(5)
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Supreme Court12 Jul 2016Disposed Of

R.R. Parekh Vs High Court of Gujarat & Another

Supreme Court Of India · (2016) AIR(SCW) 3356 : (2016) AIRSC 3356 : (2016) AllSCR 1463 : (2016) 5 AllWC 4885 : (2016) 3 ApexCourtJudgments(SC) 536 : (2016) 3 CLR 7 : (2016) 338 ELT 321 : (2017) 1 ESC 74 : (2016) 150 FLR 1001 : (2016) 3 GauLT 20 : (2016) 4 JBCJ 34 : (2017) 2 JCR 6

Customs Act, 1962 - Section 135Gujarat Civil Services (Discipline and Appeal) Rules, 1971 - Rule 6
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Supreme Court12 Jul 2016Allowed

State of Maharashtra & Others Vs Anita & Anr. Etc

Supreme Court Of India · (2016) 11 ADJ 5 : (2016) AIR(SCW) 3333 : (2016) 5 AIRBomR 277 : (2016) 4 AIRJharR 154 : (2016) AIRSC 3333 : (2016) 6 ALLMR 494 : (2016) 3 ApexCourtJudgments(SC) 106 : (2016) 6 BCR 390 : (2016) 151 FLR 614 : (2017) 1 JCR 167 : (2016) 4 JLJR 26 : (2016) 7 J

Constitution of India, 1950 - Article 14, 16, 226
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Supreme Court12 Jul 2016Dismissed

Talaulicar & Sons P. Ltd. Vs Union of India & Another

Supreme Court Of India · (2016) 165 AIC 19 : (2016) AIR(SCW) 3351 : (2016) 5 AIRBomR 273 : (2016) 4 AIRJharR 167 : (2016) AIRSC 3351 : (2016) 5 ALLMR 963 : (2016) 5 AllWC 4894 : (2016) 6 FLT 784 : (2017) 1 JCR 289 : (2016) 8 JT 176 : (2016) 5 RCRCivil 963 : (2016) 5 RecentApexJud

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Supreme Court12 Jul 2016Allowed

State of Jharkhand & Others Vs M/s CWE-Soma Consortium

Supreme Court Of India · (2016) 165 AIC 48 : (2016) AIR(SCW) 3366 : (2016) 3 AIRJharR 584 : (2016) AIRSC 3366 : (2016) AllSCR 1667 : (2016) 5 AllWC 4614 : (2016) 6 AndhLD 185 : (2016) 3 ApexCourtJudgments(SC) 13 : (2016) 4 BC 464 : (2016) 3 JBCJ 177 : (2017) 1 JCR 310 : (2016) 4

Constitution of India, 1950 - Article 298
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Supreme Court12 Jul 2016Disposed Of

Mulin Sharma Vs State of Assam and Others

Supreme Court Of India · (2016) AIR(SCW) 3225 : (2016) AIRSC 3225 : (2016) 5 ALLMR 958 : (2016) 3 ApexCourtJudgments(SC) 178 : (2016) 150 FLR 986 : (2016) sup HimLR 2693 : (2017) 1 JCR 180 : (2016) 4 JCR 101 : (2016) 4 JLJR 3 : (2016) 6 JT 467 : (2016) 4 KCCR 364 : (2016) LabLR 1

Constitution of India, 1950 - Article 14, 226
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Supreme Court11 Jul 2016Dismissed

State of Gujarat Vs Jayrajbhai Punjabhai Varu

Supreme Court Of India · (2016) 96 ACrC 531 : (2016) 165 AIC 98 : (2016) 4 AICLR 284 : (2016) AIR(SCW) 3218 : (2016) AIRSC 3218 : (2016) ALLMRCri 3567 : (2016) 3 ALTCrl 225 : (2016) 2 AndhLDCriminal 392 : (2016) 4 BomCR(Cri) 437 : (2016) 3 CriCC 813 : (2016) CriLJ 4185 : (2016) 4

Evidence Act, 1872 - Section 106, 32Penal Code, 1860 (IPC) - Section 302
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Supreme Court11 Jul 2016Allowed

Securities and Exchange Board of India Vs M/s. Opee Stock-Link Ltd. & Another

Supreme Court Of India · (2016) AIR(SCW) 3825 : (2016) AIRSC 3825 : (2016) 4 ALLMR 979 : (2016) 3 BC 694 : (2016) 197 CompCas 435 : (2016) 3 DCR 209 : (2016) 6 JT 402 : (2016) 4 KCCR 566 : (2016) 4 RCRCivil 43 : (2016) 5 RecentApexJudgments(RAJ) 304 : (2016) 6 Scale 716 : (2016)

Securities and Exchange Board of India Act, 1992 - Section 15Z
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