Supreme Court30 May 2016Allowed
Rajesh Ranjan Verma Vs State of Bihar
Supreme Court Of India · (2016) 05 SC CK 0102
Penal Code, 1860 (IPC) — Section 498A
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Supreme Court Of India judgments
59,848 judgments · page 584 of 2,993
Supreme Court27 May 2016Disposed Of
Veeranki Durga Rao Vs State of A.P.
Supreme Court Of India · (2016) AllSCRCrl 1335 : (2016) 2 LawHeraldSC 1726 : (2016) 3 RCRCriminal 534 : (2016) 4 RecentApexJudgments(RAJ) 124
Penal Code, 1860 (IPC) — Section 302
Supreme Court27 May 2016Dismissed
Star Sports India Private Limited Vs Prasar Bharati & Ors.
Supreme Court Of India · (2016) AIR(SCW) 2586 : (2016) AIRSC 2586 : (2016) AllSCR 1445 : (2016) 4 AllWC 3265 : (2016) 2 BBCJ 438 : (2016) 5 JT 501 : (2016) 4 KCCR 372 : (2016) 3 KLT 35 : (2017) 1 LW 755 : (2016) 5 MLJ 182 : (2016) 4 RecentApexJudgments(RAJ) 232 : (2016) 5 Scale 6
Sports Broadcasting Signals (Mandatory Sharing With Prasar Bharati) Act, 2007 — Section 3, 4
Supreme Court27 May 2016Disposed Of
Director of Health Service Vs Dr. Shibani Chakraborty and Ors.
Supreme Court Of India · (2016) 05 SC CK 0096
Supreme Court24 May 2016Allowed
Sarwani Devi Vs Union of India & Ors.
Supreme Court Of India · (2016) 2 ApexCourtJudgments(SC) 760 : (2016) 3 LawHeraldSC 2009
Central Civil Services (Extraordinary Pension) Rules, 1939 — Rule 12
Supreme Court23 May 2016Disposed Of
Ghan Shyam Singh Vs State of U.P.
Supreme Court Of India · (2016) ALLMRCri 4057 : (2016) 4 CriCC 851 : (2016) 2 LawHeraldSC 1727 : (2016) 3 RCRCriminal 533 : (2016) 4 RecentApexJudgments(RAJ) 123
Penal Code, 1860 (IPC) — Section 306, 498A, 506
Supreme Court20 May 2016Allowed
Pragna Paramita Praharaj Vs State of Orissa
Supreme Court Of India · (2016) 95 ACrC 975 : (2016) 164 AIC 210 : (2016) AIR(SCW) 2542 : (2016) AIRSC 2542 : (2016) CriLR 574 : (2016) 2 Crimes 228 : (2016) sup2 CutLTCriminal 366 : (2016) 5 JT 347 : (2016) 3 KCCR 238 : (2016) 5 Scale 699 : (2016) 13 SCC 396 : (2016) 1 SCCriR 81
Criminal Procedure Code, 1973 (CrPC) — Section 439
Supreme Court18 May 2016Allowed
Nirmal Dass Vs State of Punjab
Supreme Court Of India · (2016) 95 ACrC 550 : (2016) 163 AIC 232 : (2016) 3 AICLR 428 : (2016) AIR(SCW) 2562 : (2016) 3 AIRJharR 599 : (2016) AIRSC 2562 : (2016) AllSCRCrl 934 : (2016) 2 ALTCrl 292 : (2016) 2 AndhLDCriminal 64 : (2016) 2 BBCJ 465 : (2016) 3 BLJud 213 : (2016) 3 C
Penal Code, 1860 (IPC) — Section 465, 468, 471
Supreme Court18 May 2016Dismissed
The Land Acquisition Officer, A.P. Vs Ravi Santosh Reddy(D) by L.Rs.
Supreme Court Of India · (2016) 164 AIC 181 : (2016) AIR(SCW) 2579 : (2016) 3 AIRJharR 574 : (2016) AIRSC 2579 : (2016) AllSCR 1380 : (2016) 117 ALR 696 : (2016) 4 AndhLD 110 : (2016) 2 ApexCourtJudgments(SC) 685 : (2016) 2 BBCJ 670 : (2016) 3 BLJud 93 : (2016) DNJ 514 : (2016) 3
Land Acquisition Act, 1894 — Section 18
Supreme Court18 May 2016Disposed Of
Subhan Tours & Travel Services Vs Union of India
Supreme Court Of India · (2016) AIR(SCW) 2549 : (2016) AIRSC 2549 : (2016) AllSCR 1378 : (2016) 4 CalHCN 96 : (2016) 3 JCR 320 : (2016) 5 JT 412 : (2016) 3 KCCR 287 : (2016) 3 RecentApexJudgments(RAJ) 701 : (2016) 5 Scale 658 : (2016) 15 SCC 246 : (2016) 3 WLN 82
Constitution of India, 1950 — Article 32
Supreme Court17 May 2016Dismissed
Chamoli District Co-Operative Bank Ltd. through Its Secretary/Mahaprandhak and Anr. Vs Raghunath Singh Rana & Ors.
Supreme Court Of India · (2016) 9 ADJ 2 : (2016) AIR(SCW) 2510 : (2016) AIRSC 2510 : (2016) 4 AllLJ 258 : (2016) 4 ALLMR 494 : (2016) 117 ALR 538 : (2016) 2 ApexCourtJudgments(SC) 412 : (2016) 2 CLR 570 : (2016) 3 JLJR 166 : (2016) 5 JT 333 : (2016) 5 MLJ 318 : (2016) 5 MLJ 32 :
Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 84
Supreme Court17 May 2016Allowed
Delta Rubber & Plastic Products & Ors. Vs Municipal Cooperative Bank Ltd.
