COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 583 of 2,993

Supreme Court29 Jun 2016Allowed

Kalidas Chunilal Patel (Dead) by L.Rs. Vs Savitaben and Others

Supreme Court Of India · (2016) 165 AIC 182 : (2016) AIR(SCW) 3053 : (2016) 4 AIRBomR 673 : (2016) AIRSC 3053 : (2016) AllSCR 1922 : (2016) 5 AllWC 4420 : (2016) 118 ALR 227 : (2016) 2 ARC 742 : (2016) 2 BBCJ 484 : (2016) 4 CivCC 354 : (2016) DNJ 624 : (2016) 3 GCD 1821 : (2017)

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 2(3), 6(1A)

Supreme Court29 Jun 2016Dismissed

United India Insurance Co. Ltd. Vs Leisure Wear Exports Ltd.

Supreme Court Of India · (2016) 164 AIC 82 : (2016) AIR(SCW) 3145 : (2016) 5 AIRBomR 808 : (2016) AIRSC 3145 : (2016) AllSCR 1939 : (2016) 6 AllWC 6348 : (2016) 117 ALR 899 : (2016) 2 ApexCourtJudgments(SC) 618 : (2016) 2 BBCJ 579 : (2016) 4 CalHCN 12 : (2017) 1 CivilLJ 1 : (2016

Consumer Protection Act, 1986 — Section 12Marina Insurance Act, 1963 — Section 17, 52

Supreme Court29 Jun 2016Disposed Of

Visakhapatnam Urban Development Authority Vs S.S. Naidu and Others

Supreme Court Of India · (2016) 164 AIC 192 : (2016) AIR(SCW) 3024 : (2016) AIRSC 3024 : (2016) 5 ALLMR 973 : (2016) 5 AllWC 4476 : (2016) 117 ALR 723 : (2016) 5 AndhLD 87 : (2016) 3 ApexCourtJudgments(SC) 210 : (2016) 122 CutLT 709 : (2016) 3 JCR 300 : (2016) 3 JLJR 221 : (2016)

Land Acquisition Act, 1894 — Section 4(1)

Supreme Court29 Jun 2016Disposed Of

Ajambi (Dead) by LR. Vs Roshanbi and Others

Supreme Court Of India · (2016) 164 AIC 195 : (2016) AllSCR 1945 : (2016) 117 ALR 681 : (2016) 2 ARC 739 : (2016) 2 BBCJ 467 : (2016) 4 BLJud 115 : (2016) DNJ 570 : (2016) 3 HLR 635 : (2016) 4 ICC 853 : (2016) 4 JBCJ 31 : (2016) 6 JT 182 : (2016) 2 LAR 406 : (2016) 4 LawHeraldSC

Supreme Court23 Jun 2016Disposed Of

U.P.S.R.T.C. Vs Pradeep Kumar

Supreme Court Of India · (2016) 2 ApexCourtJudgments(SC) 721 : (2017) 1 CLR 161 : (2016) 150 FLR 994 : (2016) LabLR 897 : (2016) 3 LLJ 522 : (2016) 3 LLN 284 : (2016) 15 SCC 122

Constitution of India, 1950 — Article 133

Supreme Court23 Jun 2016Disposed Of

State of West Bengal and Others Vs Aswini Kumar Mahato

Supreme Court Of India · (2016) 2 ApexCourtJudgments(SC) 674

Constitution of India, 1950 — Article 133West Bengal Services (Death-cum-Retirement Benefit) Rules, 1971 — Rule 10(1)

Supreme Court20 Jun 2016Disposed Of

M/s Eagle Continental Foods Pvt Ltd. Vs Shailesh Singh and Others

Supreme Court Of India · (2016) 06 SC CK 0035

Constitution of India, 1950 — Article 133

Supreme Court17 Jun 2016Allowed

Ashok Kumar Gupta Vs State of U.P.and another.

Supreme Court Of India · (2016) 3 ApexCourtJudgments(SC) 88 : (2016) 3 CriCC 798 : (2016) 3 Crimes 108

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

Supreme Court17 Jun 2016Allowed

Bajirao Gondappa Chaugule Vs State of Maharashtra

Supreme Court Of India · (2016) 3 CriCC 825 : (2016) 3 Crimes 109 : (2016) 13 SCC 246

Penal Code, 1860 (IPC) — Section 302

Supreme Court10 Jun 2016Allowed

Hanuman Chand Vs State, Rep. by Inspector of Police

Supreme Court Of India · (2016) 06 SC CK 0055

Penal Code, 1860 (IPC) - Section 511Prevention of Corruption Act, 1988 - Section 13(1)(d)

