Supreme Court04 Jul 2016Dismissed

R.K. Roja Vs U.S. Rayudu and Another

Supreme Court Of India · (2016) 165 AIC 150 : (2016) AIR(SCW) 3282 : (2016) 3 AIRJharR 712 : (2016) AIRSC 3282 : (2016) 5 ALLMR 446 : (2016) 118 ALR 479 : (2016) 4 ALT 62 : (2016) 5 AndhLD 18 : (2016) 3 ApexCourtJudgments(SC) 181 : (2016) 3 ARC 1 : (2016) 5 BCR 487 : (2016) 3 BLJ

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
Supreme Court04 Jul 2016Dismissed

U. Subhadramma and Others Vs State of A.P. Rep. By Pub. Prosecutor and another.

Supreme Court Of India · (2016) 95 ACrC 976 : (2016) 164 AIC 241 : (2016) 4 AICLR 5 : (2016) AIR(SCW) 3095 : (2016) AIRSC 3095 : (2016) AllSCRCrl 1206 : (2017) 1 AndhLDCriminal 18 : (2016) 3 ApexCourtJudgments(SC) 213 : (2016) 4 CriCC 51 : (2016) CriLJ 3575 : (2017) 1 Crimes 184

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 468, 471
Supreme Court01 Jul 2016Allowed

Amit Nain Vs State of Haryana

Supreme Court Of India · (2016) 07 SC CK 0133

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 114, 147, 148, 149, 302, 307, 323, 332, 353, 427, 436, 452
Supreme Court01 Jul 2016Disposed Of

Mumtaz@ Muntyaz Vs State of U.P. (Now Uttarakhand)

Supreme Court Of India · (2016) 96 ACrC 492 : (2016) 164 AIC 121 : (2016) 3 AICLR 796 : (2016) AIR(SCW) 3151 : (2016) AIRSC 3151 : (2016) AllSCRCrl 1211 : (2016) 3 ALTCrl 197 : (2016) 2 AndhLDCriminal 399 : (2016) 2 BBCJ 572 : (2016) 3 BLJud 177 : (2016) 3 BomCR(Cri) 363 : (2016)

Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court01 Jul 2016Allowed

Harijan Paniben Dudabhai Vs State of Gujarat and Others

Supreme Court Of India · (2016) 9 ADJ 2 : (2016) AIR(SCW) 3066 : (2016) AIRSC 3066 : (2016) 2 ApexCourtJudgments(SC) 635 : (2016) 3 CLR 1 : (2016) 6 JT 216 : (2016) 4 KCCR 437 : (2016) 3 LawHeraldSC 1740 : (2016) LIC 3217 : (2016) 3 LLN 287 : (2016) 6 Scale 123 : (2016) 12 SCC 80

Gujarat Panchayat Service (Appointing Authorities) Rules, 1967 — Rule 2
Supreme Court30 Jun 2016Disposed Of

Rajeev Kumar Gupta and Others Vs Union of India and Others

Supreme Court Of India · (2016) 9 ADJ 8 : (2016) AIR(SCW) 3228 : (2016) 5 AIRBomR 25 : (2016) AIRSC 3228 : (2016) AllSCR 1928 : (2016) 5 AllWC 4686 : (2016) 3 ApexCourtJudgments(SC) 123 : (2016) 2 BBCJ 663 : (2016) 4 CalHCN 106 : (2016) 2 CLR 926 : (2016) 150 FLR 403 : (2016) 3 J

Constitution of India, 1950 — Article 14, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(t)
Supreme Court30 Jun 2016Disposed Of

Union of India and Others Vs Diler Singh

Supreme Court Of India · (2016) 9 ADJ 5 : (2016) AIR(SCW) 3131 : (2016) AIRSC 3131 : (2016) AllSCR 2000 : (2016) 5 AllWC 4468 : (2016) 2 ApexCourtJudgments(SC) 694 : (2016) 2 CLR 915 : (2016) 150 FLR 410 : (2016) 3 JCR 270 : (2016) 4 JLJR 30 : (2016) 7 JT 41 : (2016) 4 KCCR 419 :

Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27-A(1)
Supreme Court29 Jun 2016Allowed

M/s Umesh Goel Vs Himachal Pradesh Cooperative Group Housing Society Ltd.

Supreme Court Of India · (2016) 164 AIC 224 : (2016) AIR(SCW) 3116 : (2016) AIRSC 3116 : (2016) 6 ALLMR 918 : (2016) 5 AllWC 4479 : (2016) 117 ALR 709 : (2016) 5 AndhLD 57 : (2016) 2 ApexCourtJudgments(SC) 623 : (2016) 4 ArbiLR 96 : (2016) 2 ARC 747 : (2016) 5 BCR 112 : (2016) 4

Arbitration and Conciliation Act, 1996 — Section 9Partnership Act, 1932 — Section 69(3)
Supreme Court29 Jun 2016Dismissed

Praful Sudhakar Parab Vs State of Maharashtra

Supreme Court Of India · (2016) 96 ACrC 515 : (2016) 164 AIC 198 : (2016) AIR(SCW) 3107 : (2016) 2 AIRBomRCri 850 : (2016) AIRSC 3107 : (2016) ALLMRCri 3104 : (2016) 3 ALTCrl 40 : (2016) 2 AndhLDCriminal 490 : (2016) 3 ApexCourtJudgments(SC) 415 : (2016) 2 BBCJ 557 : (2016) 4 BLJ

Criminal Procedure Code, 1973 (CrPC) — Section 313
Supreme Court29 Jun 2016Dismissed

State of Rajasthan Vs Jag Raj Singh @ Hansa

Supreme Court Of India · (2016) 96 ACrC 539 : (2016) 165 AIC 170 : (2016) 3 AICLR 324 : (2016) AIR(SCW) 3041 : (2016) 3 AIRBomRCri 459 : (2016) AIRSC 3041 : (2016) AllSCRCrl 1129 : (2016) 2 ALTCrl 314 : (2016) 2 AndhLDCriminal 376 : (2016) 2 ApexCourtJudgments(SC) 660 : (2016) 2

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
Supreme Court29 Jun 2016Allowed

M/s. EMM ENN Associates Vs Commander Works Engineer and Others

Supreme Court Of India · (2016) 165 AIC 120 : (2016) AIR(SCW) 3079 : (2016) AIRSC 3079 : (2017) AllSCR 581 : (2016) 5 AndhLD 20 : (2016) 3 ApexCourtJudgments(SC) 110 : (2016) 4 ArbiLR 114 : (2016) 2 ARC 761 : (2016) 3 BC 464 : (2016) 4 CalHCN 19 : (2016) 4 CTC 325 : (2016) 122 Cu

Arbitration and Conciliation Act, 1996 — Section 11