Supreme Court Of India · (2016) 164 AIC 132 : (2016) 117 ALR 689 : (2016) 2 BC 674 : (2016) 4 CivCC 47 : (2016) 2 DRTC 345 : (2016) 3 ICC 382 : (2016) 5 JT 497 : (2016) 133 RD 102 : (2016) 3 RecentApexJudgments(RAJ) 625 : (2016) 5 Scale 656 : (2016) 12 SCC 637
Supreme Court17 May 2016Allowed
State of Rajasthan Vs Firoz Khan @ Arif Khan
Supreme Court Of India · (2016) 95 ACrC 989 : (2016) 164 AIC 142 : (2016) 3 AICLR 859 : (2016) AIR(SCW) 2389 : (2016) AIRSC 2389 : (2016) AllSCRCrl 882 : (2016) 2 ALTCrl 298 : (2016) 2 ApexCourtJudgments(SC) 537 : (2016) 3 BLJud 27 : (2016) 3 CriCC 226 : (2016) CriLR 569 : (2016)
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302
Supreme Court16 May 2016Allowed
Krishna Devi Vs Indian Oil Corporation Ltd. and Anr.
Supreme Court Of India · (2016) AIR(SCW) 2392 : (2016) AIRSC 2392 : (2016) AllSCR 1637 : (2016) 3 ApexCourtJudgments(SC) 176 : (2016) DNJ 665 : (2016) 5 JT 209 : (2016) 4 KCCR 399 : (2016) 2 LawHeraldSC 1674 : (2016) 3 RecentApexJudgments(RAJ) 703 : (2016) 5 Scale 654 : (2016) 12
Supreme Court13 May 2016Disposed Of
Om Prakash Sharma Vs Ramesh Chand Prashar & Ors.
Supreme Court Of India · (2016) 164 AIC 156 : (2016) AIR(SCW) 2570 : (2016) AIRSC 2570 : (2016) AllSCR 1273 : (2016) 2 ApexCourtJudgments(SC) 469 : (2017) 1 CalLT 93 : (2016) 122 CutLT 887 : (2016) 3 JCR 330 : (2016) 5 JT 123 : (2016) 3 KCCR 281 : (2016) 2 LAR 235 : (2016) Latest
Constitution of India, 1950 — Article 133, 14
Supreme Court13 May 2016Disposed Of
M.C. Mehta Vs Union of India & Ors.
Supreme Court Of India · (2016) AIR(SCW) 2850 : (2016) AIRSC 2850 : (2016) AllSCR 1575 : (2016) 4 AndhLD 164 : (2016) 2 ApexCourtJudgments(SC) 704 : (2016) 3 ArbiLR 111 : (2016) 5 JT 352 : (2016) 3 LawHeraldSC 2462 : (2016) 5 MLJ 345 : (2016) 3 RCRCivil 335 : (2016) 4 RecentApexJ
Supreme Court13 May 2016Dismissed
Eitzen Bulk A/s Vs Ashapura Minechem Ltd. and Anr.
Supreme Court Of India · (2016) 164 AIC 134 : (2016) AIR(SCW) 2438 : (2016) 3 AIRJharR 530 : (2016) AIRSC 2438 : (2016) AllSCR 1260 : (2016) 3 AllWC 3154 : (2016) 2 ApexCourtJudgments(SC) 377 : (2016) 3 ArbiLR 98 : (2016) 3 CompLJ 397 : (2017) 1 GCD 266 : (2016) 5 JT 186 : (2016)
Supreme Court13 May 2016Disposed Of
Uddar Gagan Properies Ltd. Vs Sant Singh & Ors.
Supreme Court Of India · (2016) 163 AIC 133 : (2016) AIR(SCW) 2526 : (2016) AIRSC 2526 : (2016) AllSCR 1219 : (2016) 117 ALR 216 : (2016) 2 BBCJ 301 : (2016) 3 BLJud 57 : (2016) 3 JBCJ 295 : (2016) 5 JT 389 : (2016) 4 KCCR 474 : (2016) 2 KLT 118 : (2016) 2 LAR 216 : (2016) 2 LawH
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 48, 6
Supreme Court13 May 2016Disposed Of
Swaraj Abhiyan - (IV) Vs Union of India & Ors.
Supreme Court Of India · (2016) AIR(SCW) 2953 : (2016) AIRSC 2953 : (2016) AllSCR 1347 : (2016) 2 BBCJ 598 : (2016) 3 JBCJ 472 : (2016) 5 JT 477 : (2016) 3 RCRCivil 444 : (2016) 3 RecentApexJudgments(RAJ) 606 : (2016) 5 Scale 506 : (2016) 7 SCC 498
Supreme Court13 May 2016Disposed Of
Swaraj Abhiyan - (III) Vs Union of India & Ors.
Supreme Court Of India · (2016) AIR(SCW) 2953 : (2016) AIRSC 2953 : (2016) AllSCR 1347 : (2016) 2 BBCJ 584 : (2016) 4 JBCJ 112 : (2016) 5 JT 460 : (2016) 2 KCCR 187 : (2016) 3 RCRCivil 324 : (2016) 4 RecentApexJudgments(RAJ) 65 : (2016) 5 Scale 491 : (2016) 7 SCC 498 : (2016) 5 S