Supreme Court09 Jun 2016Allowed

Union of India Vs Mustaq @ Mustafa and Others

Supreme Court Of India · (2016) 3 ApexCourtJudgments(SC) 217 : (2016) 3 Crimes 112 : (2016) 13 SCC 398

Criminal Procedure Code, 1973 (CrPC) — Section 382

Supreme Court08 Jun 2016Disposed Of

Satish @ Bobby Vs State of Haryana

Supreme Court Of India · (2017) AllSCRCrl 152 : (2016) 3 CriCC 735 : (2016) 3 Crimes 115 : (2016) 4 RCRCriminal 793 : (2016) 6 RecentApexJudgments(RAJ) 173 : (2016) 14 SCC 368

Penal Code, 1860 (IPC) — Section 302, 323, 34

Supreme Court08 Jun 2016Disposed Of

Jwala Prasad Vs State of Chhattisgarh and Others

Supreme Court Of India · (2016) 3 ApexCourtJudgments(SC) 121 : (2016) 3 CriCC 689 : (2016) 3 Crimes 113 : (2016) 4 RCRCriminal 795 : (2016) 6 RecentApexJudgments(RAJ) 176

Penal Code, 1860 (IPC) — Section 304B, 498A

Supreme Court08 Jun 2016Allowed

Divisional Forest Officer, Dehradun Vs Baba Kali Kamli Panch. Kshetra and another.

Supreme Court Of India · (2016) 3 ApexCourtJudgments(SC) 100

Forest (Conservation) Act, 1980 — Section 2

Supreme Court03 Jun 2016Dismissed

All India Inst. of Medical Sciences Vs Raj Singh

Supreme Court Of India · (2016) 2 CLR 1069 : (2016) 150 FLR 860 : (2016) 3 LLJ 1

Industrial Disputes Act, 1947 — Section 2(j)

Supreme Court03 Jun 2016Disposed Of

Sarla Performance Fibers Limited Etc. Vs Commissioner of Central Excise, Surat-II

Supreme Court Of India · (2016) AIR(SCW) 2697 : (2016) 3 AIRJharR 209 : (2016) AIRSC 2697 : (2016) 336 ELT 577 : (2016) 3 JCR 257 : (2016) 6 JT 471 : (2016) 3 KCCR 269 : (2016) 5 MLJ 824 : (2016) 4 RecentApexJudgments(RAJ) 168 : (2016) 5 Scale 793 : (2016) 11 SCC 635

Central Excises and Salt Act, 1944 — Section 11AC

Supreme Court03 Jun 2016Allowed

Dr. Rini Johar and another. Vs State of M.P. and Others

Supreme Court Of India · (2016) 95 ACrC 568 : (2016) 163 AIC 98 : (2016) 3 AICLR 561 : (2016) AIR(SCW) 2679 : (2016) 3 AIRJharR 194 : (2016) AIRSC 2679 : (2016) ALLMRCri 3113 : (2016) 2 ALTCrl 301 : (2016) 2 AndhLDCriminal 235 : (2016) 2 ApexCourtJudgments(SC) 567 : (2016) 2 BBCJ

Criminal Procedure Code, 1973 (CrPC) — Section 41, 41AInformation Technology Act, 2000 — Section 66APenal Code, 1860 (IPC) — Section 34, 420

Supreme Court03 Jun 2016Allowed

Indira Devi and Others Vs State of Himachal Pradesh

Supreme Court Of India · (2016) 95 ACrC 492 : (2016) 163 AIC 91 : (2016) 3 AICLR 321 : (2016) AIR(SCW) 2721 : (2016) 3 AIRJharR 231 : (2016) AIRSC 2721 : (2016) AllSCRCrl 1089 : (2016) 2 ALTCrl 347 : (2016) 2 ApexCourtJudgments(SC) 534 : (2016) 2 BBCJ 538 : (2016) 3 BLJud 100 : (

Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 307

Supreme Court03 Jun 2016Disposed Of

Bijender @ Papu and another Vs State of Haryana

Supreme Court Of India · (2016) 95 ACrC 455 : (2016) 163 AIC 97 : (2016) AIR(SCW) 2710 : (2016) 3 AIRJharR 221 : (2016) AIRSC 2710 : (2016) ALLMRCri 3151 : (2016) 2 AndhLDCriminal 234 : (2016) 2 BBCJ 491 : (2016) 4 BLJud 18 : (2016) 3 CGLJ 464 : (2016) 4 CriCC 637 : (2016) CriLR

Penal Code, 1860 (IPC) — Section 325Probation of Offenders Act, 1958 — Section 4

Supreme Court02 Jun 2016Disposed Of

M/s IL&FS Financial Services Ltd. and another. Vs State and another.

Supreme Court Of India · (2016) 06 SC CK 0022